Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
MAA SHAKUNTLA DEVI MEMORIAL EDUCATION SOCIETY,HARYANA vs EXEMPTIONS WARD ROHTAK, HARYANA
ITA 1021/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
LOKESH KUMAR,GURUGRAM vs ACIT, DELHI
ITA 1020/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
LOKESH KUMAR,GURUGRAM vs ACIT, DELHI
ITA 1019/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
LOKESH KUMAR,GURUGRAM vs ACIT, DELHI
ITA 1018/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
LOKESH KUMAR,GURUGRAM vs ACIT, DELHI
ITA 1017/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
SATYA EDUCATION SOCIETY ,HARYANA vs EXEMPTIONS WARD ROHTAK , HARYANA
ITA 1016/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
FRIENDS OF PEOPLE FOR ACTIVE DEMOCRACY,DELHI vs INCOME TAX OFFICER, WARD 1(1) EXEMPTION, DELHI, DELHI
ITA 9163/DEL/2025[-]Status: DisposedITAT Delhi
HARI GOVIND TEXRAB (INDIA) PVT LTD,DELHI vs ITO, WARD 11(1), DELHI
ITA 9143/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
ACIT, CIRCLE 4(2), NEW DELHI vs M/S BHAYANA BUILDERS PVT LTD, NEW DELHI
ITA 9113/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
INDRAJ SINGH,WEST DELHI vs INCOME TAX OFFICER, DELHI
ITA 9001/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
INCOME TAX OFFICER, KARNAL vs RAMESH CHANDRA VERMA, KARNAL
ITA 8551/DEL/2025[2013]Status: DisposedITAT Delhi
EARTHCON DEVELOPERS PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE-8(1), DELHI
ITA 8467/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
SHELENDRA KUMAR JAIN,DELHI vs ASSTT. COMMISSIONER OF INCOME TAX, DELHI
ITA 7980/DEL/2025[2013-14]Status: DisposedITAT DelhiAY 2013-14
AFFLUENCE DIGITAL SOLUTIONS INDIA PRIVATE LIMITED,DELHI vs ITO, WARD-16(1), DELHI, DELHI
ITA 7916/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
COMPASS INDIA FOOD SERVICES PRIVATE LIMITED ,GURUGRAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), GURGAON, GURUGRAM
ITA 7907/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
ABHISHEK JAIN,FARIDABAD vs ASSESSING OFFICER, DELHI
ITA 7905/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
ACIT CIRCLE 22(2), DELHI vs SATKAR LOGISTICS PVT LTD, DELHI
ITA 7879/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
DIWAN CHAND,GURGAON vs INCOME TAX OFFICER 1(1) , FARIDABAD
ITA 7850/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
DIWAN CHAND,GURGAON vs INCOME TAX OFFICER 1(1), FARIDABAD
ITA 7849/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
DIWAN CHAND,GURGAON vs INCOME TAC OFFICER 1(1), FARIDABAD
ITA 7848/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
NITIN MEHRA,NEW DELHI vs ITO-WARD 34(1), DELHI, DELHI
ITA 7847/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
NITIN MEHRA,NEW DELHI vs ITO-WARD 34(1), DELHI, DELHI
ITA 7846/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
SUMIT,PANIPAT vs ITO WARD -1, PANIPAT
ITA 7795/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
ONE ONE APPARELS PRIVATE LIMITED,KESHAV PURAM, NEW DELHI vs INCOME TAX OFFICER, WARD - 19(1), NEW DELHI
ITA 7790/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
VIVEK GARG,NEW DELHI vs INCOME TAX OFFICER, WARD-18(3), NEW DELHI, NEW DELHI
ITA 7752/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
DAL TRUST,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 49(1), DELHI, NEW DELHI
ITA 7750/DEL/2025[2024-25]Status: DisposedITAT DelhiAY 2024-25
PAWAI TRUST,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 49(1), DELHI, NEW DELHI
ITA 7740/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
BHARAT KHANDELWAL,DELHI vs ACIT CIRCLE-35 (1), DELHI
ITA 7723/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
GEOMYSORE SERVICES (INDIA) PRIVATE LIMITED,BANGALORE vs ITO WARD 10(1), NEW DELHI
ITA 7676/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
GEOMYSORE SERVICES (INDIA) PRIVATE LIMITED,BANGALORE vs ITO WARD 12(1), NEW DELHI
ITA 7675/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
