Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
GAYATHRI DEVI SURYANARAYANA RAO,BENGALURU vs INCOME TAX OFFICER, BANGALORE
ITA 1907/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
GAYATHRI DEVI SURYANARAYANA RAO,BENGALURU vs INCOME TAX OFFICER, BANGALORE
ITA 1906/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
VENKATA RAMANA REDDY,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 1860/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
PISSAY NARASIMHAMURTHY HARISHKUMAR,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 1859/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
PARVATHY GOPALAN,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 1858/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
PISSAY NARASIMHAMURTHY HARISHKUMAR ,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 1857/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
SHANKARAN ARASAN,BANGALORE vs INCOME TAX OFFICER, WARD-3(3)(1), BANGALORE
ITA 1856/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
THIMMAPPA GOWDA ANTHIBETTU,PUTTUR vs ITO WARD 1 PUTTUR, PUTTUR
ITA 1832/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
THIMMAPPA GOWDA ANTHIBETTU,PUTTUR vs ITO WARD 1 PUTTUR, PUTTUR
ITA 1831/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
HEBSIBA DANIEL,BANGALORE KARNATAKA vs INCOME TAX OFFICER WARD 4(1)(1), BANGALORE, BANGALORE KARNATAKA
ITA 1792/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
SOLARAJU NARAYAN RAVIKUMAR,BENGALURU vs DCIT CIRCLE 1(2), BENGALURU
ITA 2881/BANG/2025[2008.09]Status: DisposedITAT Bangalore
SOLARAJU NARAYAN RAVIKUMAR,BENGALURU vs DCIT CIRCLE 1(2), BENGALURU
ITA 2880/BANG/2025[2007.08]Status: DisposedITAT Bangalore
SOLARAJU NARAYAN RAVIKUMAR,BENGALURU vs DCIT CIRCLE 1(2), BANGALORE
ITA 2879/BANG/2025[2006.07]Status: DisposedITAT Bangalore
LATE PATHANGEJAYARAO GOPAL KRISHNA RAO (REPRESENTED BY LEGAL HEIR MALATHI GOPAL PATHANGE),MYSORE vs INCOME TAX OFFICER, WARD 1(1), MYSORE
ITA 2825/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
LATE PATHANGEJAYARAO GOPAL KRISHNA RAO (REPRESENTED BY LEGAL HEIR MALATHI GOPAL PATHANGE,MYSORE vs INCOME TAX OFFICER, WARD 1(1), MYSORE
ITA 2824/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
ASSISTANT COMMISSIONEROF INCOME TAX, CIRCLE-1, BALLARI vs SOUTH WEST MINING LIMITED, TORANAGALLU
ITA 1896/BANG/2025[2012]Status: DisposedITAT Bangalore
M/S.SOUTH WEST MINING LTD ,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1)(2), BANGALORE, BANGALORE
ITA 1830/BANG/2025[2012-13]Status: DisposedITAT BangaloreAY 2012-13
DY. COMMISSIONER OF INCOME TAX(EXEMPTIONS), CIRCLE-1, BENGALURU, BANGALORE vs RASHTREEYA SIKSHANA SAMITHI TRUST, BANGALORE
ITA 1766/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
DY. COMMISSIONER OF INCOME TAX(EXEMPTIONS), CIRCLE-1, BENGALURU, BANGALORE vs RASHTREEYA SIKSHANA SAMITHI TRUST , BANGALORE
ITA 1765/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
DY. COMMISSIONER OF INCOME TAX(EXEMPTIONS), CIRCLE-1, BENGALURU, BANGALORE vs RASHTREEYA SIKSHANA SAMITHI TRUST, BANGALORE
ITA 1764/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
RASHTREEYA SIKSHANA SAMITHI TRUST,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, BANGALORE
ITA 1728/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
INCOME TAX OFFICER, WARD-6(2)(1), BENGALURU, BENGALURU vs CHIKKABORAIAH, BENGALURU
ITA 1718/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
AMIT PAHUJA,INDORE vs DCIT, CIRCLE 1, THANE, THANE
ITA 868/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
SMT. REKHA MODI,MUMBAI vs INCOME TAX OFFICER, WARD 4(2)(1), MUMBAI, MUMBAI
ITA 652/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SMT. REKHA MODI,MUMBAI vs INCOME TAX OFFICER, WARD 4(2)(1), MUMBAI, MUMBAI
ITA 651/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SMT. REKHA MODI,MUMBAI vs INCOME TAX OFFICER, WARD 4(2)(1), MUMBAI, MUMBAI
ITA 650/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SUSHILA NANA SAVEKAR,MUMBAI vs SUSHILA NANA SAVEKAR, BANDRA EAST,MUMBAI
ITA 473/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
INDIAN NUMISMATIC HISTORICAL AND CULTURAL RESEARCH FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4441/MUM/2026[2027-2028]Status: DisposedITAT MumbaiAY 2027-2028
INDIAN NUMISMATIC HISTORICAL AND CULTURAL RESEARCH FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4440/MUM/2026[2027-2028]Status: DisposedITAT MumbaiAY 2027-2028
ZUBAIR MUKHTAR KHAN,MUMBAI vs ITO-20(3)(1), MUMBAI
ITA 4416/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21