Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
MATOSHREE UMARBAI JETHALAL GOGRI PATRIWALA CHARITABLE TRUST,MUMBAI vs CIT(E)-MUMBAI, MUMBAI
ITA 3658/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
MATOSHREE UMARBAI JETHALAL GOGRIPATRIWALA CHARITABLE TRUST,MUMBAI vs CIT(E)-MUMBAI, MUMBAI
ITA 3657/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
RAMJI DEVJI GOGRI PATRIWALA CHARITABLE TRUST,MUMBAI vs CIT(E)-MUMBAI, MUMBAI
ITA 3645/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
RAMJI DEVJI GOGRI PATRIWALA CHARITABLE TRUST,MUMBAI vs CIT(E)-MUMBAI, MUMBAI
ITA 3644/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
NATIONAL LIVER FOUNDATION,PEDDER ROAD,MUMBAI vs CIT (EXEMPTION), MUMBAI, CUMBALLA HILL,MUMBAI
ITA 3623/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
NATIONAL LIVER FOUNDATION,PEDDER ROAD,MUMBAI vs CIT (EXEMPTION), MUMBAI, CUMBALLA HILL,MUMBAI
ITA 3622/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
PAREKHS SADGURU TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS),MUMBAI, MUMBAI
ITA 3580/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
PAREKHS SADGURU TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX(EXEMPTIONS),MUMBAI, MUMBAI
ITA 3579/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
MATUSHRI PANBAI VELJEE SHAMJEE ISHARANI CHARITABLE TRUST ,MUMBAI vs COMMISSIONER OF INCOME EXEMPTION , MUMBAI
ITA 3560/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
MATUSHRI PANBAI VELJEE SHAMJEE ISHARANI CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTION MUMBAI, INCOME TAX EXEMPTION
ITA 3559/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHRI SIMANDHAR JIN ARADHAK TRUST,MUMBAI vs INCOME TAX OFFICER(WX), EXEM. WARD 2(3), MUMBAI, MUMBAI
ITA 3319/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
CIRCLE 19(1), MUMBAI vs DEEPAK KANWARLAL JAIN , MUMBAI
ITA 3307/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
DCIT CIRCLE 19(1) MUMBAI, MUMBAI vs DEEPAK KANWARLAL JAIN , MUMBAI
ITA 3306/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
TCS FOUNDATION,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX , EXEMPTION CIRCLE 2 , MUMBAI
ITA 3295/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
RACHNA CREDIT CAPITAL PVT LTD,MUMBAI vs DCIT CIRCLE 8(1)(1), MUMBAI, MUMBAI
ITA 3291/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
RELIANCE INDUSTRIAL INVESTMENTS AND HOLDINGS LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(3)(1), MUMBAI, AAYAKAR BHAVAN, MUMBAI
ITA 3235/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DELHI INTERNATIONAL CARGO TERMINAL PRIVATE LIMITED,MUMBAI vs DCIT, CIRCLE 6(1)(2), MUMBAI, MUMBAI
ITA 3138/MUM/2026[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
VIDYA VIVEK PADGAONKAR,ANDHER WEST vs INCOME TAX OFFICER 34 3 5, BANDRA KURLA COMPLEX
ITA 3042/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
SURESH INDERMAL JAIN,MUMBAI vs ITO - 8(3)(1), MUMBAI
ITA 2742/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
ACIT-19(3), MUMBAI, MUMBAI vs STAR BRILLIAN, MUMBAI
ITA 2392/MUM/2026[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX , MUMBAI vs NEELKANTH URBAN DEVELOPERS PVT LTD, MUMBAI
ITA 225/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
PANKAJ CHANDRAKANT SHANGHVI,VILE PARLE, MUMBAI vs INCOME TAX OFFICER, WARD 34(3)(2), BANDRA, MUMBAI
ITA 2222/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
NARAYANI GULAB FOUNDATION,MUMBAI vs CIT (EXEMPTION) MUMBAI, MUMBAI
ITA 2194/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
NARAYANI GULAB FOUNDATION,MUMBAI vs CIT (EXEMPTIONS) MUMBAI, MUMBAI
ITA 2193/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
DNYANESHWAR TRADING AND INVESTMENTS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(1), MUMBAI, MUMBAI
ITA 1881/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
M/S. STAR BRILLIAN ,MUMBAI vs ASST. COMMISSIONER OF INCOME TAX 19(3), MUMBAI
ITA 1757/MUM/2026[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BHOR UTKARSHA NAGRI CO OPERATIVE CREDIT SOCIETY LIMITED,MUMBAI vs ASSESSING OFFICER, MUMBAI
ITA 1697/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
BOMBAY VYAPAR PRATISTHAN,MUMBAI vs ITO 41(3)(1), MUMBAI
ITA 1560/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DEEPAK NITRITE LIMITED,MUMBAI vs DCIT, CENTRAL CRICLE 8(1), MUMBAI
ITA 149/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
DEEPAK NITRITE LIMITED ,MUMBAI vs DCIT, CENTRAL CIRCLE 8(1), MUMBAI
ITA 148/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
