Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
M/S MPS STRUCTURE (P) LTD.,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 3648/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
KARAN GOMBER,NEW DELHI vs DCIT CENTRAL CIRCLE-8, NEW DELHI
ITA 3428/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
KARAN GOMBER,DELHI vs DCIT, CENTRAL CIRCLE-8, NEW DELHI
ITA 3427/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
SIDHI VINAYAK METCOM LIMITED,KOLKATA vs ASSISTANT COMMISSIONER OF INCOME TAX, JAMSHEDPUR
ITA 79/RAN/2024[2018-19]Status: DisposedITAT RanchiAY 2018-19
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
AVAN NELUM GIDWANI vs PRINCIPAL COMMISSIONER OF INCOME TAX AND ORS
WP/1592/2025ITAT Bombay
Bhagwandas Tharwani vs Principal Commissioner Of Income Tax
WP/4273/2026ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
DEPUTY COMMISSIONER OF INCEME TAX vs GODAWARI POWER AND ISPAT LTD.
TAXC/168/2023ITAT Chhattisgarh
BINA DEVI JAIN,KOLKATA vs DCIT, CENTRAL CIR-2(3), KOLKATA
ITSSA 141/KOL/2024[2016-17]Status: DisposedITAT KolkataAY 2016-17
ARM EMBEDDED TECHNOLOGIES PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, BENGALURU
ITTPA 785/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
ZF DIGITAL SERVICES INDIA PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1),BANGALORE, BANGALORE
ITTPA 728/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
BLUE YONDER INC.,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE 1(2), BENGALURU, BENGALURU
ITITA 769/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
MITSUI KINZOKU COMPANY LIMITED,JAPAN vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(2)(1), INTERNATIONAL TAX, NEW DELHI
ITITA 64/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
RAJESH MEHTA,SAHRANPUR vs ACIT, DEHRADUN
ITA 65/DDN/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
M B EXIM PRIVATE LIMITED,SAHARANPUR vs ACIT, DEHRADUN
ITA 64/DDN/2026[2022-23]Status: DisposedITAT DehradunAY 2022-23
SHREE NATH HONEY TRADING CO.,SAHARANPUR vs ACIT, DEHRADUN
ITA 63/DDN/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
SHREE NATH HONEY TRADING CO.,SAHARANPUR vs ACIT, DEHRADUN
ITA 62/DDN/2026[2019-20]Status: DisposedITAT DehradunAY 2019-20
SHREE NATH HONEY TRADING CO.,SAHARANPUR vs ACIT, DEHRADUN
ITA 60/DDN/2026[2022-23]Status: DisposedITAT DehradunAY 2022-23
RAJESH MEHTA,SAHARANPUR vs ACIT, DEHRADUN
ITA 59/DDN/2026[2019-20]Status: DisposedITAT DehradunAY 2019-20
JILA SAHAKARI KENDRIYA BANK MARYADIT BHIND,BHIND vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -1, GWALIOR
ITA 193/AGR/2026[2009-10]Status: DisposedITAT AgraAY 2009-10
SUSHIL GUPTA,MAINPURI vs ITO WARD 4(2)4 , MAINPURI
ITA 136/AGR/2026[2022-2023]Status: DisposedITAT AgraAY 2022-2023
SHRI RAJVIR SINGH,ALIGARH UTTAR PRADESH vs DCIT CIRCLE-4 (1) (1), ALIGARH
ITA 598/AGR/2025[2016-17]Status: DisposedITAT AgraAY 2016-17
SUSHIL KUMAR CHAUHAN,CHAUBEY JI KA PATHAK, KINARI BAZAR, AGRA vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, AGRA, CENTRAL CIRCLE, AAYAKAR BHAWAN, AGRA
ITA 577/AGR/2025[2019-2020]Status: DisposedITAT AgraAY 2019-2020
SUSHIL KUMAR CHAUHAN,CHAUBEY JI KA PATHAK, KINARI BAZAR, AGRA vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, AGRA, SANJAY PLACE, AGRA
ITA 567/AGR/2025[2017-2018]Status: DisposedITAT AgraAY 2017-2018
SHASHANK BULLION PVT. LTD.,MOTI KATRA, AGRA vs DCIT, CENTRAL CIRCLE, AGRA, CENTRAL CIRCLE, AGRA
ITA 563/AGR/2025[2017-2018]Status: DisposedITAT AgraAY 2017-2018
SHASHI SOGANI,AGRA vs DCIT, CIRCLE-1(1)(1),, AGRA
ITA 554/AGR/2025[2013-14]Status: DisposedITAT AgraAY 2013-14
MOHD RIZWAN ANSARI,ALIGARH vs ITO WARD 4(1)(3), ALIGARH
ITA 53/AGR/2025[2018-19]Status: DisposedITAT AgraAY 2018-19
SHRI 1008 DIGAMBAR JAIN ATISHAY KSHETRA PAPOURA JI,TIKAMGARH vs INCOME TAX OFFICER - EXEMPTION WARD, GWALIOR
ITA 458/AGR/2025[2017-18]Status: DisposedITAT AgraAY 2017-18
NARENDRA KUMAR ,AGRA vs PR. CIT-1, AGRA
ITA 227/AGR/2024[2012-13]Status: DisposedITAT AgraAY 2012-13
GRAMIN SEWA SAHAKARI SAMITI MARYADIT RISHIKELA,MAHASAMUND vs INCOME TAX OFFICER - WARD MAHASAMUND, MAHASAMUND
ITA 508/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
VRIHATAKAR SEWA SAHAKARI SAMITI MARYADIT UTAI,DURG vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -BHILAI 1(1), BHILAI
ITA 507/RPR/2026[2020-21]Status: DisposedITAT RaipurAY 2020-21