Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
EXPERIENCED BASED HOLISTIC LEARNING ENVIRONMENT TRUST,MUMBAI vs CIT (EXEMPTION), MUMBAI
ITA 3147/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
KGR ENTERPRISES PRIVATE LIMITED,MUMBAI vs DCIT - CC 6(1), MUMBAI
ITA 3131/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
KGR ENTERPRISES PRIVATE LIMITED,MUMBAI vs DCIT - CC 6(1), MUMBAI
ITA 3130/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
MUKESH ARJANDAS RAIMALANI,MUMBAI,MAHARASHTRA vs ITO-42(1)(3), MUMBAI,MAHARASHTRA
ITA 2745/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
JANYUVAK KALYAN COOP CREDIT SOCIETY LTS,MUMBAI vs ITO WARD 27(1)(5) MUMBAI, MUMBAI
ITA 2736/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
ALL SOLUTION FACILITY MANAGEMENT PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 261/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 5 3 1 MUMBAI, MUMBAI vs UNICHEM LABORATORIES LIMITED, MUMBAI
ITA 2356/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ITO-27(3)(1), MUMBAI, MUMBAI vs M/S VIRAL INDUSTRIES, MUMBAI
ITA 1912/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
INCOME TAX OFFICER, MUMBAI vs SYNDICATE BANK (MERGED WITH CARANA BANK), MUMBAI
ITA 1906/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
NARESH OMPRAKASH HEDA,MUMBAI vs THE INCOME TAX OFFICER- 30 (2) (4), MUMBAI
ITA 1814/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
BAL KRISHNA AMRATLAL CHARITABLE TRUST ,MUMBAI vs CIT(EXEMPTIONS), MUMBAI
ITA 1627/MUM/2026[N.A ]Status: DisposedITAT Mumbai
BALKRISHNA AMRATLAL CHARITABLE TRUST,MUMBAI vs CIT(EXEMPTION), MUMBAI
ITA 1626/MUM/2026[N.A]Status: DisposedITAT Mumbai
INCOME TAX OFFICER 20(1)(1),MUMBAI, MUMBAI vs HASINA KASIM SAKRIWALA, MUMBAI
ITA 1535/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
NITIN SHYAMLAL KESWANI ,MUMBAI vs INCOME TAX OFFICE WARD 2(2), MUMBAI
ITA 1190/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
RUPAL SUNIL SHAH,MUMBAI vs MUM-C-(251)(1), CIRCLE 32(1), MUMBAI
ITA 1108/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
MONEY MAGNUM CONSTRUCTIONS,MUMBAI vs DCIT, CIRCLE 27(2), MUMBAI
ITA 106/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(3), MUMBAI, MUMBAI vs PANORAMA TELEVISION PVT. LTD. (NOW KNOWN AS NETWORK18 MEDIA & INVESTMENTS LTD.), MUMBAI
ITA 9409/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
HOMI FARROK KAKA ,MUMBAI vs ITO WARD 25(1)(1), MUMBAI
ITA 9339/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
NITISH BABURAO BHATKAR,KALYAN vs INCOME TAX OFFICER, INCOME TAX OFFICER
ITA 9096/MUM/2025[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
ESTATE OF VASANT J PATKI,MUMBAI vs DCIT 24.1, MUMBAI
ITA 8971/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
SURAJ KUMAR,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 8320/MUM/2025[2021-2022]Status: DisposedITAT MumbaiAY 2021-2022
MULUND VIDYAZANKAR ,MUMBAI vs CIT (EXEMPTION) , MUMBAI
ITA 8019/MUM/2025[-]Status: DisposedITAT Mumbai
MULUND VIDYAZANKAR ,MUMBAI vs CIT (EXEMPTION) , MUMBAI
ITA 8018/MUM/2025[-]Status: DisposedITAT Mumbai
RAMESH K SHRISHRIMAL ,MUMBAI vs ITO WARD 23(3)(6), MUMBAI
ITA 7571/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
CHANDRAKANT BHIVA GAVADE,MUMBAI vs DCIT CC-2(4), MUMBAI
ITA 7541/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
RAJKUMAR,MUMBAI vs I.T.O. 17(3)(1), MUMBAI
ITA 6765/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT, CC 5 2, MUMBAI, MUMBAI vs IPCA LABORATORIES LIMITED, MUMBAI
ITA 5194/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DCIT, CC 5 2, MUMBAI, MUMBAI vs IPCA LABORATORIES LIMITED, MUMBAI
ITA 5193/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DCIT, CC 5 2, MUMBAI, MUMBAI vs IPCA LABORATORIES LIMITED, MUMBAI
ITA 5192/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DCIT CC 5 2, MUMBAI, MUMBAI vs IPCA LABORATORIES LIMITED, MUMBAI
ITA 5191/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
