Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,712 total)

KPMG GLOBAL SERVICES PRIVATE LIMITED,GURGAON vs COMMISSIONER OF INCOME TAX (APPEAL), NATIONAL FACELESS APPEAL CENTRE

ITA 8507/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
24/6/2026

KRISHAN CHAND JAIN,GURGAON vs ITO WARD 2(3), GURGAON

ITA 8464/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
24/6/2026

LUXMI SUPER SERVICES,LAXMIBAI NAGAR vs ACIT, CIVIC CENTRE

ITA 8462/DEL/2025[2007-2008]Status: DisposedITAT DelhiAY 2007-2008
24/6/2026

RUPESH MITTAL,DELHI vs ITO WARD 47(1), DELHI

ITA 8285/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
24/6/2026

DURGA AGENCIES,DELHI vs ITO, WARD 48(1),, DELHI

ITA 8140/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
24/6/2026

VIVAAN ELECTRONIC TECHNOLOGY PRIVATE LIMITED,GURGAON vs ASSESSING OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE

ITA 7663/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
24/6/2026

ACIT, DELHI vs AGRICULTURE INSURANCE COMPANY OF INDIA, DELHI

ITA 7653/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
24/6/2026

NITIN REKHAN,KHARI BAOLI, DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 31, NEW DELHI , DELHI

ITA 7638/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
24/6/2026

MS JASMINE SAREEN,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

ITA 7534/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
24/6/2026

MS JASMINE SAREEN,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI

ITA 7533/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
24/6/2026

NEERAJ HOSIERY INDIA PRIVATE LIMITED,DELHI vs THE COMMISSIONER OF INCOME TAX (APPEAL) , DELHI

ITA 7413/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
24/6/2026

NEERAJ HOSIERY INDIA PRIVATE LIMITED,DELHI vs THE COMMISSIONER OF INCOME TAX (APPEAL), DELHI

ITA 7412/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
24/6/2026

KRISHAN MODI,RAJASTHAN vs ACIT, CENTRAL CIRCLE-3, DELHI

ITA 7402/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
24/6/2026

ELEGANT IT SOLUTIONS PRIVATE LIMITED,DELHI vs DCIT/ACIT CEN CIR, GZB, GHAZIABAD

ITA 7363/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
24/6/2026

BHARTIYA KISSAN SANGH VIVEKA NAND SCHOOL,HARYANA vs ITO WARD-1, KARNAL, HARYANA

ITA 6989/DEL/2025[2026-27]Status: DisposedITAT DelhiAY 2026-27
24/6/2026

ACIT(OSD), RANGE-10, ITO vs GUPTA JEWELLERS PRIVATE LIMITED., ARYA SAMAJ ROAD

ITA 6309/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
24/6/2026

TRISHLA BUILDTECH PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE), KARNAL, HARYANA

ITA 6099/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
24/6/2026

RASHMI MAGAZINE,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-15, NEW DELHI, NEW DELHI

ITA 6092/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
24/6/2026

SHYAM INTERNATIONAL ,NEW DELHI vs ITO WARD 59(5), NEW DELHI

ITA 6068/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
24/6/2026

LIONS WORKFORCE SOLUTION INDIA PRIVATE LIMITED,NOIDA vs DY. CIT, CIRCLE 5(1)(1), NOIDA

ITA 5836/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
24/6/2026

SHAKUNTLA DATA ,HARAYANA vs ITO WARD-2 , DELHI

ITA 5598/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
24/6/2026

ISHLEEN KAUR,DELHI vs ITO WARD 50(1), DELHI

ITA 5539/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
24/6/2026

SHRISHTI BUILDHOME PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 22(2), DELHI, DELHI

ITA 5180/DEL/2025[2012-13]Status: HeardITAT DelhiAY 2012-13
24/6/2026

M/S. SADHNA BIO-OILS PRIVATE LIMITED,NEW DELHI vs THE DCIT, CIRCLE 22(2), NEW DELHI , NEW DELHI

ITA 5045/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
24/6/2026

PALURI RAGHAVAN GOPALA,UTTAR PRADESH vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2, UTTAR PRADESH

ITA 4846/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
24/6/2026

VIJAY KUMAR MANCHANDA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

ITA 2222/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
24/6/2026

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 3, DELHI vs MEHFOOZ KHAN, DELHI

ITA 2097/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
24/6/2026

ALSTOM TRANSPORT SYSTEMS (THAILAND) LTD (ALSTOM (THAILAND) LTD NOW MERGED WITH ALSTOM TRANSPORT SYST,THAILAND vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAX-1(1)(1), NEW DELHI, NEW DELHI

ITA 2016/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
24/6/2026

ALSTOM TRANSPORT SYSTEMS (THAILAND) LIMITED (ALSTOM HOLDINGS (THAILAND) LTD NOW MERGED WITH ALSTOM T,THAILAND vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAX-1(1)(1), NEW DELHI, NEW DELHI

ITA 2015/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
24/6/2026

ALSTOM (SHARED SERVICES) PHILIPPINES INC.,PHILIPPINES vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAX-1(1)(1), NEW DELHI, NEW DELHI

ITA 2014/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
24/6/2026