Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
SHRI DIGAMBER JAIN PANCHAYAT REWARI,REWARI, HARYANA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH
ITA 4266/DEL/2026[2027-2028]Status: DisposedITAT DelhiAY 2027-2028
SYSNETIANS WELFARE ASSOCIATION ,DELHI vs CIT (EXEMPTION), DELHI
ITA 4262/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
DELHI BLUE POTTERY TRUST,NEW DELHI, INDIA vs CIT(EXEMPTION), CIVIC CENTER, NEW DELHI
ITA 4251/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
GLOBAL INDIAN FOUNDATION,LAXMI NAGAR,DELHI vs CIT, EXAMTION DELHI, MINTO ROAD, DELHI
ITA 4250/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
GLOBAL INDIAN FOUNDATION,LAXMI NAGAR, DELHI vs CIT, EXAMTION DELHI, MINTO ROAD
ITA 4249/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
H.P LOHIA FOUNDATION,HARYANA vs CIT (EXEMPTIONS), CHANDIGARH
ITA 4222/DEL/2026[-]Status: DisposedITAT Delhi
H.P LOHIA FOUNDATION ,HARYANA vs CIT - (EXEMPTIONS) , CHANDIGARH
ITA 4221/DEL/2026[-]Status: DisposedITAT Delhi
CHARITIES AID FOUNDATION INDIA,NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
ITA 4019/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
CHARITIES AID FOUNDATION INDIA,NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
ITA 4018/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
MAHESH TRIVEDI,BHILWARA, RAJASTHAN vs DCIT, CENTRAL CIRCLE-18, DELHI, DELHI
ITA 395/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
VAISH SAMNVAY SAMITI,FARIDABAD vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 3949/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
JYOTSNA SHOURIE DANCE SOCIETY,DELHI vs CIT E , DELHI
ITA 3881/DEL/2026[-]Status: DisposedITAT Delhi
JYOTSNA SHOURIE DANCE SOCIETY,DELHI vs CIT E , DELHI
ITA 3880/DEL/2026[-]Status: DisposedITAT Delhi
NAVNEET SALUJA,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 386/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
SARASWATI EDUCATION SOCIETY,ROHTAK, HARYANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 3821/DEL/2026[NA]Status: DisposedITAT Delhi
SHIV WELFARE TRUST,BAHADURGARH vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 3800/DEL/2026[NA]Status: DisposedITAT Delhi
SHIV WELFARE TRUST,BAHADURGARH vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 3799/DEL/2026[NA]Status: DisposedITAT Delhi
HERNIA SOCIETY OF INDIA-NATIONAL, CHAPTER OF ASIA PACAFIC HERNIA SOCIETY,DELHI vs CIT(EXEMPTION), DELHI
ITA 3754/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
ICE HOCKEY ASSOCIATION OF INDIA,NEW DELHI vs CIT (EXEMPTION), DELHI, NEW DELHI
ITA 3735/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
RAO LAL SINGH SHIKSHA SAMITI,HARYANA vs ITO EXEMPTIONS WARD ROHTAK, HARYANA
ITA 3730/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
RAO LAL SINGH SHIKSHA SAMITI,HARYANA vs ITO EXEMPTIONS WARD ROHTAK, HARYANA
ITA 3729/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
PINGAKSH FOUNDATION,DELHI vs CIT (EXEMPTION) DELHI, DELHI
ITA 3719/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
PINGAKSH FOUNDATION,DELHI vs CIT (EXEMPTION) DELHI, DELHI
ITA 3718/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
THE GREGORIAN ORTHODOX CHURCH SOCIETY,DELHI vs CIT EXEMPTION, DELHI
ITA 3631/DEL/2026[-]Status: DisposedITAT Delhi
THE CENTRE FOR BIOETHICS,DELHI vs CIT EXEMPTION, DELHI
ITA 3630/DEL/2026[-]Status: DisposedITAT Delhi
SAINT JAMES CHURCH,NEW DELHI vs CIT E , DELHI
ITA 3629/DEL/2026[-]Status: DisposedITAT Delhi
TRINETRA CHARITABLE TRUST ,DELHI vs CIT-EXEMPTION, DELHI
ITA 292/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
TRINETRA CHARITABLE TRUST ,DELHI vs CIT-EXEMPTION, DELHI
ITA 291/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
TRIPLE S STOCK AND SHARES PRIVATE LIMITED,NEW DELHI vs DCIT CENTRAL-20, NEW DELHI
ITA 290/DEL/2026[2006-07]Status: DisposedITAT DelhiAY 2006-07
PRINTLAND DIGITAL(INDIA) PVT. LTD.,DELHI vs DCIT, CIRCLE-19(1), NEW DELHI
ITA 289/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16