Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
DCIT, CC 5 2, MUMBAI, MUMBAI vs IPCA LABORATORIES LIMITED, MUMBAI
ITA 5056/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
PBA INFRASTRUCTURE LIMITED ,MUMBAI vs DCIT, CENTRAL CIRCLE 5(1), MUMBAI
ITA 4268/MUM/2025[2005-06]Status: DisposedITAT MumbaiAY 2005-06
IPCA LABORATORIES LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX- CENTRAL CIRCLE-5(2), MUMBAI
ITA 4237/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
IPCA LABORATORIES LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX- CENTRAL CIRCLE-5(2), MUMBAI
ITA 4236/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
IPCA LABORATORIES,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX- CENTRAL CIRCLE-5(2), MUMBAI
ITA 4235/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
IPCA LABORATORIES,MUMBAI vs DEPUTY COMMISIONER OF INCOME TAX- CENTRAL CIRCLE-5(2), MUMBAI
ITA 4234/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
IPCA LABORATORIES LIMITED,MUMBAI vs DCIT-CC-5(2), MUMBAI
ITA 4233/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
PBA INFRASTRUCTURE LIMITED ,MUMBAI vs DCIT, CENTRAL CIRCLE 5(1), MUMBAI
ITA 4210/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
PBA INFRASTRUCTURE LIMITED ,MUMBAI vs DCIT CENTRAL CIRCLE 5(1), MUMBAI
ITA 4065/MUM/2025[2005-06]Status: DisposedITAT MumbaiAY 2005-06
PBA INFRASTRUCTURE LIMITED ,MUMBAI vs DCIT CENTRAL CIRCLE 5(1), MUMBAI
ITA 3828/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
AMBIT CAPITAL PRIVATE LIMITED,MUMBAI vs DCIT, CIRCLE 4(1)(1), MUMBAI
ITA 6784/MUM/2024[2021-22]Status: DisposedITAT MumbaiAY 2021-22
M/S. BARCLAYS BANK PLC,MUMBAI vs ADDL COMMISSIONER OF INCOME TAX, SPECIAL RANGE-32, MUMBAI
ITA 383/MUM/2001[1997-98]Status: DisposedITAT MumbaiAY 1997-98
ADDL. COMMISSIONER OF INCOME TAX SPECIAL RANGE-32, MUMBAI vs BARCLAYS BANK PLC, MUMBAI
ITA 308/MUM/2001[1997-98]Status: DisposedITAT MumbaiAY 1997-98
VAIKUNTHA FOUNDATION,DELHI vs CIT EXEMPTION DELHI, DELHI
ITA 6007/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
THE RANIA EDUCATION SOCIETY,RANIA vs ASSESSING OFFICER EXEMPTIONS WARD, ROHTAK
ITA 5958/DEL/2026[NA]Status: DisposedITAT Delhi
THE GURUKUL TRUST ,DELHI vs DCIT (EXEMPTION) , DELHI
ITA 5949/DEL/2026[-]Status: DisposedITAT Delhi
SONA EDUCATIONAL SOCIETY ,DELHI vs CIT (E) , DELHI
ITA 5940/DEL/2026[-]Status: DisposedITAT Delhi
NIJ THAUN GUR BABA BUDHA SAHIB JI ,DELHI vs CIT(E), DELHI
ITA 5939/DEL/2026[-]Status: DisposedITAT Delhi
GURUDWARA SRI SINGH SABHA,DELHI vs CIT (EXEMPTION) , DELHI
ITA 5938/DEL/2026[-]Status: DisposedITAT Delhi
BABA LODI TRUST ,DELHI vs CIT (EXEMPTION) , DELHI
ITA 5936/DEL/2026[-]Status: DisposedITAT Delhi
SHRI GURUDEV ASHRAM TRUST ,DELHI vs CIT (EXEMPTION) , DELHI
ITA 5931/DEL/2026[-]Status: DisposedITAT Delhi
P.D. MEMORIAL TRUST,DELHI vs CIT (EXEMPTION), DELHI, DELHI
ITA 5889/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA STAFF WEFLARE FUND ,DELHI vs CIT (E) , DELHI
ITA 5869/DEL/2026[-]Status: DisposedITAT Delhi
MADHUMEH UPCHAR SANSTHA,DELHI vs CIT (E) , DELHI
ITA 5853/DEL/2026[-]Status: DisposedITAT Delhi
MAANAWTA FOUNTATION,DELHI vs CIT (E) , DELHI
ITA 5851/DEL/2026[-]Status: DisposedITAT Delhi
INDIAN PANCREAS CLUB,DELHI vs CIT EXEMPTION, DELHI
ITA 5828/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
SHRI HANUMAN MANDIR SAMITI (REGD),DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 5599/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
SHRI AGARSEN CITIZEN CARE FOUNDATION,DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 5591/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
CHHUNNA MAL RAM NATH CHARITABLE TRUST,DELHI vs CIT(E), DELHI
ITA 5562/DEL/2026[-]Status: DisposedITAT Delhi
CHANDO DEVI FOUNDATION ,DELHI vs CIT E, DELHI
ITA 5558/DEL/2026[-]Status: DisposedITAT Delhi