Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
M/S. HINDUSTAN GRUH NIRMAN PVT. LTD., RAIPUR, RAIPUR vs ITO, WARD-3(1), RAIPUR, RAIPUR
ITA 402/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
M/S. HINDUSTAN GRUH NIRMAN PVT. LTD., RAIPUR, RAIPUR vs ITO, WARD-3(1), RAIPUR, RAIPUR
ITA 401/RPR/2026[2017-18]Status: DisposedITAT RaipurAY 2017-18
RAJU LAL JAIN,DURG vs INCOME TAX OFFICER-1(3) BHILAI, BHILAI
ITA 152/RPR/2026[2017-18]Status: DisposedITAT RaipurAY 2017-18
RAJU LAL JAIN,DURG vs INCOME TAX OFFICER-1(3) BHILAI, BHILAI
ITA 151/RPR/2026[2016-17]Status: DisposedITAT RaipurAY 2016-17
SHRI H D PATEL EDUCATION AND CHARITABLE TRUST,RAJKOT vs CIT(EXEMPTION), AHMEDABAD, RAJKOT
ITA 846/RJT/2026[NA]Status: DisposedITAT Rajkot
KARMAYOGI VIVIDH VIKASLAKSHI SEVADAYI MANDAL,RAJKOT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 845/RJT/2026[NA]Status: DisposedITAT Rajkot
MEPANI MARINE SERVICES,JAMNAGAR vs ITO WARD - 2(1), JAMNAGAR
ITA 693/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
MEPANI MARINE SERVICES,JAMNAGAR vs ITO WARD - 2(1), JAMNAGAR
ITA 692/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
MEPANI MARINE SERVICES,JAMNAGAR vs ITO WARD - 2(1), JAMNAGAR
ITA 691/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
SHREE AGRAWAL LOGISTICS,GANDHIDHAM vs THE ITO WARD 2 GANDHIDHAM, GANDHIDHAM
ITA 607/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
LOHANA BOARDING HOUSE,AMRELI vs CIT(EXEMPTION), AHMEDABAD
ITA 59/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
SUDHABEN VALLABHBHAI CHOTAI,JUNAGADH vs THE DEPUTY COMMISSIONER OF INCOME TAX(INT.TXN.),RAJKOT, RAJKOT
ITA 57/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
SHREE KESHRIYA GAUSHALAMANDAL,JUNAGADH vs TRUSTEE, ITO EXEMPTION TWO RAJKOT
ITA 55/RJT/2026[2024-2025]Status: DisposedITAT RajkotAY 2024-2025
SHANTABEN MOHANBHAI DEVJIBHAI DANGARIYA LEUVA PATEL SAMAJ PITHADPUR,JAMNAGAR vs INCOME TAX OFFICER (EXEMPTION), WARD 2, RAJKOT, RAJKOT
ITA 427/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
DIVYANG NAVNIRMAN CHARITABLE TRUST,JAMNAGAR vs INCOME TAX OFFICER (EXEMPTION), WARD 1, RAJKOT, RAJKOT
ITA 426/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
JALKRANTI TRUST,RAJKOT vs ITO EXEMPTION WARD 1 RAJKOT, RAJKOT
ITA 362/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
JALKRANTI TRUST,RAJKOT vs ITO EXEMPTION WARD 1 RAJKOT, RAJKOT
ITA 361/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
AARYA EDUCATION AND CHARITABLE TRUST,RAJKOT vs CIT(EXEMPTION), AHMEDABAD
ITA 309/RJT/2026[2022-23]Status: DisposedITAT RajkotAY 2022-23
UMIYA KADAVA PATEL SEVA SAMAJ,SHAPAR vs THE CIT(EXEMPTION), AHMEDABAD
ITA 244/RJT/2026[N.A.]Status: DisposedITAT Rajkot
SHREE GELAAI SEVA SAMAJ TRUST,RAJKOT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 242/RJT/2026[Not Applicable]Status: DisposedITAT Rajkot
HANSARAJHAI SAVJIBHAI RADADIYA LEUVA PATEL VIDHYARTHI BHAVAN ,JAM-KANDORANA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 241/RJT/2026[N.A]Status: DisposedITAT Rajkot
HANSARAJHAI SAVJIBHAI RADADIYA LEUVA PATEL VIDHYARTHI BHAVAN,JAM KANDORANA vs THE CIT(EXEMPTION),, AHMEDABAD
ITA 240/RJT/2026[N.A.]Status: DisposedITAT Rajkot
UMIYA EDUCATION TRUST UPLETA,UPLETA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 237/RJT/2026[N.A.]Status: DisposedITAT Rajkot
SHREE JAMKANDORNA TALUKA RAJPUT SAMAJ,JAMKANDORNA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 218/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
JOSHI TRIBHOVAN TULSI KALAVNI MANDAL RAJKOT,RAJKOT vs CIT(EXEMPTION), AHMEDABAD
ITA 14/RJT/2026[2026-27]Status: DisposedITAT RajkotAY 2026-27
MOMIN UTKARSH EDUCATION AND CHARITABLE TRUST,MORBI vs CIT EXEMPTION AHMEDABAD, AHMEDABAD
ITA 819/RJT/2025[NA]Status: DisposedITAT Rajkot
UTTAR BHARTIYA KUTCH SEVA SAMAJ,GANDHIDHAM vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 296/RJT/2025[N.A.]Status: DisposedITAT Rajkot
UTTAR BHARTIYA KUTCH SEVA SAMAJ,GANDHIDHAM vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 295/RJT/2025[N.A.]Status: DisposedITAT Rajkot
SHREE CHHEDA BHAVIK MANDAL KUNDRODI,MUNDRA-KUTCH vs THE CIT (EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 156/RJT/2024[2023-24]Status: DisposedITAT RajkotAY 2023-24
PRIYA NISHANT SHETH,SURAT vs N SAIRAJ, ASST.DIRECTOR OF INCOME TAX, KARNATAKA
ITA 532/SRT/2026[2020-21]Status: DisposedITAT SuratAY 2020-21
