Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
KESHAVLAL VAJECHAND KAPADIA CHARITY TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4437/MUM/2026[2027-28 To 2036-37]Status: DisposedITAT Mumbai
KESHAVLAL VAJECHAND KAPADIA CHARITY TRUST ,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4436/MUM/2026[2027-28 To 2031-32]Status: DisposedITAT Mumbai
KESHAVLAL VAJECHAND KAPADIA CHARITY TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4404/MUM/2026[2027-28 To 2036-37]Status: DisposedITAT Mumbai
KESHAVLAL VAJECHAND KAPADIA CHARITY TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4403/MUM/2026[2027-28 To 2031-32]Status: DisposedITAT Mumbai
SUBHADRA RAJENDRA PRASHAD TYAGI,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 4393/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
KHUSHI SANJAY KHANDAR,MUMBAI vs WARD 41(4)(2), MUMBAI
ITA 4371/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
KHUSHI SANJAY KHANDAR,MUMBAI vs WARD 41(4)(2), MUMBAI
ITA 4370/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
MITHALAL AND BHARAT CRICKET AND SPORTS TRUST,MUMBAI vs CIT (EXEMPTION), PUNE, PUNE
ITA 4358/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
MITHALAL AND BHARAT CRICKET AND SPORTS TRUST,MUMBAI vs CIT (EXEMPTION), PUNE, PUNE
ITA 4357/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
SHREE GHUGHARI DASHA DISAWAL SAHAJ TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, CUMBALLA HILL
ITA 4355/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SUJATA RAVI PUNJA,MUMBAI vs ASSESSMENT OFFICER OF INCOME TAX, NATIONAL FACELESS ASSESSMENT CENTER, DELHI
ITA 4353/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
M/S. KAYCEE FINSTOCK PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), MUMBAI, MUMBAI
ITA 4207/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ASTAMED HEALTH CARE(INDIA) PVT. LTD.,MUMBAI vs INCOME TAX OFFICER, CIRCLE 14(1)(1)I, MUMBAI
ITA 4195/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
PATIL RANAJAGJITSINGH PADMASINHA,NAVI MUMBAI vs INCOME TAX OFFICER WARD 28(2)(1), MUMBAI, NAVI MUMBAI
ITA 4192/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
PATIL RANAJAGJITSINGH PADMASINHA,NAVI MUMBAI vs INCOME TAX OFFICER WARD 28(2)(1), MUMBAI, NAVI MUMBAI
ITA 4191/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
PATIL RANAJAGJITSINGH PADMASINHA,NAVI MUMBAI vs INCOME TAX OFFICER , NAVI MUMBAI
ITA 4190/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
PATIL RANAJAGJITSINGH PADMASINHA HUF,NAVI MUMBAI vs ITO, NAVI MUMBAI
ITA 4189/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
PADMAJA PRAMOD GAWAS,MUMBAI vs WARD 42(1)(4), MUMBA, KAUTILYA BHAVAN, MUMBAI
ITA 4136/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
THE BHARUCHA TRUST,MUMBAI vs INCOME TAX COMMISSIONER, CIT (EXEMPTIONS)
ITA 4105/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
AKASHDEEP EDUCATION TRUST,VASHI vs INCOME TAX OFFICER EXEM. WARD 1(1), MUMBAI
ITA 4093/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
BEBAAK COLLECTIVE SANSTHA,NAVI MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 4022/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
BEBAAK COLLECTIVE SANSTHA,NAVI MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 4021/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
MANAV DHARMA MISSION TRUST,MUMBAI vs INCOME TAX OFFICER EXEM. WARD 2(1), MUMBAI, MUMBAI
ITA 3970/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
PRIYANKA SANTOSH PURO,MUMBAI vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, NFAC
ITA 3871/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SHRI VILEPARLE GHOGHARI VISHA SHREEMALI JAIN SAMAJ,VILE PARLE WEST, MUMBAI vs COMMISSIONER OF INCOME TAX - EXEMPTIONS, CUMBLLA HILL, MUMBAI
ITA 3815/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ABHINAV BHARAT,MUMBAI vs INCOME TAX OFFICER, EXEM. WARD 1(1), MUMBAI, MUMBAI
ITA 3739/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ABHINAV BHARAT,MUMBAI vs INCOME TAX OFFICER, EXEM. WARD 1(1), MUMBAI, MUMBAI
ITA 3738/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
39S EDUCATE EMPOWER ENLIGHTEN FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) WARD 2(4), MUMBAI
ITA 3732/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
PRAYAS REHABILITATION FOUNDATION,DEONAR MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 3729/MUM/2026[NOTAPPLICABLE]Status: DisposedITAT Mumbai
PRAYAS REHABILITATION FOUNDATION,DEONAR MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 3728/MUM/2026[NOTAPPLICABLE]Status: DisposedITAT Mumbai