Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
RITESH MALIK,NOIDA vs ASSESSING OFFICER WARD 5(2)(2), NOIDA, NOIDA
ITA 7666/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
ACIT, CIRCLE- 2(1)(1), GHAZIABAD, GHAZIABAD vs TARUN TULSIAN, GHAZIABAD
ITA 7657/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
G B LAWNS PRIVATE LIMITED,LUCKNOW vs DCIT, CENTRAL CIRCLE-6, DELHI
ITA 7639/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
INCOME TAX OFFICER, DELHI vs VIMAL INTERNATIONAL PRIVATE LIMITED, DELHI
ITA 7532/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
INCOME TAX OFFICER, FARIDABAD vs ANJU, FARIDABAD
ITA 7517/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
DY. COMMISSIONER OF INCOME TAX, CENTRA, NOIDA vs M/S ADVANT IT PARK PRIVATE LIMITED , DELHI
ITA 7513/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
PAHWA BUILDTECH PRIVATE LIMITED,DELHI vs ITO WARD 19(3), DELHI
ITA 7414/DEL/2025[2011-12]Status: DisposedITAT DelhiAY 2011-12
ILD MILLENNIUM PVT LTD,DELHI vs INCOME TAX OFFICER, CIRCLE 10(1), DELHI, DELHI
ITA 7075/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
RAJIV MITTAL,DELHI vs ITO WARD 44(6), DELHI, DELHI
ITA 6748/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
LIFEWAY PUBLISHING INDIA PRIVATE LIMITED,NOIDA vs ITO WARD 5(1)(4), NOIDA, NOIDA
ITA 6735/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
RELY TRAVEL COMPANY,DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARMENT, DELHI
ITA 6569/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
ACIT , NEW DELHI vs HARI OM SEHGAL, DELHI
ITA 6392/DEL/2025[2018]Status: DisposedITAT Delhi
M/S CICO TECHNOLOGIES LIMITED,DELHI vs DCIT CIRCLE-4(2), C.R. BUILDING, DELHI
ITA 6199/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
CICO TECHNOLOGIES LIMITED,DELHI vs DCIT, CIRCLE- 4(2), DELHI
ITA 6198/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
SANJAY BHANDARI,DELHI vs INCOME TAX OFFICER (ITO), WARD- 29(1), DELHI, DELHI
ITA 5914/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
DCIT, DELHI vs MANCHANDA AND MANCHANDA BUILDERS PRIVATE LIMITED, DELHI
ITA 5335/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
LEON REALTORS PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 15(1), DELHI, NEW DELHI
ITA 5316/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
LEON REALTORS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 13(1), NEW DELHI, NEW DELHI
ITA 5315/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
FEDERTATION OF HOTEL & RESTAURANT ASSOCITAITON OF INDIA,DELHI vs ITO WARD 2 (3), DELHI
ITA 5238/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
FEDERATION OF HOTEL & RESTAURANT ASSOCIATIONS OF INDIA,DELHI vs ITO WARD EXEMP. 2(3), DELHI
ITA 5237/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
SUNANDA POLYMERS LLP,EAST PATEL NAGAR, NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 49(1) , NEW DELHI
ITA 5077/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
INCOME TAX OFFICER, DELHI vs RAHUL, DELHI
ITA 5021/DEL/2025[2021]Status: DisposedITAT Delhi
BALWANT SINGH,LINK ROAD DLF CHAATARPUR FARMS, CHATTARPUR vs ITO WARD 29 (7) , DELHI, ITO WARD DELHI
ITA 4901/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
INCOME TAX OFFICER, WARD-2(3),, FARIDABAD vs WORKEX SOLUTIONS AND SERVICES PRIVATE LIMITED, REWARI
ITA 4616/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
VATSAL INFRAPROJECTS PRIVATE LIMITED (MERGED WITH M/S NAYMAL REALTORS PVT. LTD.),DELHI vs ACIT, CENTRAL CIRCLE-29, NEW DELHI
ITA 4527/DEL/2025[2011-12]Status: DisposedITAT DelhiAY 2011-12
MUKESH KUMAR,HAPUR vs ITO WARD 3(4) HAPUR, HAPUR
ITA 1528/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
CLOUDERA INC,USA vs ACIT,CIRCLE INT. TAX-1(2)(1), DELHI
ITA 1185/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
LT.COL. SATISH KUMAR OBEROI,PANIPAT vs ADDL/JCIT(A)-3 BANGALURU, BANGALURU
ITA 6210/DEL/2024[20-21]Status: DisposedITAT Delhi
LT. COL. SATISH KUMAR OBEROI,PANIPAT vs JCIT(A)-3 BANGALURU, BANGALURU
ITA 6206/DEL/2024[22-23]Status: DisposedITAT Delhi
LT COL. SATISH KUMAR OBEROI,PANIPAT vs ADDL/JCIT(A)-3 BANGALAURU, BANGALURU
ITA 6200/DEL/2024[21-22]Status: DisposedITAT Delhi