Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
THE MAHARASHTRA STATE CO-OP MARKETING FEDERATION LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 26(1),, MUMBAI
ITA 4395/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
THE MAHARASHTRA STATE CO-OP MARKTING FEDERATION LIMITED,MUMBAI vs DY.COMMISSIONER OF INCOME TAX , CIRCLE 26(1), MUMBAI, MUMBAI
ITA 4363/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
THE MAHARASHTRA STATE CO-OP MARKETING FEDERATION LIMITED,MUMBAI vs DY.COMMISSIONER OF INCOME TAX , CIRCLE 26(1) , MUMBAI, MUMBAI
ITA 4362/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
THE MAHARASHTRA STATE COOP MARKETING FEDERATION LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX ,CIRCLE 26(1), MUMBAI , MUMBAI
ITA 4361/MUM/2026[2013-2014]Status: DisposedITAT MumbaiAY 2013-2014
CHURCH OF OUR LADY OF DOLOURS,MUMBAI vs CIT(EXEMPTION)-MUMBAI, MUMBAI
ITA 4356/MUM/2026[NA]Status: DisposedITAT Mumbai
SUJATA RAVI PUNJA,MUMBAI vs ASSESSMENT OFFICER OF INCOME TAX, DELHI
ITA 4352/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
THE MAHARASHTRA STATE CO-OP MARKETING FEDRATION LIMITED ,MUMBAI vs DY. COMMISSIONER OF INCOME TAX , CIRCLR 26(1), MUMBAI
ITA 4331/MUM/2026[2011-2012]Status: DisposedITAT MumbaiAY 2011-2012
AWADH MUSLIM EDUCATIONAL AND WELFARE SOCIETY,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4281/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
AWADH MUSLIM EDUCATIONAL AND WELFARE SOCIETY,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4280/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
GANGOTRI CHARITABLE TRUST,NAVI MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4277/MUM/2026[NA]Status: DisposedITAT Mumbai
GANGOTRI CHARITABLE TRUST,NAVI MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4276/MUM/2026[NA]Status: DisposedITAT Mumbai
SHREE NEMINATHJI JAIN FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, CIT (EXEMPTIONS), MUMBAI
ITA 4274/MUM/2026[2027]Status: DisposedITAT Mumbai
KESHAVLAL GOPALJI DOSHI TRUST,MUMBAI vs CIT (EXEMPTIONS), CIT (EXEMPTIONS), MUMBAI
ITA 4272/MUM/2026[2027]Status: DisposedITAT Mumbai
OMKAR SATAM WELFARE TRUST,MUMBAI vs ITO EXEMPTION WARD 2(2), MUMBAI, MUMBAI
ITA 4172/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
EMPOWERING MOBEDS TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4060/MUM/2026[Not Applicable]Status: DisposedITAT Mumbai
EMPOWERING MOBEDS TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4059/MUM/2026[Not Applicable]Status: DisposedITAT Mumbai
GURUDWARA SRI DASHMESH DARBAR ,MUMBAI vs ITO, EXEMPTION WARD 1(3), MUMBAI
ITA 4047/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
S VASANJI FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 4011/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
S VASANJI FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 4010/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
NANDA KISHAN WANE,KALYAN vs THE ITO WARD 3(2), KALYAN, KALYAN
ITA 3865/MUM/2026[2013-2014]Status: DisposedITAT MumbaiAY 2013-2014
VISHAL RAMKRISHNA DUTT,VASHI NEW MUMBAI vs ITO, CGO COMPLEX
ITA 3796/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
R.B. GUPTA CHARITY TRUST,MUMBAI vs ITI EXEM. WARD 2(2) , MUMBAI
ITA 3476/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
QURESH ZOEB MERCHANT,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 27 2, MUMBAI
ITA 3329/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ADIWASI UNNATI MANDAL,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 3293/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
RAHUL HARAKHCHAND DHAROD,MUMBAI vs ITO 41(3)(3), MUMBAI
ITA 3275/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
PREM ANTONY SEQUEIRA,MUMBAI vs INCOME TAX OFFICER, PIRAMAL CHAMBER
ITA 3250/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
YASH DINESH CHOPRA,MUMBAI vs DCIT 41(4)(1), MUMBAI
ITA 3244/MUM/2026[2015-2016]Status: DisposedITAT MumbaiAY 2015-2016
QA MENTOR TESTING SERVICES PRIVATE LIMITED ,MUMBAI vs ITO , MUMBAI
ITA 3207/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
SHREE MUKUND ASSOCIATES,NAVI MUMBAI vs COMMISSIONER OF INCOME-TAX (APPEALS), NAVI MUMBAI
ITA 3181/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
360 ONE INVESTMENT ADVISER AND TRUSTEE SERVICES LIMITED,MUMBAI vs DCIT CIRCLE 6(1)(2), MUMBAI, MUMBAI
ITA 3150/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
