Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
LT.COL. SATISH KUMAR OBEROI,PANIPAT vs ADDL/JCIT(APPEAL)-3 BANGALURU (NISHA PADAM), BANGALURU
ITA 6188/DEL/2024[17-18]Status: DisposedITAT Delhi
LT COL. SATISH KUMAR OBEROI,PANIPAT vs JCIT(A)-3 BANGALURU, BANGALURU
ITA 6176/DEL/2024[19-20]Status: DisposedITAT Delhi
LT.COL. SATISH KUMAR OBEROI,PANIPAT vs JCIT(A)-3 BANGALURU, BANGALURU
ITA 6175/DEL/2024[18-19]Status: DisposedITAT Delhi
AJAY SHARMA,DELHI vs ITO, WARD- 28(3), NEW DELHI
ITA 3771/DEL/2024[2014-15]Status: DisposedITAT DelhiAY 2014-15
AJAY SHARMA,DELHI vs ACIT, CIRCLE- 28(1), NEW DELHI
ITA 3770/DEL/2024[2013-14]Status: DisposedITAT DelhiAY 2013-14
AJAY SHARMA,NEW DELHI vs ITO, WARD-28(4), NEW DELHI
ITA 2772/DEL/2024[2013-14]Status: DisposedITAT DelhiAY 2013-14
CLOUDERA INC.,CALIFORNIA vs ACIT CIRCLE-1(2)(1), INT.TAXATION, NEW DELHI
ITA 917/DEL/2023[2020-21]Status: DisposedITAT DelhiAY 2020-21
CLOUDERA INC.,UNITED STATES OF AMERICA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(2)(1) INTERNATIONAL TAXATION, NEW DELHI
ITA 3387/DEL/2023[2021-22]Status: DisposedITAT DelhiAY 2021-22
PASWARA IMPEX LTD,NEW DELHI vs DCIT, CIRCLE-2, MEERUT
ITA 243/DEL/2023[2015-16]Status: DisposedITAT DelhiAY 2015-16
BEAM GLOBAL SPIRITS AND WINE (INDIA) PRIVATE LIMITED,NEW DELHI vs DCIT CIRCLE 4(2), NEW DELHI
ITA 1164/DEL/2023[2011-12]Status: DisposedITAT DelhiAY 2011-12
SARA SAE PRIVATE LIMITED,NEW DELHI vs ADDL. CIT, SPECIAL RANGE- 8, NEW DELHI
ITA 5484/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
VIJENDER SINGH,ROORKEE vs ITO, WARD- 2, ROORKEE
ITA 1238/DEL/2018[2009-10]Status: DisposedITAT DehradunAY 2009-10
RAMESH CHANDER BEDI,NEW DELHI vs ITO, WARD 69(5), NEW DELHI
ITA 1707/DEL/2023[2017-18]Status: DisposedITAT DelhiAY 2017-18
INCOME TAX OFFICER, WARD 44 2, KOLKATA, KOLKATA vs RAJESH KUMAR JALAN, HOOGHLY
ITA 2051/KOL/2024[2016-17]Status: DisposedITAT KolkataAY 2016-17
INCOME TAX OFFICER, WARD 44 2, KOLKATA vs RAJESH KUMAR JALAN, HOOGHLY
ITA 2050/KOL/2024[2015-16]Status: DisposedITAT KolkataAY 2015-16
INCOME TAX OFFICER, WARD 44(2) , KOLKATA vs RAJESH KUMAR JALAN, HOOGHLY
ITA 2049/KOL/2024[2014-15]Status: DisposedITAT KolkataAY 2014-15
INCOME TAX OFFICER, WARD - 44(2), KOLKATA vs RAJESH KUMAR JALAN, HOOGHLY
ITA 2048/KOL/2024[2013-14]Status: DisposedITAT KolkataAY 2013-14
ASSESSMENT UNIT vs M/S TECHNICAL EDUCATIONAL DEPARTMENTAL EMPLOYEES
WA/438/2026ITAT Karnataka
S.G.PANDIT,RAJESH RAI K
PEL PARBATI JV vs Union of India Ministry of Finance
WP/38097/2025ITAT Telangana
P.SAM KOSHY,NARSING RAO NANDIKONDA
Mantena Vasishta Micro JV vs Union of India
WP/28552/2025ITAT Telangana
P.SAM KOSHY,NARSING RAO NANDIKONDA
CHIEF COMMISSIONER OF INCOME TAX vs CRYPTOGRAPH TECHNOLOGIES PRIVATE LIMITED
WA/685/2026ITAT Karnataka
THE INCOME TAX OFFICER vs SRI HANTHUR GOPEGOWDA DHANAPAL
WA/458/2026ITAT Karnataka
ASSISTANT COMMISSIONER OF INCOME TAX vs INFOSYS BPO POLAND SPZOO UL. POMORSKA 106A
WA/802/2026ITAT Karnataka
DEPUTY COMMISSIONER OF INCOME TAX vs VANI SELVARAJAN
WA/804/2026ITAT Karnataka
INCOME TAX OFFICER vs SRI CHEEGATAGERE ADHIREDDY ASHWATHAREDDY
WA/352/2026ITAT Karnataka
INCOME TAX OFFICER WARD 1(1)(1) vs MR. MUYEEN PASHA
WA/420/2026ITAT Karnataka
INCOME TAX OFFICER WARD1(2)(1) vs ATC EXPORTS
WA/266/2026ITAT Karnataka
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1) vs CHAROEN POKPHAND SEEDS INDIA PRIVATE
WA/1133/2026ITAT Karnataka
DEPUTY COMMISSIONER OF INCOME TAX vs MR. RAJEEV KAUL
WA/503/2026ITAT Karnataka
CENTRAL BOARD OF DIRECT TAXES, vs M/S. S V AND SONS,
WA/1063/2026ITAT Karnataka
