Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,712 total)

ITO 22 1 6 MUMBAI, MUMBAI vs ARCIL CPS 012 I TRUST, MUMBAI

ITA 3303/MUM/2026[2016]Status: DisposedITAT Mumbai
22/6/2026

DECENT DIAMONDS PRIVATE LIMITED,MUMBAI vs ITO WARD 5(1)(1), MUMBAI, MUMBAI

ITA 3246/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
22/6/2026

ITO 23 2 6 MUMBAI, MUMBAI vs PAN ELECTRICALS, MUMBAI

ITA 3166/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
22/6/2026

L P REALCON PRIVATE LIMITED,MUMBAI vs CIRCLE 7(1)(1), MUMBAI, MUMBAI

ITA 3117/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
22/6/2026

DILIP AMICHAND MEHTA ,MUMBAI vs ACIT CIRCLE 27(1), MUMBAI

ITA 310/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
22/6/2026

MANOJ NAVEEN PATEL,NASHIK vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI, MUMBAI

ITA 3031/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
22/6/2026

SARIKA RAVKA,MUMBAI vs ITO, MUMBAI

ITA 2507/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
22/6/2026

SADIK ALI SHAIKH,MUMBAI vs DC CIRCLE 17(1), MUMBAI, MUMBAI

ITA 1972/MUM/2026[2013-2014]Status: DisposedITAT MumbaiAY 2013-2014
22/6/2026

ANTONIO WILFRED MARTINS,NAVI MUMBAI vs INCOME TAX OFFICER 19(1) (1), MUMBAI

ITA 1821/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
22/6/2026

JAYSHREEBEN RAJESHBHAI THAKOR,VAPI GUJARAT vs INCOME TAX OFFICER, WARD 1, PALGHAR, CHINTUPADA ROAD, PALGHAR

ITA 1302/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
22/6/2026

MR. MANISH BHAVANJI BHEDA ,MUMBAI vs DCIT, CIRCLE 20(1), MUMBAI

ITA 1295/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
22/6/2026

ANUBHAV ENGINEERING CO,MUMBAI vs INCOME TAX OFFICER , VASHI

ITA 1151/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
22/6/2026

STANDARD CHARTERED CAPITAL LIMITED ,MUMBAI vs DCIT, CIRCLE 1(3)(1), MUMBIA

ITA 8820/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
22/6/2026

KALPANA PIYUSH SANGHVI ,MUMBAI vs ITO WARD 2(5), THANE

ITA 8337/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
22/6/2026

SIRAJ YUSUF SHAIKH,MUMBAI vs INCOME TAX OFFICER, VASHI RAILWAY STATION BUILDING

ITA 8299/MUM/2025[2012 13]Status: DisposedITAT Mumbai
22/6/2026

DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs ANU CHILDREN TRUST I, MUMBAI

ITA 7617/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
22/6/2026

ACIT 321 MUMBAI, MUMBAI vs PARSI DAIRY FARM, MUMBAI

ITA 5445/MUM/2025[2022]Status: DisposedITAT Mumbai
22/6/2026

ITO WARD 17(2)(1), MUMBAI, MUMBAI vs LATE BOMI NAVROJI ADAJANIA (EXECUTOR FIRDAUS HOMI MASANI), MUMBAI

ITA 4399/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
22/6/2026

IIAS CHARITABLE TRUST,KOLKATA vs ITO, WARD 1(1), EXEMPT, , KOLKATA

ITA 634/KOL/2026[2023-2024]Status: HeardITAT KolkataAY 2023-2024
22/6/2026

DCIT, CEBTRAL CIRCLE 2(4) KOLKATA, KOLKATA vs IDEAL HEIGHTS PRIVATE LIMITED, KOLKATA

ITA 62/KOL/2026[2017-18]Status: DisposedITAT KolkataAY 2017-18
22/6/2026

ASHOK SUR SMRITI FOUNDATION CHARITABLE TRUST,PAYRAGACHI SALUA, HABRA vs CIT (EXMPTION), KOLKATA, IT OFFICE, MIDDLETON ROAD

ITA 61/KOL/2026[2026-2027]Status: DisposedITAT KolkataAY 2026-2027
22/6/2026

GARDEN REACH SHIPBUILDERS AND ENGINEERS LIMITED,KOLKATA vs D.C.I.T., CIRCLE - 1(1), KOLKATA

ITA 602/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
22/6/2026

ASHOK SUR SMRITI FOUNDATION CHARITABLE TRUST,PAYRAGACHI SALUA, HABRA vs CIT (EXMPTION), KOLKATA, INCOME TAX OFFICE, KOLKATA,

ITA 60/KOL/2026[2026-2027]Status: DisposedITAT KolkataAY 2026-2027
22/6/2026

SUDIPTA TRADERS PVT. LTD.,KOLKATA vs I.T.O., WARD - 10(2), KOLKATA

ITA 465/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
22/6/2026

AANCHAL JAIN,KOLKATA vs D.C.I.T., CIRCLE - 43,, KOLKATA

ITA 423/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
22/6/2026

MORARI COMMERCIAL PVT. LTD.,DELHI vs I.T.O., WARD - 5(1), KOLKATA

ITA 414/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
22/6/2026

JHANJRA PROJECT EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD.,PASCHIM BARDDHAMAN vs I.T.O., WARD - 2(1), DURGAPUR

ITA 407/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
22/6/2026

SHREE DIGAMBAR JAIN SAMITI TRUST,RISHRA vs I.T.O.,WARD 1(3), EXEMPT, KOLKATA, KOLKATA

ITA 406/KOL/2026[2018-19]Status: DisposedITAT KolkataAY 2018-19
22/6/2026

SUDHIR GHOSH,TWENTY FOUR PARGANAS (N) vs ITO, WARD 50(5), KOLKATA, KOLKATA NORTH

ITA 365/KOL/2026[2017-18]Status: DisposedITAT KolkataAY 2017-18
22/6/2026

KARMA YENTEN CHANKAPA ,SIKKIM vs I.T.O., WARD - 3(1), GANGTOK

ITA 336/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
22/6/2026