Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
GRIHA NIRMAN BUILDERS,KOLKATA vs ITO, WARD 25(1),, KOLKATA
ITA 308/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
GRIHA NIRMAN BUILDERS,KOLKATA vs ITO, WARD 25(1), , KOLKATA
ITA 307/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
HUZAIFA MOTIWALA,KOLKATA vs ITO, WARD 40(1),, KOLKATA
ITA 297/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
MADHUAMIT AUTOMOBILES PRIVATE LIMITED,KOLKATA vs ITO, WARD 5(1),, KOLKATA
ITA 242/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
ANAND SINGH,KOLKATA vs ITO, WARD 37(1),, KOLKATA
ITA 219/KOL/2026[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
TARINI INFRASTRUCTURE PRIVATE LIMITED,KOLKATA vs ITO, WARD 9(1),, KOLKATA
ITA 211/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
LIPIKA BERA,HOOGHLY vs ACIT, CIRCLE 23(1), HOOGHLY,, HOOGHLY
ITA 1859/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
LIPIKA BERA,HOOGHLY vs ACIT, CIRCLE 23(1), HOOGHLY,, HOOGHLY
ITA 1858/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
RAKESH MONDAL,HOWRAH, KOLKATA vs ITO WARD 47(1), KOLKATA, KOLKATA, WEST BENGAL
ITA 3287/KOL/2025[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
TSHERING CHODEN LACHUNGPA,GANGTOK vs ITO, WARD 3(1),, GANGTOK
ITA 3257/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
DEENABANDHU TRUST,KOLKATA vs ITO, WARD 1(2),, KOLKATA
ITA 3190/KOL/2025[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
M/S KHARUBERIA UNION LARGE SIZED SKUS LTD.,HOWRAH vs I.T.O., WARD-47(3), KOLKATA
ITA 3139/KOL/2025[2017-18]Status: DisposedITAT KolkataAY 2017-18
ANGKUR MOULIK,SILIGURI vs I.T.O., WARD - 1(1),, SILIGURI
ITA 3124/KOL/2025[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
IMAGE NIRMAN PVT. LTD.,,KOLKATA vs ITO, WARD 11(4),, KOLKATA
ITA 2963/KOL/2025[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
DCIT(EXEMPTION), CIRCLE-2, KOLKATA, INCOME TAX OFFICE MIDDLETON BUILIDING, KOLKATA vs ASSAM INFRASTRUCTURE FINANCING AUTHORITY, GUWAHATI , KAMRUP
ITA 2477/KOL/2025[2015-16]Status: DisposedITAT KolkataAY 2015-16
DEFENCE ORGAINSATION CO OP CREDIT SOCIETY LTD,DELHI vs INCOME TAX OFFICER, WARD 52(1), KOLKATA
ITA 2392/KOL/2025[2019-20]Status: DisposedITAT KolkataAY 2019-20
AEROLINK VINIMAY PVT. LTD.,,KOLKATA vs ITO, WARD 9(1),, KOLKATA
ITA 2186/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
JHV STEELS LTD.,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 2(2), KOLKATA, KOLKATA
ITA 1274/KOL/2024[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
RAMESH SRIDEVI GAMBEER,CHENNAI vs ITO, NCW-3(5), CHENNAI
ITA 916/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
GNANAVELU THILAK,CHENNAI vs ITO, NCW-3(5), CHENNAI
ITA 69/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
M KRISHNAMURTHY RAJU,CHENNAI vs ADDL./J, CHENNAI
ITA 168/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
INCOME TAX OFFICER , TRICHY vs 939 THACHANKURICHI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY , TRICHY
ITA 152/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
RANGANATHAN SUGUMAR,CHENNAI vs ITO, NCW-15(1), CHENNAI
ITA 113/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs M/S. PAYPAL INDIA PRIVATE LIMITED , CHENNAI
ITA 2857/CHNY/2025[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ABDUL SATTAR A KHADAKE,VIJAYAPUR vs ITO WARD 1 & TPS, BIJAPUR, KAR-W-(521)(92), VIJAYAPUR
ITA 989/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
KEDILA VYAVASAYA SEVA SAHAKARI SANGHA LTD.,KEDILA vs INCOME TAX OFFICER, MANGALURU
ITA 976/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SINDHU CREDIT SOUHARDHA SAHAKARI NIYAMITA SINDHANUR,SINDHANUR vs THE INCOME TAX OFFICER- WARD I, RAICHUR
ITA 569/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
PATIL CHARITABLE TRUST,BANGALORE KARNATAKA vs INCOME TAX OFFICER EXEMPTIONS WARD 2, BANGALORE, BANGALORE KARNATAKA
ITA 475/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
562 IGGUTHAPPA SOUHARDHA CREDIT CO-OPERATIVE LIMITED,MADIKERI vs INCOME TAX OFFICER, MADIKERI
ITA 1805/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
ANGEL CABS,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU, BENGALURU
ITA 1463/BANG/2026[2014-15]Status: DisposedITAT BangaloreAY 2014-15
