Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
SUPRIYA VIVEK AGARWAL,MUMBAI vs INCOME TAX OFFICER 22(3)(6), LALBAUG
ITA 1248/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 8(1), MUMBAI, MUMBAI vs DEEPAK NITRITE LIMITED, VADODRA
ITA 1128/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8(1), MUMBAI vs DEEPAK NITRITE LIMITED, MUMBAI
ITA 1127/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SHRI AKSHAY MANOJ PAGDHARE ,MUMBAI vs ITO WARD-42(1)(1), MUMBAI
ITA 1013/MUM/2026[1013]Status: DisposedITAT Mumbai
ACIT CIRCLE 15(1)(2), MUMBAI, MUMBAI vs BALMER LAWRIE VAN LEER LIMITED, MUMBAI
ITA 9497/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
KAMLESH INDERMAL JAIN,MUMBAI vs ITO WARD 16.2.1, MUMBAI
ITA 9298/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ITO 19.3.1 MUMBAI, MUMBAI vs STAR JEWELS, MUMBAI
ITA 8321/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
M/S STAR JEWELS,MUMBAI vs ITO-WARD-19(3)(1), MUMBAI
ITA 7673/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
JAGRUT YUVAK CO OP CREDIT SOC LIMITED,MUMBAI vs JURISDICTION WARD 22(1)(6), MUMBAI, MUMBAI
ITA 6839/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
PRPL ENTERPRISES PRIVATE LIMITED,MUMBAI vs CIT(A), NFAC
ITA 6260/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
MR. PRASHANT PRAFUL SHAH ,MUMBAI vs ITO WARD 42(1)(4), MUMBAI
ITA 5647/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
ITO, MUMBAI vs RAMESH M JANI (HUF), MUMBAI
ITA 5448/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
LIC HOUSING FINANCE LIMITED,MUMBAI vs ACIT 2(2)(1), MUMBAI, AAYKAR BHAVAN, MUMBAI
ITA 5294/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
UPS ASIA GROUP PTE LTD ,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-4(3(1), MUMBAI
ITA 1363/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
WORLEY SERVICES INDIA PVT LTD(PREDECESSOR COMPANY WORLEY INDIA PVT LTD),MUMBAI vs DCIT, CIRCLE 3(3)(1), MUMBAI
ITA 6793/MUM/2024[2021-22]Status: DisposedITAT MumbaiAY 2021-22
KETAKI NAWAL AGARWAL,JOGESHWARI WEST vs INCOME TAX OFFICER WARD 16(2)(5), AAYAKAR BHAVAN
ITA 2082/MUM/2024[2014-15]Status: DisposedITAT MumbaiAY 2014-15
HIFZUR REHMAN ANSARI,MUMBAI vs ITO 20(1)(5), MUMBAI
ITA 164/MUM/2024[2013-14]Status: DisposedITAT MumbaiAY 2013-14
S. PUSHPINDER SINGH MEMORIAL TRUST,DELHI vs WARD EXEMP 2(3), DELHI, NEW DELHI
ITA 4979/DEL/2026[2027-28 ONWARDS]Status: DisposedITAT Delhi
S. PUSHPINDER SINGH MEMORIAL TRUST,NEW DELHI vs WARD EXEMP 2(3) NEW DELHI, NEW DELHI
ITA 4978/DEL/2026[2027-28 ONWARDS]Status: DisposedITAT Delhi
SHAPOORJI PALLONJI FOUNDATION ,DELHI vs CIT(EXEMPTIONS) DELHI, DELHI
ITA 4914/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
INDIAN EDUCATION FOUNDATION,MEERUT vs CIT EXEMPTION, DELHI
ITA 4862/DEL/2026[-]Status: DisposedITAT Delhi
VIDHU GUPTA ,UTTAR PRADESH vs DCIT CENTRAL CIRCLE -8, DELHI
ITA 4749/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
VIDHU GUPTA,UTTAR PRADESH vs DCIT CENTRAL CIRCLE -8 , DELHI
ITA 4748/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SHRI SANATAN DARAM SABHA,HARYANA vs CIT EXEMPTIONS, CHANDIGARH
ITA 4709/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
NEW INDIA MOVEMENT,DELHI vs SHRI PRAKASH DUBEY CIT(EXEMPTION), DELHI
ITA 4707/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
NEETA, DELHI vs ITO WARD - 59 (8) , DELHI
ITA 4667/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
NEETA ,DELHI vs ITO WARD - 59 (8) , DELHI
ITA 4666/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
BATTA EDUCATION FOUNDATION,GURGAON vs ASSESSING OFFICER- EXEMPTIONS WARD FARIDABAD, FARIDABAD
ITA 4467/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
INDRA DEVI,DELHI vs ITO WARD 43(1) , DELHI
ITA 4440/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
KKMS FOUNDATION,DELHI vs INCOME TAX OFFICER, WARD EXEMPTION 1(4), DELHI, DELHI
ITA 4269/DEL/2026[2027-28 to 2031-32]Status: DisposedITAT Delhi
