Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
THE INCOME TAX OFFICER vs LUBNA SHAH
WA/327/2026ITAT Karnataka
THE INCOME TAX OFFICER, WARD-1(1) vs BANGARU JAYA SHEKAR
WA/400/2026ITAT Karnataka
THE ASST. COMMISSIONER OF INCOME TAX vs M R JEWELS
WA/642/2026ITAT Karnataka
INCOME TAX OFFICER vs KARNATAKA CO OPERATIVE SHEEP AND GOAT REARERS SOCIETIES FEDERATION LIMITED
WA/269/2026ITAT Karnataka
THE ASST. COMMISIONER OF INCOME TAX vs MRS. K. B. BHOJAMMA
WA/761/2026ITAT Karnataka
THE ASSISTANT COMMISSIONER OF INCOME TAX vs MRS K B BHOJAMMA
WA/596/2026ITAT Karnataka
THE INCOME TAX OFFICER vs SUBASH GURU GOWDA
WA/354/2026ITAT Karnataka
THE INCOME TAX OFFICER vs HARISH NAIK
WA/752/2026ITAT Karnataka
KISHAN VITHALRAO IRLE vs THE JOINT COMMISSIONER INCOME TAX AND OTHERS
WP/10966/2025ITAT Bombay
HON'BLE SHRI JUSTICE N. B. SURYAWANSHI,HON'BLE SHRI JUSTICE ABASAHEB D. SHINDE
SANJEEV MALIK,DEHRADUN vs PR. CIT, BAREILLY, BAREILLY
ITA 202/DDN/2026[2021-22]Status: HeardITAT DehradunAY 2021-22
AVNISH JUNEJA,DOIWALA vs ITO, DEHRADUN
ITA 200/DDN/2026[2019-20]Status: HeardITAT DehradunAY 2019-20
JASWINDER RANDHAWA,CHANDGARH vs ASSTT. COMM. OF I. TAX, CIR 1(3)(1), HARDWAR, HARDWAR
ITA 195/DDN/2026[2016-17]Status: HeardITAT DehradunAY 2016-17
PUSHPENDRE SIROHI,RUDRAPUR vs INCOME TAX OFFICER , NATIONAL E-ASSESSMENT CENTRE, DELHI
ITA 194/DDN/2026[2018-19]Status: DisposedITAT DehradunAY 2018-19
MUKESH KUMAR , MADHAVKUNJ COLONY KHADRI ROAD, SHYAMPUR FATAK SHYAMPUR, DEHRADUN-249204, UTTARAKHAND,MADHAVKUNJ COLONY KHADRI ROAD vs COMMISSIONER OF INCOME TAX (APPEALS) ,DEHRADUN, DEHRADUN
ITA 186/DDN/2026[2015-16]Status: DisposedITAT DehradunAY 2015-16
PRASHANT GUPTA,TRANS YAMUNA COLONY, AGRA vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, AGRA, SANJAY PLACE, AGRA
ITA 377/AGR/2026[2022-2023]Status: DisposedITAT AgraAY 2022-2023
PRASHANT GUPTA,TRANS YAMUNA COLONY, AGRA vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, AGRA, SANJAY PLACE, AGRA
ITA 376/AGR/2026[2019-2020]Status: DisposedITAT AgraAY 2019-2020
FIROZABAD DUGDH UTPADAK SAHKARI SANGH LIMITED,FIROZABAD vs ITO, CIRCLE 2(1)(1), AGRA
ITA 375/AGR/2026[2016-17]Status: DisposedITAT AgraAY 2016-17
DIGAMBER JAIN DAYODAYA PASHU AVAM PARYAVARAMN KENDRA,SHIVPURI vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 361/AGR/2026[2026-27]Status: DisposedITAT AgraAY 2026-27
S.K SINGH,AGRA vs ITO, WARD 1(1)(2), AGRA
ITA 355/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
RAJESH NAMDEV,SHIVPURI vs INCOME TAX OFFICER SHIVPURI, GWALIOR
ITA 354/AGR/2026[2012-13]Status: DisposedITAT AgraAY 2012-13
SHRI SHORIPUR SWETAMBER TIRTH TRUST,VILLAGE SHORIPUR vs ITO, WARD EXEMPTION, AGRA, AAYAKAR BHAVAN, SANJAY PALACE, MG. ROAD, AGRA-
ITA 348/AGR/2026[2025-26]Status: DisposedITAT AgraAY 2025-26
RP GROW VENTURE PRIVATE LIMITED ,GWALIOR vs COMMISSIONER OF INCOME TAX APPEAL, DELHI
ITA 343/AGR/2026[2023-2024]Status: DisposedITAT AgraAY 2023-2024
VINOD KUMAR SONI,CHHATARPUR vs ITO 1(1), GWALIOR, GWALIOR
ITA 340/AGR/2026[2015-16]Status: DisposedITAT AgraAY 2015-16
RAJNI MARWAHA,JALANDHAR vs DCIT, JALANDHAR
ITA 341/ASR/2025[2021-22]Status: DisposedITAT AmritsarAY 2021-22
THE SAHLON MULTIPURPOSE CO0OP AGRI SERVICE SOCIEY LTD,NEWSHAHAR vs INCOME TAX OFFICER ( TDS), JALANDHAR
ITA 334/ASR/2025[2016-17]Status: DisposedITAT AmritsarAY 2016-17
SURINDER KUMAR,FAZILKA vs INCOME TAX OFFICER, ABOHAR
ITA 332/ASR/2025[2017-18]Status: DisposedITAT AmritsarAY 2017-18
SHRI UPKAR SINGH SANDHU,AMRITSAR vs INCOME TAX OFFICER WARD-2(1), AMRITSAR
ITA 242/ASR/2025[2017-18]Status: DisposedITAT AmritsarAY 2017-18
SMT HARDEEP KAUR,HOSHIARPUR vs INCOME TAX OFFICER WARD, DASUYA
ITA 229/ASR/2025[2012-13]Status: DisposedITAT AmritsarAY 2012-13
RASHMI THATAI,JALALABAD vs INCOME TAX OFFICER, ABOHAR
ITA 197/ASR/2025[2017-18]Status: DisposedITAT AmritsarAY 2017-18
SHRI RAFIQ AHMAD KHAN,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR
ITA 495/ASR/2024[2017-18]Status: DisposedITAT AmritsarAY 2017-18