Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
UMEDBHAI SHANKARBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-2(3)(4), SURAT
ITA 193/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
HHARSIDDHI CO-OP. CREDIT SOCIETY ,BHARUCH vs ITO, WD. 1(1), BHARUCH
ITA 654/SRT/2025[2016-17]Status: DisposedITAT SuratAY 2016-17
HARSIDDHI CO-OP. CREDIT SOCIETY,BHARUCH vs ITO, WD. 1(1), BHARUCH
ITA 653/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
HARSIDDHI CO-OP. CREDIT SOCIETY LTD,BHARUCH vs ITO, WD. 1(1), BHARUCH
ITA 652/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
GUNJAN JAYSUKHBHAI DHOLARIYA,SURAT vs ITO, WARD 3(2)(1), SURAT
ITA 643/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
SHAGUN INFRA ESTATE PRIVATE LIMITED,SURAT vs ITO, WARD 2(1)(2), SURAT
ITA 443/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
MAHRSHI BALMIKI VIKLANG EWAM ANATH KALYAN SEVASHRAM, RANCHI,RANCHI vs ITO EXEMPTION WARD, RANCHI, RANCHI
ITA 133/RAN/2026[2025-26]Status: DisposedITAT RanchiAY 2025-26
MAHRSHI BALMIKI VIKLANG EVAM ANATH KALYAN SEVASHRAM, RANCHI,RANCHI vs ITO EXEMPTION WARD, RANCHI, RANCHI
ITA 132/RAN/2026[2025-26]Status: DisposedITAT RanchiAY 2025-26
KHOWAI MUNICIPAL COUNCIL,KHOWAI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, AGARTALA
ITA 266/GTY/2026[2018-19]Status: DisposedITAT GuwahatiAY 2018-19
SUPREME DEVELOPERS & PROMOTERS,GUWAHATI vs ACIT, CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI
ITA 257/GTY/2026[2024-25]Status: DisposedITAT GuwahatiAY 2024-25
SUPREME DEVELOPERS & PROMOTERS,GUWAHATI vs ACIT, CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI
ITA 256/GTY/2026[2023-24]Status: DisposedITAT GuwahatiAY 2023-24
SUPREME DEVELOPERS & PROMOTERS,GUWAHATI vs ACIT, CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI
ITA 255/GTY/2026[2022-23]Status: DisposedITAT GuwahatiAY 2022-23
SUPREME DEVELOPERS & PROMOTERS,GUWAHATI vs ACIT, CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI
ITA 254/GTY/2026[2021-22]Status: DisposedITAT GuwahatiAY 2021-22
SUPREME DEVELOPERS & PROMOTERS,GUWAHATI vs ACIT, CENTRAL CIRCLE-2, GUWAHATI, GUWAHATI
ITA 253/GTY/2026[2020-21]Status: DisposedITAT GuwahatiAY 2020-21
MD. SUBHAN DHUNIYA,BEGUSARAI vs ITO, BEGUSARAI
ITA 275/PAT/2026[2015-2016]Status: DisposedITAT PatnaAY 2015-2016
SATENDRA KUMAR,BIHARSHARIF vs ITO WARD 21(3), BIHARSHARIF, BIHARSHARIF
ITA 272/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
SNEHA KUMARI,PATWATOLI MANPUR vs INCOME TAX OFFICER, GAYA
ITA 596/PAT/2025[2017-18]Status: DisposedITAT PatnaAY 2017-18
JAGESHWAR SINGH,VAISHALI vs ITO, WARD-1(3), VAISHALI, VAISHALI
ITA 594/PAT/2025[2017-18]Status: DisposedITAT PatnaAY 2017-18
INCOME TAX OFFICER - 15(2)(1), MUMBAI vs MANAV IMPORTS PVT. LTD., MUMBAI
ITA 793/MUM/2026[2019]Status: DisposedITAT Mumbai
DHARMIL ANIL BODANI,MUMBAI vs DCIT, CC 19(1), MUMBAI
ITA 592/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
MULUND VIKAS PRABHA CHS LIMITED ,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 4626/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
MAMTA KUMARI BHRIGUNATH PANDEY,MUMBAI SUBURBAN vs DCIT41(4)(1), MUMBAI SUBURBAN
ITA 4522/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
MOHAMMED AFZAL MOHAMED HUSSAIN KAPADIA,MUMBAI vs WARD 22(2)(1), MUMBAI, MUMBAI
ITA 4514/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SHANENOK NEVIS ,MALAD MUMBAI vs DY COMMISSIONER OF INCOME TAX CIRCLE 17 1 MUMBAI , MUMBAI
ITA 4458/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SHANENOK NEVIS ,MUMBAI vs DY COMMISSIONER OF INCOME TAX CIRCLE 17 1 MUMBAI, MUMBAI
ITA 4457/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
JAI MAA SHEETALA CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4418/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
JAI MAA SHEETALA CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), MUMBAI
ITA 4417/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SWAMI VIVEKANAND EDUCATION CENTRE,MUMBAI vs ITO EXEMPTION 2(3), MUMBAI
ITA 4197/MUM/2026[2022-23 TO 2026-27]Status: DisposedITAT Mumbai
SWAMI VIVEKANAND EDUCATION CENTRE,MUMBAI vs ITO EXEMPTION 2(3), MUMBAI
ITA 4196/MUM/2026[2022-23 TO 2026-27]Status: DisposedITAT Mumbai
SMT PUSHPABEN KISHORECHANDRA AJMERA GOSALIYA JAIN DERASAR,MUMBAI vs ITO (EXEMPTION), WARD-2(3), MUMBAI
ITA 4164/MUM/2026[NA]Status: DisposedITAT Mumbai
