Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
SHREE ZAVERI MITRA MANDAL,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 4142/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHREE ZAVERI MITRA MANDAL,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 4141/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ROTARY SANSKARDHAM CHARITABLE TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 4140/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
ROTARY SANSKARDHAM CHARITABLE TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 4139/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
SHREE LAXMINARAYAN AGARWAL CHARITABLE TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 4138/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
SHREE LAXMINARAYAN AGARWAL CHARITABLE TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 4137/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
BAI KABIBAI AND HANSRAJ MORARJI CHARITY TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX(EXEMPTIONS)-MUMBAI, MUMBAI
ITA 4114/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
BAI KABIBAI AND HANSRAJ MORARJI CHARITY TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS)-MUMBAI, MUMBAI
ITA 4113/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
MADANLAL RAJPURIA TRUST,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 4032/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
MADANLAL RAJPURIA TRUST,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 4031/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
KRISHNADEVI KISONGOPAL RAJPURIA FOUNDATION,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 4009/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
KRISHNADEVI KISONGOPAL RAJPURIA FOUNDATION,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 4008/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
DHIRUBHAI M KHAKHAR WAFERWALA PUBLIC CHARITABLE TRUST,MUMBAI vs EXEMPTION WARD 1(2), MUMBAI
ITA 4002/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ACCESS BUILDCON EQUIPMENTS PVT LTD,MUMBAI vs INCOME TAX OFFICER, WD-9(1)(1), MUMBAI
ITA 3500/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
HIMMAT MANOHARLAL KOTHARI,NAVI-MUMBAI vs ITO WARD 28(1)(1) MUMBAI, NAVI-MUMBAI
ITA 3435/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ABHISHEK ASHOK KUMAR JAIN,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-27(1), MUMBAI
ITA 3432/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ESTATE OF LATE SHRI DEVIDAS HARKISONDAS KASABWALA,MUMBAI vs CIT(EXEMPTIONS), MUMBAI
ITA 3328/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
MANAV IMPORTS PRIVATE LIMITED ,MUMBAI vs INCOME TAX OFFICE 15(2)(1), MUMBAI
ITA 300/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
TARUN VINOD AMBAWAT LEGAL HEIR OF LATE VINODKUMAR GHISULAL SHAH ,MUMBAI vs INCOME TAX OFFICER WARD 20(3)(1), MUMBAI
ITA 2312/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
J AND J CONSULTANTS LLP,MUMBAI vs ITO, MUMBAI
ITA 1530/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
ISHANT NIRMAL CHANCHLANI,AMBERNATH vs ITO OFFICER WARD 2(2) KALYAN, KALYAN
ITA 1319/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
LATE ANILKUMAR AGGARWAL ( LEGAL HEIR OF SARANGA ANIL KUMAR AGGARWAL),MUMBIA vs ITO WARD 17(1)(1), MUMBAI
ITA 9042/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
DCIT-CC-8(4), MUMBAI, MUMBAI vs SASHWAT CONSTRUWELL PRIVATE LIMITED, MUMBAI
ITA 6826/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
CHHATRAPATI SHIVAJI MAHARAJ SMARAK SAMITI,MUMBAI vs ITO (EXEMPTION) WARD 1(2), MUMBAI
ITA 6792/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
BEAUTY ETOILE PRIVATE LIMITED ,MUMBAI vs ADDL/JOINT /DY/ACIT/ITO , MUMBAI
ITA 6456/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
YASH SOCIETY ,MUMBAI vs CIT (EXEMPTION), MUMBAI
ITA 5327/MUM/2025[N.A ]Status: DisposedITAT Mumbai
MANOJ PURUSHOTTAM TODI,MUMBAI vs WARD 41(3)(2), MUMBAI
ITA 3137/MUM/2025[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
ACIT-2(3)(1), MUMBAI vs STERLING HOLIDAY RESORTS LTD., MUMBAI
ITA 941/MUM/2024[2015-16]Status: DisposedITAT MumbaiAY 2015-16
STERLING HOLIDAY RESORTS LIMITED,TAMIL NADU vs DEPUTY COMMISSIONER OF INCOME TAX 2(3)(1), MUMBAI
ITA 843/MUM/2024[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DDIT (IT) 3(2), MUMBAI vs BANK OF NOVA SCOTIA, MUMBAI
ITA 2286/MUM/2005[2001-02]Status: DisposedITAT MumbaiAY 2001-02
