Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
SURINDER PAL KHURANA,DELHI vs WARD 67(1), DELHI, DELHI
ITA 2872/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
RAJESH GUPTA,DELHI vs INCOME TAX OFFICER, WARD 47(1), NEW DELHI, DELHI
ITA 280/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ANIL KUMAR,BULANDSHAHR vs ITO, BULANDSHAHR
ITA 2266/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
ANIL KUMAR,BULANDSHAHR vs ITO, BULANDSHAHR
ITA 2265/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
ROHIT GULATI,HIMACHAL PRADESH, INDIA vs DC/AC CIRCLE 3(1), GURUGRAM
ITA 2245/DEL/2026[2017-2018]Status: DisposedITAT DelhiAY 2017-2018
ANURUDH LAL,DELHI vs DCIT, CC-5, DELHI
ITA 1589/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
PARVEEN KUMAR,DELHI vs ACIT, CC-5, DELHI
ITA 1588/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
ENVIRONICS TRUST,DELHI vs DCIT CENTRAL CIRCLE 14, DELHI
ITA 1584/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
DEEPAK S CHHABRA COUTURE LLP,DELHI vs ACIT CIRCLE 49(1), DELHI
ITA 1583/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
SIS EMPLOYEES WELFARE ACTIVITY CHARITABLE TRUST,NEW DELHI vs ITO WARD EXEMP 2(2), DELHI
ITA 1582/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
ACIT, DELHI vs RAJESH GOYAL, DELHI
ITA 1368/DEL/2026[AALPG2490F]Status: DisposedITAT Delhi
DCIT CENTRAL CIRCLE 32, DELHI vs BETSY GROWTH FINANCE LTD, DELHI
ITA 1365/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
DCIT CENTRAL CIRCLE 32, DELHI vs BETSY GROWTH FINANCE LTD, DELHI
ITA 1364/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
VIDVATA INTERVIEW MAKERS PRIVATE LIMITED,MAHARASHTRA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), GURGAON, HARYANA
ITA 136/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
RIKHAB CHAND JAIN,INSIDE MADAR GATE vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT
ITA 1340/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
BALBIR SINGH SAINI HUF,HISAR vs DEPUTY COMMISSIONER OF INCOME TAX HISAR CIRCLE, HISAR, HISAR
ITA 1337/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
RAVINDER KUMAR ,SAHARANPUR vs INCOME TAX OFFICER, SAHARANPUR
ITA 1330/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
DCIT CENTRAL CIRLE-28, NEW DELHI, NEW DELHI vs AMIT GUPTA, NEW DELHI
ITA 1324/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
DCIT CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs AMIT GUPTA, NEW DELHI
ITA 1323/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs AMIT GUPTA, NEW DELHI
ITA 1322/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
RN CREATIONS PRIVATE LIMITED,MAYUR VIHAR PHASE-I vs ASSESSING OFFICER WARD 20(3), C R BUILDING
ITA 1199/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S SHIVDHAM BUILDTECH P LTD.,DELHI vs JCIT - CC - 27, DELHI
ITA 111/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
M/S SHIVDHAM BUILDTECH P LTD.,DELHI vs JCIT - CC 27, NEW DELHI
ITA 110/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
M/S SHIVDHAM BUILDTECH P LTD.,DELHI vs JCIT CC 27, DELHI
ITA 109/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
TOYO SPRINGS LIMITED,SONEPAT vs INCOME TAX OFFICER, WARD-1, SONEPAT, SONEPAT
ITA 8999/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs SUNITA JAIN, NEW DELHI
ITA 8685/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
NATIONAL FEDERATION OF COOPERATIVE SUGAR FACTORIES LIMITED,NEW DELHI vs ITO WARD 53(5), DELHI
ITA 8643/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
NATIONAL FEDERATION OF COOPERATIVE SUGAR FACTORIES LIMITED,DELHI vs ITO WARD 53(5), DELHI
ITA 8642/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
NATIONAL FEDERATION OF COOPERATIVE SUGAR FACTORIES LIMITED,DELHI vs ITO WARD 53(5), DELHI
ITA 8641/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs CHANDGI RAM REAL ESTATE CONSULTANTS PRIVATE LIMITED, DELHI
ITA 8604/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
