Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
M/S. BANK OF NOVA SCOTIA,MUMBAI vs THE DY DIT (IT) 1(1), MUMBAI
ITA 2285/MUM/2005[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002
DDIT (INT.) 3(2), MUMBAI vs M/S. THE BANK OF NOVA SCOTIA, MUMBAI
ITA 7217/MUM/2004[2000-2001]Status: DisposedITAT MumbaiAY 2000-2001
M/S. THE BANK OF SCOTIA,MUMBAI vs JT. DIT (INT.) - 3, MUMBAI
ITA 7158/MUM/2004[2000-2001]Status: DisposedITAT MumbaiAY 2000-2001
THE DY DIT(I.T)-1(1), MUMBAI vs M/S. BANK OF NOVA SCOTIA, MUMBAI
ITA 3488/MUM/2004[1999-2000]Status: DisposedITAT MumbaiAY 1999-2000
M/S. BANK OF NOVA SCOTIA,MUMBAI vs THE ACIT RG 1(1), MUMBAI
ITA 3159/MUM/2004[1999-2000]Status: DisposedITAT MumbaiAY 1999-2000
LATE KAILASH CHANDRA PAREEK,KOTA vs ITO, WD 2(2), KOTA
ITA 995/JPR/2025[2013-14]Status: DisposedITAT IndoreAY 2013-14
BHANDARI BROS,BUNDI vs ITO BUNDI, BUNDI
ITA 1831/JPR/2025[2022-23]Status: DisposedITAT IndoreAY 2022-23
DIAGOLD,JAIPUR vs ACIT, CEN CIR -2, JAIPUR
ITA 1822/JPR/2025[2014-15]Status: DisposedITAT IndoreAY 2014-15
BHANDARI BROS,BUNDI vs BUNDI, BUNDI
ITA 1820/JPR/2025[2022-23]Status: DisposedITAT IndoreAY 2022-23
LATE KAILASH CHANDRA PAREEK,KOTA vs ITO, WD 2(2), KOTA
ITA 995/JPR/2025[2013-14]Status: DisposedITAT JaipurAY 2013-14
BHANDARI BROS,BUNDI vs ITO BUNDI, BUNDI
ITA 1831/JPR/2025[2022-23]Status: DisposedITAT JaipurAY 2022-23
DIAGOLD,JAIPUR vs ACIT, CEN CIR -2, JAIPUR
ITA 1822/JPR/2025[2014-15]Status: DisposedITAT JaipurAY 2014-15
BHANDARI BROS,BUNDI vs BUNDI, BUNDI
ITA 1820/JPR/2025[2022-23]Status: DisposedITAT JaipurAY 2022-23
MOHD KASIM KHILJI,SIKAR vs ITO WD 1, SIKAR, SIKAR,RAJASTHAN
ITA 1812/JPR/2025[2014-15]Status: DisposedITAT JaipurAY 2014-15
SWAMINI SEWA SANSTHA,JAIPUR vs EXEMPTION WARD 1, JAIPUR
ITA 1606/JPR/2025[2022-23]Status: DisposedITAT JaipurAY 2022-23
SWAMINI SEWA SANSTHA,JAIPUR vs EXEMPTION WARD 1, JAIPUR, JAIPUR
ITA 1582/JPR/2025[2022-23]Status: DisposedITAT JaipurAY 2022-23
SH. SHIV KANT SHARMA,DHOLPUR vs ITO, WARD-4, BHARATPUR, BHARATPUR
ITA 1580/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
TEJYA KA BASS BAHUDHANDHI SAHKARI SAMITI,JAIPUR vs INCOME TAX WARD 7(1), JAIPUR
ITA 1439/JPR/2025[2017-2018]Status: DisposedITAT JaipurAY 2017-2018
RAGHUPATI CASTING PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, ALWAR, RAJASTHAN
ITA 1438/JPR/2025[2019-20]Status: DisposedITAT JaipurAY 2019-20
PRIYAMVADA SINGHAL,KANTI NAGAR STATION ROAD, JAIPUR vs DCIT,CIRCLE 7,JAIPUR, JAIPUR RAJASTHAN
ITA 1412/JPR/2025[A.Y. 2024-25]Status: DisposedITAT Jaipur
PAYAL KEDIA,JAIPUR vs ACIT, CIRCLE-4, JAIPUR, JAIPUR
ITA 1218/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
SHER SINGH,KOTA vs THE INCOME TAX OFFICER, KOTA
ITA 1098/JPR/2025[2018-19]Status: DisposedITAT JaipurAY 2018-19
TARUN SHIKSHA AVAM JAN SEVA SAMITI,TONK vs ITO WARD,TONK, TONK
ITA 1048/JPR/2025[2021-22]Status: DisposedITAT JaipurAY 2021-22
GOLDMOHAR GRAMODYOG SANSTHAN,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, KANPUR
ITA 62/LKW/2026[2017-18]Status: DisposedITAT LucknowAY 2017-18
RAJBANSHI LOK KALYAN SAMITI,GORAKHPUR vs AO , NFAC
ITA 38/LKW/2026[2022-23]Status: DisposedITAT LucknowAY 2022-23
LATE PRADEEP ASTHANA (L/H AMAN ASTHANA),JAUNPUR vs DCIT, FAIZABAD
ITA 683/LKW/2025[2017-18]Status: DisposedITAT LucknowAY 2017-18
LATE PRADEEP ASTHANA (L/H AMAN ASTHANA),JAUNPUR vs DCIT, FAIZABAD
ITA 682/LKW/2025[2017-18]Status: DisposedITAT LucknowAY 2017-18
PAWAN GUPTA,SHAHJAHANPUR, UTTAR PRADESH vs ACIT-1, BAREILLY-NEW, BAREILLY, UTTAR PRADESH
ITA 419/LKW/2025[2018-19]Status: DisposedITAT LucknowAY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTIONS),LUCKNOW, LUCKNOW vs LUCKNOW UNIVERSITY, LUCKNOW
ITA 341/LKW/2023[2016-17]Status: DisposedITAT LucknowAY 2016-17
TIPSONS STOCK BROKERS PRIVATE LIMITED,AHMEDABAD vs DCIT - CIRCLE 1(1)(1), AHMEDABAD, AHMEDABAD
ITA 1416/AHD/2026[2015-2016]Status: DisposedITAT AhmedabadAY 2015-2016
