Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,712 total)

MAHASHAKTI CEMENTS,GUWAHATI vs INCOME TAX OFFICER, WARD- 2(1), GUWAHATI, GUWAHATI

ITA 286/GTY/2025[2012-13]Status: DisposedITAT GuwahatiAY 2012-13
23/6/2026

BISWAJIT SHIL,SABROOM, TRIPURA vs THE INCOME TAX OFFICER, WARD - UDAIPUR, AGARTALA

ITA 161/GTY/2024[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
23/6/2026

ACHIN,DEHRADUN vs INCOME TAX OFFICER, WARD 1(1)(1), DEHRADUN

ITA 142/DDN/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
23/6/2026

EMPLOYEES CONTRIBUTORY WELFARE SCHEME NSPL,RAIGARH vs ASSESSING OFFICER , RAIGARH

ITA 506/RPR/2026[2020-21]Status: DisposedITAT RaipurAY 2020-21
23/6/2026

ANJANI BAI, BILASPUR,BILASPUR vs ITO-2(1), BIALSPUR, BIALSPUR

ITA 314/RPR/2026[2014-15]Status: DisposedITAT RaipurAY 2014-15
23/6/2026

RAJESH AGRAWAL, RAIPUR,RAIPUR vs DY. COMMISSIONER OF INCOME TAX CIRCLE-1(1), RAIPUR, RAIPUR

ITA 268/RPR/2026[2010-11]Status: DisposedITAT RaipurAY 2010-11
23/6/2026

MADHU JAIN, DURG,DURG vs DEPUTY COMMISSIONER OF INCOME TAX-1(1), BHILAI, DURG

ITA 839/RPR/2025[2015-16]Status: DisposedITAT RaipurAY 2015-16
23/6/2026

RITIKA ISPAT PRIVATE LIMITED,ROURKELA vs ACIT, SAMBALPUR

ITA 195/CTK/2026[2020-21]Status: DisposedITAT CuttackAY 2020-21
23/6/2026

RITIKA ISPAT PRIVATE LIMITED,ROURKELA vs ACIT, SAMBALPUR

ITA 194/CTK/2026[2019-2020]Status: DisposedITAT CuttackAY 2019-2020
23/6/2026

DEEPAK STEEL AND POWER LTD,BARBIL vs DCIT-ROURKELA CIRCLE.ROURKELA., ROURKELA

ITA 591/CTK/2025[2006-07]Status: DisposedITAT CuttackAY 2006-07
23/6/2026

DEEPAK STEEL AND POWER LTD,BARBIL vs DCIT-ROURKELA CIRCLE-ROURKELA., ROURKELA

ITA 590/CTK/2025[2007-08]Status: DisposedITAT CuttackAY 2007-08
23/6/2026

ALPANA SEN GUPTA,PATNA vs ASSESSMENT UNIT, DELHI

ITA 271/PAT/2026[2011-12]Status: DisposedITAT PatnaAY 2011-12
23/6/2026

NITISH MAHAJAN,MAHANT COMPLEX vs ITO 4(3), INDORE

ITA 304/IND/2026[2017-18]Status: DisposedITAT IndoreAY 2017-18
23/6/2026

SATYA PRAKASH SONI,LUCKNOW vs INCOME TAX OFFICER, LUCKNOW

ITA 133/LKW/2025[2013-2014]Status: DisposedITAT LucknowAY 2013-2014
23/6/2026

ASSTT. COMMISSIONER OF INCOME TAX, RANGE-3, LUCKNOW vs SHRI ABHISHEK AGARWAL, BARABANKI

ITA 162/LKW/2023[2014-15]Status: DisposedITAT LucknowAY 2014-15
23/6/2026

SARVODAYA SPECIALTIES LIMITED,CHANDIGARH vs ITO WARD 2(1), CHANDIGARH

ITA 1176/CHANDI/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
23/6/2026

TRUE SPARROW SYSTEMS PRIVATE LIMITED,VADODARA vs THE DY. CIT, CIRCLE-2(1)(1), VADODARA

ITA 86/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
23/6/2026

TRUE SPARROW SYSTEMS PRIVATE LIMITED,VADODARA vs THE DY. CIT, CIRCLE-2(1)(1), VADODARA

ITA 85/AHD/2026[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
23/6/2026

KAMLESHBHAI BABUBHAI PATEL ,AHMEDABAD vs THE DY.CIT, CIRCLE - 3(1)(1), AHMEDABAD

ITA 521/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
23/6/2026

INCOME TAX OFFICER, WARD-1(2)(2), VADODARA, VADODARA vs PREMAL GANDHI, VADODARA

ITA 489/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
23/6/2026

GOBIND DAYA SINGH MARWAHA,AHMEDABAD vs THE ITO, WARD-5(3)(1), AHMEDABAD

ITA 449/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
23/6/2026

PANKAJ JHUMARMAL BOTHRA,AHMEDABAD vs THE ITO, WARD-5(3)(2), AHMEDABAD

ITA 425/AHD/2026[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
23/6/2026

PANKAJ JHUMARMAL BOTHRA,AHMEDABAD vs THE ITO, WARD-5(3)(2), AHMEDABAD

ITA 424/AHD/2026[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
23/6/2026

PANKAJ JHUMARMAL BOTHRA,AHMEDABAD vs THE ITO, WARD-5(3)(2), AHMEDABAD

ITA 423/AHD/2026[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
23/6/2026

PANKAJ JHUMARMAL BOTHRA,AHMEDABAD vs THE ITO, WARD-5(3)(2), AHMEDABAD

ITA 422/AHD/2026[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
23/6/2026

SHRI ISHWARIYA GRAMYA VIKAS MANDAL,AMRELI vs CIT(EXEMPTION),AHMEDABAD, AHMEDABAD

ITA 409/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
23/6/2026

PRUTHVI SINGH SOLANKI,VADODARA vs THE ITO, WARD-3(1)(2), VADODARA

ITA 299/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
23/6/2026

PRASHANTKUMAR CHIMANLAL PATEL,MEHSANA vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD-2, AHMEDABAD, AHMEDABAD

ITA 1599/AHD/2026[AY-2018-19]Status: DisposedITAT Ahmedabad
23/6/2026

STATE BANK OF INDIA WAGHAWADI,BHAVNAGAR vs ITO TDS WARD 1, AHMEDABAD, AHMEDABAD

ITA 1583/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
23/6/2026

STATE BANK OF INDIA REGIONAL BUSINESS OFFICE II GAO,GANDHINAGAR vs ITO TDS WARD, GANDHINAGAR, GANDHINAGAR

ITA 1582/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
23/6/2026