Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
G1633 CHEYYUR PACCS,KANCHIPURAM vs ITO, NCW-22(1), CHENNAI
ITA 2540/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
G1633 CHEYYUR PACCS ,KANCHIPURAM vs ITO, NCW-22(1), CHENNAI
ITA 2539/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
E2601 ERUMBUR PRIMARY CO OPERATIVE BANK,ERUMBUR ROAD, CHIDAMBARAM PO vs INCOME TAX OFFICER, CUDDALORE
ITA 2303/CHNY/2026[2019-2020]Status: DisposedITAT ChennaiAY 2019-2020
SUBBAIYA GOUNDER RAMASWAMY,TIRUPPUR vs ITO, WARD-1(2),, TIRUPPUR
ITA 2068/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
SUBBAIYA GOUNDER RAMASWAMY ,TIRUPPUR vs ITO, WARD-1(2), TIRUPPUR
ITA 2067/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
RAJAN RAVICHANDRAN,TIRUVANNAMALAI vs ITO, WARD-1,, TIRUVANNAMALAI
ITA 2066/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
SULTANPET TEACHERS CO-OP THIFT AND CREDIT SOCIETY CP126,PALLADAM vs ASSESSING OFFICER, COIMBATORE
ITA 2062/CHNY/2026[2020-2021]Status: DisposedITAT ChennaiAY 2020-2021
SHANTHI FOLIE,CHENNAI vs ITO, NCW-10(3), CHENNAI
ITA 2032/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
RAJINI,CUDDALORE vs ITO, WARD-2,, CUDDALORE
ITA 2024/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
R 1634 MURUNGAI PACCS LTD.,TRICHY vs ITO, CHENNAI
ITA 2021/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
PREM KUMAR MENON,CHENNAI vs DCIT, NON CORP. CIRCLE-17(1), CHENNAI
ITA 1976/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
DERBY CLOTHING PVT. LTD.,CHENNAI vs ITO, CORPORATE WARD-1(3), CHENNAI
ITA 1375/CHNY/2026[2015-16]Status: HeardITAT ChennaiAY 2015-16
DERBY CLOTHING PVT. LTD.,CHENNAI vs ITO, CORPORATE WAR-1(3), CHENNAI
ITA 1374/CHNY/2026[2015-16]Status: HeardITAT ChennaiAY 2015-16
THILAGAVATHI,PUDUCHERRY vs ITO, WARD-5, , PUDUCHERRY
ITA 3769/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
ASLAM PARVEEZ,CHIKKAMAGALUR vs ITO, WARD-1 & TPS , HASSAN
ITA 204/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SANDISK INDIA DEVICE DESIGN CENTRE PRIVATE LIMITED ,BENGALURU vs DCIT, CIRCLE-6(1)(1), BANGALORE
ITA 2642/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
RAMYA TUMKUR GURUCHANNABASAPPA,BENGALURU vs ITO, WARD INTL. TAXATION 1(1) , BENGALURU
ITA 162/BANG/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20
DEV MARLECHA,MUMBAI vs INCOME TAX DEPARTMENT , CPC, BENGALURU
ITA 96/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
RATNASINDHU CO-OP CREDIT SOCIETY LTD,MUMBAI vs ASSESSING OFFICER, AAYKAR BHAWAN MUMBAI
ITA 832/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
ITO (IT)-4(1)(2), KAUTILYA BHAVAN, BKC vs ROQUETTE ASIA PACIFIC PTE LTD, GOREGAON EAST
ITA 774/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
GOKULDAS ZAVERCHAND KAMDAR & DR KAHANDAS NARANDAS NANDOLA HIGHER EDUCATION TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4710/MUM/2026[2026]Status: DisposedITAT Mumbai
GOKULDAS ZAVERCHAND KAMDAR & DR KAHANDAS NARANDAS NANDOLA HIGHER EDUCATION TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4709/MUM/2026[2026]Status: DisposedITAT Mumbai
SHREE PATAN DASHA PORWAD VAISHNAV MANDAL,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4699/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
SHREE PATAN DASHA PORWAD VAISHNAV MANDAL,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4698/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
SHATATARAKA SAMAJIK SEVA SANSTHA,NAVI MUMBAI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 4682/MUM/2026[-]Status: DisposedITAT Mumbai
SHATATARAKA SAMAJIK SEVA SANSTHA,NAVI MUMBAI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 4681/MUM/2026[-]Status: DisposedITAT Mumbai
LIONS DISTRICT 323 A1 CHARITY TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 4678/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
LIONS DISTRICT 323 A1 CHARITY TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 4677/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
MOHAMED HUSAIN & CO,MUMBAI vs ITO 25(2)(1), MUMBAI, MUMBAI
ITA 4454/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
MOHAMED HUSAIN & CO,MUMBAI vs ITO 25(2)(1), MUMBAI, MUMBAI
ITA 4453/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23