Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
HARI HARAN KUMARAPURAM GOPAL IYER,TIRUPATI vs ACIT, CIRCLE-1(1), TIRUPATI
ITA 1656/HYD/2025[2011-12]Status: DisposedITAT HyderabadAY 2011-12
EMDARAPU KUMARASWAMY,KARIMNAGAR vs ITO., WARD-11(1), HYDERABAD
ITA 1441/HYD/2025[2022-23]Status: DisposedITAT HyderabadAY 2022-23
MAXLUX HOLDINGS LIMITED,KOLKATA vs ITO WARD 12(1), KOLKATA, KOLKATA
ITA 948/KOL/2026[2014-15]Status: DisposedITAT KolkataAY 2014-15
M CHANDRA & COMPANY,KOLKATA vs INCOME TAX OFFICER - WARD - 40(1), KOLKATA , KOLKATA
ITA 909/KOL/2026[2014-15]Status: DisposedITAT KolkataAY 2014-15
JAI COKE INDUSTRIES,KOLKATA vs DCIT CIRCLE-40, KOLKATA
ITA 908/KOL/2026[2014-15]Status: DisposedITAT KolkataAY 2014-15
RANADEB DUTTA,KOLKATA vs AO WARD 44(2), KOLKATA
ITA 826/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
SANJEEV AGARWAL,SILIGURI vs ITO, WARD 1(3),, SILIGURI
ITA 562/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
DITIPRIYA MUKHERJEE,KOLKATA vs ACIT, CIRCLE 37,, KOLKATA
ITA 549/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
M/S. SAYEDPUR SAMABAY KRISHI UNNAYAN SAMITY (SKUS) LTD.,HOWRAH vs I.T.O., WARD - 47(2), KOLKATA
ITA 537/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
DILIP KUMAR PUROHIT,KOLKATA vs I.T.O., WARD - 34(1), KOLKATA
ITA 499/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
SUBHENDU MAKHAL,HOWRAH vs I.T.O., WARD - 47(1), KOLKATA
ITA 478/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
SUBHENDU MAKHAL,HOWRAH vs I.T.O., WARD - 47(1), KOLKATA
ITA 477/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
HOSSAIN BUILDERS PVT. LTD.,KOLKATA vs I.T.O., WARD - 12(1), KOLKATA
ITA 421/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
THE SOCIETY OF THE EDUCATORS ASSISSTING CHILDRENS HOPE,KOLKATA vs ITO, WARD 1(3), EXEMPTIONS,, KOLKATA
ITA 349/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
SHARDA DEVI SHAH,KOLKATA vs ITO, WARD 44(2),, KOLKATA
ITA 348/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
DCIT, CC-1(1), KOLKATA, KOLKATA vs M/S. KHOOBSURAT LIMITED, KOLKATA
ITA 2969/KOL/2025[2012-13]Status: DisposedITAT KolkataAY 2012-13
NLM TRADING PRIVATE LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 3(4),, KOLKATA
ITA 2815/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
NLM PROJECTS PRIVATE LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 3(4),, KOLKATA
ITA 2814/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
TRINCAS COMMOTRADE (P) LTD ,KOLKATA vs INCOME TAX OFFICER, WARD - 8(2), KOLKATA
ITA 2434/KOL/2025[2018-19]Status: DisposedITAT KolkataAY 2018-19
RAM AWATAR BANKA,PURULIA vs ITO, WARD 3(2),, PURULIA
ITA 1938/KOL/2025[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
LALITKUNJ SOBHASARIA FOUNDATION,KOLKATA vs CIT(EXEMPTION),, KOLKATA
ITA 1885/KOL/2025[----]Status: DisposedITAT Kolkata
R1641 MELAKALKANDARKOTTAI,TRICHY vs INCOME TAX OFFICER, TRICHY
ITA 98/CHNY/2026[2019-2020]Status: DisposedITAT ChennaiAY 2019-2020
THE THURAIYUR CO-OPERATIVE RURAL CREDIT SOCIETY LTD,TRICHY vs INCOMETAX OFFICER, WARD 2(1) TRICHY/, TRICHY
ITA 97/CHNY/2026[2016-2017]Status: DisposedITAT ChennaiAY 2016-2017
THE TRICHIRAPALLI POSTAL EMPLOYEES CO-OP CREDIT & THRIFT SOCIETY LIMITED,TRICHY vs INCOME TAX OFFICER, CIRCLE 1(1) TRICHY, TRICHY
ITA 95/CHNY/2026[2016-2017]Status: DisposedITAT ChennaiAY 2016-2017
V G. RAJAMANI AGENCIES PVT. LTD.,COIMBATORE vs ITO, CORPORATE WARD-1,, COIMBATORE
ITA 935/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
ARULMIGU SIVASUBRAMANIASWAMY THIRUKOIL,DHARMAPURI vs ITO, EXEMPTIONS WARD, , SALEM
ITA 934/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
G1633 CHEYYUR PACCS,KANCHIPURAM vs ITO, NCW-22(1), CHENNAI
ITA 2544/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
G1633 CHEYYUR PACCS,KANCHIPURAM vs ITO, NCW-22(1), CHENNAI
ITA 2543/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
G1633 CHEYYUR PACCS,KANCHIPURAM vs ITO, NCW-22(1), CHENNAI
ITA 2542/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
G1633 CHEYYUR PACCS,KANCHIPURAM vs ITO, NCW-22(1) , CHENNAI
ITA 2541/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19