Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,712 total)

TRATR FOUNDATION,PUNE vs CIT (EXEMPTION), PUNE

ITA 945/PUN/2026[2025-26]Status: DisposedITAT PuneAY 2025-26
25/6/2026

MALHOTRA WEIKFIELD FOUNDATION,PUNE vs EXEMPTION WARD 1(2), PUNE

ITA 900/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
25/6/2026

NAVNATH MILK AND MILK PRODUCTS PRIVATE LIMITED,BARAMATI vs DCIT CIRCLE 2, PUNE

ITA 840/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
25/6/2026

SHREE GAJANAN MILK TRANSPORT CO-OPERATIVE SOCIETY LTD,PUNE vs ITO, WD- 5(2) , PUNE

ITA 666/PUN/2026[2008-09]Status: DisposedITAT PuneAY 2008-09
25/6/2026

ANIL PRABHAKAR AMRUTKAR,NASHIK vs WARD 1(1), NASHIK, NASHIK

ITA 42/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
25/6/2026

PANDIT DINDAYAL UPADHYAY NAGARI SAH. PATPEDHI LTD.,NANDURBAR vs THE ITO, WARD-1, DHULE, DHULE

ITA 1097/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
25/6/2026

GXP PHARMACEUTICALS PRIVATE LIMITED,PUNE vs ACIT, CIR-1(2), PUNE, PUNE

ITA 862/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
25/6/2026

INCOME TAX OFFICER, WARD-2(1), PUNE, PUNE vs M/S GRAVITIUS REALITY, PUNE

ITA 3105/PUN/2025[2013-14]Status: DisposedITAT PuneAY 2013-14
25/6/2026

DEPUTY COMMISSIONER OF INOCME TAX, NASHIK vs RAJKUMAR BABULAL AGRAHARI, NASHIK

ITA 2495/PUN/2025[2014-15]Status: DisposedITAT PuneAY 2014-15
25/6/2026

IT CUBE SOLUTIONS PRIVATE LIMITED,PUNE vs DCIT, CIRCLE 1(1), PUNE

ITA 1359/PUN/2025[2020-21]Status: DisposedITAT PuneAY 2020-21
25/6/2026

DIGITAL RISK MORTGAGE SERVICES LLC,INDIA vs ASSISTANT COMMISSIONER OF INCOME TAX (IT), CIRCLE-1, INDIA-PUNE

ITA 1351/PUN/2025[2020-21]Status: DisposedITAT PuneAY 2020-21
25/6/2026

MADHURA KEDAR KASAR,PUNE vs NFAC, DELHI

ITA 1079/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
25/6/2026

PEGASYSTEMS WORLDWIDE INDIA PRIVATE LIMITED,HYDERABAD, TELANGANA vs ACIT CIRCLE-5(1), HYDERABAD

ITA 1114/HYD/2026[2022-23]Status: DisposedITAT HyderabadAY 2022-23
25/6/2026

TRIPTI BAGLA,KOLKATA vs ITO, WARD 33(2),, KOLKATA

ITA 945/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
25/6/2026

NEETA MAKKAR,KOLKATA vs D.C.I.T., CIRCLE - 61,, KOLKATA

ITA 94/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
25/6/2026

OLIVINE INTERNATIONAL,KOLKATA vs DCIT, CENTRAL CIRCLE 2(1),, KOLKATA

ITA 932/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
25/6/2026

NANDAN KUMAR DAS,KOLKATA vs I.T.O., WARD - 27(1), HALDIA

ITA 914/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
25/6/2026

JYOTIRMOY KUNDU,KOLKATA vs I.T.O., WARD - 25(1), KOLKATA

ITA 872/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
25/6/2026

KEDIA CARBON PVT. LTD.,KOLKATA vs D.C.I.T., CC - 4(3), KOLKATA

ITA 861/KOL/2026[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
25/6/2026

INCOME TAX OFFICER, KOLKATA vs STENLY SECURITIES LIMITED, KOLKATA

ITA 775/KOL/2026[2018-19]Status: DisposedITAT KolkataAY 2018-19
25/6/2026

REGENCY AIMS PVT. LTD.,KOLKATA vs I.T.O., WARD - 7(1), KOLKATA

ITA 713/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
25/6/2026

S.R.D. CONSTRUCTION,KOLKATA vs I.T.O., WARD 37(1), KOLKATA, KOLKATA

ITA 685/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
25/6/2026

VAJRAJ JEWELS PVT. LTD.,HYDERABAD vs D.C.I.T./A.C.I.T., CIRCLE - 13(1), KOLKATA

ITA 677/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
25/6/2026

NOVEL SUPPLIERS PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 5(1), KOLKATA

ITA 660/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
25/6/2026

T SPIRTUAL WORLD LIMITED,KOLKATA vs I.T.O., WARD - 4(1), KOLKATA

ITA 658/KOL/2026[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
25/6/2026

HENSAHATU GRAM PANCHAYAT KRISHI UNNAYAN SAMITY LIMITED,PURULIA vs ITO, WARD 3(2),, PURULIA

ITA 578/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
25/6/2026

PARBATI EDUCATIONAL SOCIETY,ASANSOL vs ITO, WARD 2(1), EXEMP,, DURGAPUR

ITA 576/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
25/6/2026

RAJESH KUMAR SINGHI,KOLKATA vs A.C.I.T., CIRCLE - 52(1), KOLKATA

ITA 541/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
25/6/2026

RAJESH KUMAR SINGHI,KOLKATA vs A.C.I.T., CIRCLE - 52(1), KOLKATA

ITA 540/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
25/6/2026

S M EDUCATIONAL SOCIETY,SILIGURI vs I.T.O., EXEMPTION, WARD - 2(2), SILIGURI

ITA 527/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
25/6/2026