Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
VISHWAMANGALAM TRUST,SABARKANTHA vs CIT(EXEMPTION), AHMEDABAD
ITA 1423/AHD/2026[NA]Status: DisposedITAT Ahmedabad
VISHWAMANGALAM TRUST,SABARKANTHA vs CIT(EXEMPTION), AHMEDABAD
ITA 1422/AHD/2026[NA]Status: DisposedITAT Ahmedabad
INCOME TAX OFFICER, WARD 1 (1) (1), AHMEDABAD vs BHARATBHAI BHAGWANDAS SONI, AHMEDABAD
ITA 2280/AHD/2025[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
SAHYOG CONSTRUCTION,VADODARA vs THE ACIT, CIRCLE-1(1)(1) PREVIOUSLY CIRCLE-1(3), VADODARA
ITA 104/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
DIGAMBAR KISAN NALAWADE,PUNE vs INCOME TAX OFFICER WARD 14(5), PUNE
ITA 698/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
AMBRAI CLUB SANGLI,SANGLI vs ITO, WARD-5, SANGLI, SANGLI
ITA 654/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
BALASAHEB VITTHAL LOKHANDE,PUNE vs ITO, WARD-9(5), PUNE, PUNE
ITA 41/PUN/2026[2012-13]Status: DisposedITAT PuneAY 2012-13
BABASAHEB BABU HALKARE,NIMGAON vs ITO, PANDHARPUR
ITA 1457/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
GANESH RAMRAO KENJALE,PUNE vs ITO WARD -3(3), PUNE
ITA 3173/PUN/2025[2011-12]Status: DisposedITAT PuneAY 2011-12
BALSHIRAM DATTATRAY THORAT, ,PUNE vs ITO WARD- 11(1), PUNE
ITA 3132/PUN/2025[2023-24]Status: DisposedITAT PuneAY 2023-24
ANWESH MISHRA,PUNE vs DCIT, PUNE
ITA 2909/PUN/2025[2022-23]Status: DisposedITAT PuneAY 2022-23
KANTILAL PRITHVIRAJ OSWAL,PUNE vs INCOME TAX OFFICER WARD 6(4), PUNE
ITA 2672/PUN/2025[2017-18]Status: DisposedITAT PuneAY 2017-18
DNYANESHWAR MORE BIGARSHETI GRAMIN PAT. PURAVATHA SAHAKARI SANSTHA LTD.,SOLAPUR vs ITO, WARD-2, PANDHARPUR, PANDHARPUR
ITA 235/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
BMW INDUSTRIES LIMITED,KOLKATA vs D.C.I.T., CC - 4(1), KOLKATA
ITA 786/KOL/2026[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
BMW INDUSTRIES LIMITED,KOLKATA vs D.C.I.T., CC - 4(1), KOLKATA
ITA 785/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
BMW INDUSTRIES LIMITED,KOLKATA vs D.C.I.T., CC-4(1), KOLKATA
ITA 784/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
BMW INDUSTRIES LIMITED,KOLKATA vs D.C.I.T., CC - 4(1), KOLKATA
ITA 783/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
BMW INDUSTRIES LIMITED,KOLKATA vs D.C.I.T., CC - 4(1), KOLKATA
ITA 782/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
BMW INDUSTRIES LIMITED,KOLKATA vs D.C.I.T., CC-4(1), KOLKATA
ITA 781/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
SMT. SUPRIYA DUTTA,PURBA BARDHAMAN vs I.T.O., WARD - 1(3) NOW WARD - 1(1),, BURDWAN
ITA 671/KOL/2026[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
TUSHAR KANTI DUTTA,PURBA BARDHAMAN vs I.T.O., WARD - 1(3), NOW I.T.O., WARD - 1(1), BURDWAN
ITA 670/KOL/2026[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
RAM GOPAL BANSAL,KOLKATA vs D.C.I.T., CC - 4(4), , KOLKATA
ITA 595/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
CHANDRA KUMAR SUREKA,KOLKATA vs DCIT, CENTRAL CIRCLE 3(3),, KOLKATA
ITA 525/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
M/S. SLVPL VENTURE PVT. LTD. (FORMERLY M/S. SUBHLABH VYAPAAR PVT. LTD.),KOLKATA vs D.C.I.T., CIRCLE - 7(1), KOLKATA
ITA 505/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
AKASH NARAYAN SAHGAL,KOLKATA vs D.C.I.T., CIRCLE - 29,, KOLKATA
ITA 443/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
BMW INDUSTRIES LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 4(1),, KOLKATA
ITA 346/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
K.Y.S. SPONGE IRON PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(1), KOLKATA
ITA 230/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
AMAL SARKAR,MALDA, WEST BENGAL vs I.T.O., WARD - 3(1), MALDA, MALDA
ITA 163/KOL/2026[AY 2019-20]Status: DisposedITAT Kolkata
BAIDYA NATH OJHA,SILIGURI vs ITO, WARD 1(2),, SILIGURI
ITA 3187/KOL/2025[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
INCOME TAX OFFICER, WARD-8(2), KOLKATA, KOLKATA vs SHARMA HIRE PURCHASE LIMITED, KOLKATA
ITA 3088/KOL/2025[2015-16]Status: DisposedITAT KolkataAY 2015-16