Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
BHAGAVAN SINGH,VILLAGE ROHI JEWAR GAUTAM BUDH NAGAR vs CIT APPEALS, FACE LESS ASSESSSMENT UNIT
ITA 554/DEL/2026[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
BABA JAIRAMDASS MANDIR COMMITTEE PALI,PALI, MAHENDRAGARH vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 549/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
PARMATMA DEVI TRUST,DELHI vs EXEMPTIONS WARD 2(4), DELHI, DELHI
ITA 5482/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
SARASWATI MEMORIAL TRUST , DELHI vs CIT (E) DELHI, DELHI
ITA 5481/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
PREETI JAIN,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 548/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
KUSUM LATA SHARMA,DEFENCE ENCLAVE ANAND VIHAR EAST DELHI vs ITO, NFAC DELHI
ITA 4466/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
ENDEVOR RECYCLERS INDIA LTD.,DELHI vs ITO WARD 58(3), DELHI
ITA 4430/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
RAMESH CHANDER,GURGAON vs ITO WARD 3(1), NWR, GURGAON
ITA 4424/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
RAJMANI RAM,DELHI vs WARD 62(1), DELHI, DELHI
ITA 4413/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
UMESH CHAND,BULANDSHAHR vs ITO WARD 2(3)(2), BULANDSHAHAR, BULANDSHAHAR
ITA 4392/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
THE NEW GENERATION TRUST,DELHI vs CIT EXEMPTION, DELHI
ITA 4161/DEL/2026[-]Status: DisposedITAT Delhi
THE NEW GENERATION TRUST,NEW DELHI vs CIT EXEMPTION, DELHI
ITA 4160/DEL/2026[-]Status: DisposedITAT Delhi
THE HUB TRUST,DELHI vs CIT EXEMPTION, DELHI
ITA 4159/DEL/2026[-]Status: DisposedITAT Delhi
B N JAIN MEMORIAL TRUST,DELHI vs CIT(EXEMPTION, DELHI
ITA 4143/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
B.R.S.K. INTERNATIONAL PUBLIC SCHOOL EDUCATIONAL SOCIETY,SAFIDON vs EXEMPTIONS WARD ROHTAK, EXEMPTIONS WARD ROHTAK
ITA 4116/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
SHIVANI FOUNDATION,DEFENCE COLONY vs COMMISSIONER OF INCOME TAX (EXEMPTION), MINTO ROAD, NEW DELHI
ITA 4114/DEL/2026[NA]Status: DisposedITAT Delhi
GLAUCOMA SOCIETY OF INDIA,DELHI vs CIT(EXEMPTION),DELHI, DELHI
ITA 4093/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
GLAUCOMA SOCIETY OF INDIA,DELHI vs CIT(EXEMPTION) DELHI, DELHI
ITA 4092/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
INDIAN INSTITUTE OF PUBLIC ADMINISTRATION GENERAL PROVIDENT FUND,DELHI vs ITO, WARD EXEMPTION 1(2), DELHI, DELHI
ITA 3617/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
INDIAN INSTITUTE OF PUBLIC ADMINISTRATION GENERAL PROVIDENT FUND,DELHI vs ITO,WARD EXEMPTION 1(2), DELHI, DELHI
ITA 3616/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
PLEASANT IMPEX PRIVATE LIMITED,MAURYA ENCLAVE vs INCOME TAX OFFICER, ITO WARD DELHI
ITA 3226/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
OKHLA INDUSTRIAL AREA CETP SOCIETY REGD.,DELHI vs ITO WARD EXEMPTION 2(4), DELHI
ITA 2547/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
MODI NATURALS LIMITED,DELHI vs DCIT CIRCLE 17(2), DELHI
ITA 2236/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
AMAN ARORA,NEW DELHI vs ITO, C R BUILDING
ITA 8272/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
SHALINI RAJPUT,DELHI vs INCOME TAX OFFICER, DELHI
ITA 8015/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
MOHAN KANT JHA,NEW DELHI vs ITO WARD 46(4), DELHI
ITA 7832/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
MOHAN KANT JHA,DELHI vs ITO WARD 46(4), DELHI
ITA 7831/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
SYED AIJAZ HAIDER NAQVI,AMROHA vs ITO WARD 1(1), MORADABAD
ITA 7828/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
PARUL SUYAL,DELHI vs INCOME TAX OFFICER, MEERUT
ITA 7806/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
DEEP CHAND SINGHAL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 7777/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
