MATUSHRI PANBAI VELJEE SHAMJEE ISHARANI CHARITABLE TRUST ,MUMBAI vs. COMMISSIONER OF INCOME EXEMPTION , MUMBAI
ITA 3560/MUM/2026Status: DisposedITAT Mumbai24 June 2026AY 2026-271 pages
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3
ITA No. 3559 & 3560/Mum/2026
Bharati Chandrahas Karajgi
Copy of the Order forwarded to :
1.
The Appellant
2.
The Respondent
3.
The CIT(A)
4.
CIT - concerned
5.
DR, ITAT, Mumbai
6.
Guard File BY ORDER,
(Dy./Asstt. Registrar)
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