Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,712 total)

SANJAY AGRAWAL,DURG vs INCOME TAX OFFICER-2(1), BHILAI, BHILAI

ITA 501/RPR/2026[2013-14]Status: DisposedITAT RaipurAY 2013-14

RATAN LAL BATRA, RAIGARH,RAIGARH vs INCOME TAX OFFICER, WARD-1, RAIGARH, RAIGARH

ITA 488/RPR/2026[2010-11]Status: DisposedITAT RaipurAY 2010-11

SHRI CHAMPABERAJA MITRA MANDAL,JAMNAGAR vs INOCME TAX OFFICER, EXEMPTION WARD 2, RAJKOT, RAJKOT

ITA 573/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20

SHRI BHARAT KANTILLAL PARECHA,AT GHUNTU, TALUKA AND DIST. MORBI vs THE ITO WARD- 1, MORBI, MORBI

ITA 25/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18

M/S SOHAM TECHNO CAST ,RAJKOT vs INCOME TAX OFFICER WARD 2(1)(2), RAJKOT, RAJKOT

ITA 832/RJT/2025[2017-18]Status: DisposedITAT RajkotAY 2017-18

ASHOKKUMAR BABUBHAI BHIMANI,NA vs ARI, GUJARATVS.ITO WARD 1, NAVSARI, NAVSARI, GUJARAT

ITA 539/SRT/2026[2012-13]Status: DisposedITAT SuratAY 2012-13

SHARADBHAI MANSUKHBHAI KUMBHANI,VALLABHNAGAR vs THE ITO WARD 3(3)(1), SURAT

ITA 888/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16

DESIGNBOXED CREATIVES (INDIA) PRIVATE LIMITED,GUJARAT vs RAJARSHI DWIVEDY, PCIT (CENTRAL), SURAT, SURAT

ITA 464/SRT/2025[2020-21]Status: DisposedITAT SuratAY 2020-21

DESIGNBOXED CREATIVES (INDIA) PRIVATE LIMITED,SURAT, GUJARAT vs RAJARSHI DWIVEDY, PCIT (CENTRAL), SURAT, SURAT GUJARAT

ITA 463/SRT/2025[2021-22]Status: DisposedITAT SuratAY 2021-22

HARGURJEET SINGH, BELTOLA,GUWAHATI vs ITO, WARD-1(3), GUWAHATI, GUWAHATI

ITA 415/GTY/2025[2017-18]Status: DisposedITAT GuwahatiAY 2017-18

PARADIP PORT AUTHORITY,JAGATSINGHPUR vs DCIT, CIRCLE-1(1), CUTTACK

ITA 729/CTK/2025[2023-24]Status: DisposedITAT CuttackAY 2023-24

CHANDRASHEKHAR PRASAD SINGH,PATNA, BIHAR vs ITO WARD 4(1) PATNA , PATNA, BIHAR

ITA 159/PAT/2026[2015-16]Status: DisposedITAT PatnaAY 2015-16

RITU CHOPRA,PANCHKULA vs INCOME TAX OFFICER, WARD-3, PANCHKULA, PANCHKULA

ITA 19/CHANDI/2025[2013-14]Status: DisposedITAT ChandigarhAY 2013-14

SOCIETY FOR VILLAGE DEVELOPMENT IN PETROCHEMICALS AREA,VADODARA vs THE DY.CIT,CIRCLE-2- EXEMP, AHMEDABAD

ITA 881/AHD/2026[2023-24]Status: DisposedITAT AhmedabadAY 2023-24

SWAMI VIVEKANAND EDUCATION & CULTURAL TRUST,VAPI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD

ITA 802/AHD/2026[2026-27]Status: DisposedITAT AhmedabadAY 2026-27

SHREE NATHUBHAI SAVJIBHAI DESAI COLLEGE OF EDUCATION,KHERALU vs INCOME TAX OFFICER, WARD 1, PATAN, PATAN

ITA 798/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20

DCIT, CIRCLE 1(1)(1), AHMEDABAD, AHMEDABAD vs ADANI TOTAL GAS LIMITED, AHMEDABAD

ITA 785/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21

SHREE NATHUBHAI SAVJIBHAI DESAI COLLEGE OF EDUCATION,MEHSANA vs INCOME TAX OFFICER WARD 1, PATAN

ITA 523/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19

RAZA MUSLIM WELFARE TRUST,ANAND vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 1450/AHD/2026[2027-28]Status: DisposedITAT AhmedabadAY 2027-28

ABDULVAHAD ABDULRAHIM MATADAR,DAHOD vs THE ITO, WARD-1, DAHOD

ITA 1443/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18

SHREEJI DEVELOPERS,AHMEDABAD vs DEPUTY COMMISSIONER OF I.T., CIRCLE 3(1)(1), AHMEDABAD

ITA 1439/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21

SHREE SATYANARAYAN MANDIR TRUST,AMBAVADI, AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, VEJALPUR, AHMEDABAD

ITA 1435/AHD/2026[2027-28]Status: DisposedITAT AhmedabadAY 2027-28

MANJIBHAI MAGANBHAI ASODIYA,PATAN vs INCOME TAX OFFICER WARD 1, PATAN

ITA 1431/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19

JAMEAH AHMEDIYAH ULOOMUL QURAN,MEHSANA vs THE CIT(EXEMPTION), AHMEDABAD

ITA 2582/AHD/2025[NA]Status: DisposedITAT Ahmedabad

HARDIK KISHANBHAI NAYAK,AHMEDABAD vs THE ITO, WARD-2(2)(2), AHMEDABAD

ITA 2195/AHD/2025[2012-13]Status: DisposedITAT AhmedabadAY 2012-13

SUNIL NAGINDAS SONI,AHMEDABAD vs THE ITO, WARD-3(3)(5), AHMEDABAD

ITA 2102/AHD/2025[2019-20]Status: DisposedITAT AhmedabadAY 2019-20

BHOOMI GARDENIA CO OP HSG LTD,RAIGARH vs ITO PNE-W (81) (1), RAIGAD

ITA 634/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20

MAHENDRA RAMAKANT LIKHITE ,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1 , KALYAN

ITA 502/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24

PURVI NIHAL SHAH,MUMBAI vs INCOME TAX OFFICER, MUMBAI

ITA 470/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19

ADARSHA VIDYALAYA ALUMNI CHEMBUR ASSOCIATION,CHEMBUR vs CIT (EXEMPTIONS), MUMBAI

ITA 3439/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28