Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
RIAGANJ CO OPERATIVE AGRIL & RURAL DEVELOPMENT BANK LTD,RAIGANJ vs DCIT CIRCLE 1(2), JALPAIGURI
ITA 3011/KOL/2025[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
EPITOME PETROPACK LIMITED,KOLKATA,WEST BENGAL vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 11(1),KOLKATA, KOLKATA
ITA 2906/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
INDIAN INSTITUTE OF SOCIAL WELFARE AND BUSINESS MANAGEMENT,KOLKATA vs ADIT, CPC, BENGALURU
ITA 2843/KOL/2025[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
ARYA COMMOTRADE PVT. LTD.,KOLKATA vs ACIT, CC - 3(4), KOLKATA
ITA 2728/KOL/2025[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
MADHUSUDAN CONCRETE BLOCKS PVT. LTD.,KOLKATA vs I.T.O., WARD - 12(4), KOLKATA
ITA 2724/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
GLIX VYAPAAR PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 7(1), KOLKATA
ITA 2238/KOL/2025[2018-19]Status: DisposedITAT KolkataAY 2018-19
AXIOM INTERNATIONAL PROJECTS LTD.,KOLKATA vs I.T.O., WARD-7(1),, KOLKATA
ITA 2054/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
ARYA ROADWAYS COMPANY PVT. LTD.,KOLKATA vs I.T.O., WARD - 12(1),, KOLKATA
ITA 2029/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
CHATTERJEE RESOURCES DEVELOPERS PVT. LTD.,HOWRAH vs I.T.O., WARD - 11(1),, KOLKATA
ITA 1694/KOL/2025[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
VERSUNI INDIA HOME SOLUTIONS LIMITED (FORMERLY KNOWN AS PHILIPS DOMESTIC APPLIANCES INDIA LIMITED),KOLKATA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 11(1), KOLKATA
ITA 1419/KOL/2025[2022-23]Status: DisposedITAT KolkataAY 2022-23
OPERATION STRAIGHT SPINE,KOLKATA vs CIT(EXEMPTION), KOLKATA
ITA 217/KOL/2024[00]Status: DisposedITAT Kolkata
M/S. OPG BUSINESS CENTRE PVT. LTD.,CHENNAI vs ITO, CORP. WARD 5(1), CHENNAI
ITA 2570/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
M/S. OPG BUSINESS CENTRE PVT. LTD.,CHENNAI vs ITO, CORP. WARD 5(1), CHENNAI
ITA 2569/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
S 224 KATTANACHAMPATTY PRIMARY AGRICULTURAL CO-OP CREDIT SOCIETY,NAMAKKAL vs ITO, NAMAKKAL
ITA 2323/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
TYSPL 109 V KALATHUR PRIMARY AGRICULTURAL CO-OP,PERAMBALUR vs ITO, PERAMBALUR
ITA 2298/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
SHEKH KUTBUDDIN HABIB,COIMBATORE vs NON-CORP, CIRCLE(2), COIMBATORE
ITA 2246/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
COIMBATORE MUNICIPAL CORPORATION,COIMBATORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, COIMBATORE
ITA 2061/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
ADI DRAVIDAR AND TRIBAL WELFARE SCHOOL AND DEPT. STAFF COOP SOCIETY X-235,CHENNAI vs ITO, NCW-10(1), CHENNAI
ITA 1972/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
DD 600 PALAYA AYAKUDI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY,DINDIGUL vs THE INCOME TAX OFFICER, DINDIGUL
ITA 1301/CHNY/2026[2020-2021]Status: DisposedITAT ChennaiAY 2020-2021
V. VIJAYALAKSHMI,CHENNAI vs ITO, NCW-15(1), CHENNAI
ITA 1033/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
KARTHICK RAJA,KANGAYAM vs INCOME TAX OFFICER, WARD I(4), TIRUPUR, TIRUPUR
ITA 3679/CHNY/2025[2016-17]Status: DisposedITAT ChennaiAY 2016-17
DEEBA,ERODE vs ITO, WARD-2(1), ERODE
ITA 3599/CHNY/2025[2022-23]Status: DisposedITAT ChennaiAY 2022-23
UNIVERSAL CONSTRUCTION,MADURAI vs NATIONAL FACELESS APPEAL CENTRE, DELHI
ITA 3360/CHNY/2025[2013-2014]Status: DisposedITAT ChennaiAY 2013-2014
MANI DURAISAMY,REDHILLS vs COMMISSIONER OF INCOME TAX (APPEALS), FACELESS, CHENNAI
ITA 2955/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
ABBIRAMI THANKA MAALIKAI,ERODE vs ITO, WARD-2(2), ERODE
ITA 2747/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
INDO-RUSSIAN HELICOPTERS LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-3)(1)(3), BANGALORE
ITA 72/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
MALLAIAH RAVANAIAH,BENGALURU vs INCOME TAX OFFICER,, BENGALURU
ITA 1918/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
MOHANRAM SHANTHI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX , BANGALORE
ITA 1915/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
MOHANRAM SHANTHI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX , BANGALORE
ITA 1914/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
VENKATA RAMANA REDDY,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 1910/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
