Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
INCOME TAX OFFICER, DELHI vs ARUN KUMAR KANOJIA, DELHI
ITA 1413/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
INCOME TAX OFFICER, WARD-60(4), DELHI, VIKAS BHAWAN, DELHI vs MOHD SULTAN, GHAZIPUR,
ITA 4679/DEL/2024[2017-18]Status: DisposedITAT DelhiAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs PEETHAMBRA GRANITES PRIVATE LIMITED, DELHI
ITA 3671/DEL/2024[2022-23]Status: DisposedITAT DelhiAY 2022-23
DCIT, CIRCLE - 10(1), DELHI vs IL AND FS ENERGY DEVELOPMENT COMPANY LIMITED, DELHI
ITA 2768/DEL/2024[2018-19]Status: DisposedITAT DelhiAY 2018-19
DCIT, CIRCLE - 10(1), DELHI, DELHI vs IL AND FS ENERGY DEVELOPMENT COMPANY LIMITED, DELHI
ITA 2701/DEL/2024[2017-18]Status: DisposedITAT DelhiAY 2017-18
KANTA DEVI JALAN (LEGAL HEIR OF LATE SH. VED PRAKASH AGARWAL ),DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI
ITA 810/DEL/2023[2016-17]Status: DisposedITAT DelhiAY 2016-17
KANTA DEVI JALAN (LEGAL HEIR OF LATE SH. VED PRAKASH AGARWAL ),DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI
ITA 809/DEL/2023[2015-16]Status: DisposedITAT DelhiAY 2015-16
KANTA DEVI JALAN (LEGAL HEIR OF LATE SH. VED PRAKASH AGARWAL ),DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI
ITA 808/DEL/2023[2014-15]Status: DisposedITAT DelhiAY 2014-15
KANTA DEVI JALAN (LEGAL HEIR OF LATE SH. VED PRAKASH AGARWAL ),DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI
ITA 807/DEL/2023[2013-14]Status: DisposedITAT DelhiAY 2013-14
ITO, WARD-5, ROHTAK vs RAJBIR L/H SHRI RAJESH , ROHTAK
ITA 2576/DEL/2022[2017-18]Status: DisposedITAT DelhiAY 2017-18
ACIT CIRCLE-16(1), DELHI vs MOHAN EXPORTS (INDIA) PVT. LTD. , DELHI
ITA 1193/DEL/2022[2016-17]Status: DisposedITAT DelhiAY 2016-17
N.C. JEWELLERS,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE – 01, NEW DELHI, NEW DELHI
ITA 993/DEL/2021[2017-18]Status: DisposedITAT DelhiAY 2017-18
DCIT CENTRAL CIRCLE-01, NEW DELHI vs N C JEWELLERS, NEW DELHI
ITA 886/DEL/2021[2017-18]Status: DisposedITAT DelhiAY 2017-18
ADDI. CIT SPECIAL RANGE-3, NEW DELHI vs EDENIC PROPBUILD PRIVATE LIMITED, NEW DELHI
ITA 7337/DEL/2019[2015-16]Status: DisposedITAT DelhiAY 2015-16
EDENIC PROPBUILD PRIVATE LIMITED,NEW DELHI vs ADDI. CIT SPECIAL RANGE-3, NEW DELHI
ITA 7320/DEL/2019[2015-16]Status: DisposedITAT DelhiAY 2015-16
GAURAV SALHOTRA,GHAZIABAD vs ITO, WARD- 1(2), GHAZIABAD
ITA 7455/DEL/2018[2015-16]Status: DisposedITAT DelhiAY 2015-16
SPECTRIS TECHNOLOGIES PVT. LTD.,GURGAON vs ITO, NEW DELHI
ITA 3424/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
PALANI MUDALIAR NATARAJAN,VILLUPURAM vs ITO, WARD-3,, VILLUPURAM
ITA 3068/CHNY/2024[2011-12]Status: DisposedITAT ChennaiAY 2011-12
SHRI ABY T VARKEY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
KHADAR SHAREEF vs THE INCOME TAX OFFICER
WP/13608/2026ITAT Karnataka
SRI LATE CHEMMANUR DEVASSY GEORGE vs INCOME TAX OFFICER
WP/10570/2026ITAT Karnataka
The Principal Commissioner of Income Tax-4, vs Vinod Ojha
ITTA/92/2026ITAT Telangana
SHOBHA RAJENDRA KALE vs INCOME TAX OFFICER WARD 2 AHEMDNAGAR AND OTHERS
WP/7363/2025ITAT Bombay
RIDHI SIDHI ELECTRICALES vs INCOME TAX OFFICER WARD- 2 AHMEDNAGAR AND OTHERS
WP/7360/2025ITAT Bombay
REGISTRAR
GURVINDERJEET SINGH OBEROI vs PRINCIPAL COMMISSIONER OF INCOME-TAX, RAIPUR-1
WPT/205/2023ITAT Chhattisgarh
HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY
GURVINDERJEET SINGH OBEROI vs PRINCIPAL COMMISSIONER OF INCOME-TAX, RAIPUR-1
WPT/206/2023ITAT Chhattisgarh
ISHA KACKER,DELHI vs ASSISTANT COMMISSIONER , NEW DELHI
ITITA 2030/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
ABHISHEK JAIN,GUWAHATI vs ACIT, CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI
ITA 97/GTY/2026[2023-24]Status: DisposedITAT GuwahatiAY 2023-24
JUMTER DINI,ARUNACHAL PRADESH vs ITO, WARD- NORTH LAKHIMPUR, NORTH LAKHIMPUR
ITA 73/GTY/2026[2019-20]Status: DisposedITAT GuwahatiAY 2019-20
JHABAR MAL,SILAPATHAR vs ITO, WAD 2(1), GUWAHATI, GUWAHATI
ITA 176/GTY/2026[2014-15]Status: DisposedITAT GuwahatiAY 2014-15
GLOBAL TEA ASSAM PVT. LTD.,GUWAHATI vs ITO, W-2(1), GUWAHATI
ITA 175/GTY/2026[2018-19]Status: DisposedITAT GuwahatiAY 2018-19
