Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
NARAIN SINGH,GURGAON vs ITO WARD 3(1), GURGAON
ITA 2813/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, CIRCLE 19(1), DELHI, DELHI vs PARAS RICE PRODUCTS PVT LTD, DELHI
ITA 2639/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
UZIND CORPORATION,NEW DELHI vs ADIT, BENGALURU
ITA 2630/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
NILE REALCON PRIVATE LIMITED,DELHI vs OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 32, DELHI, DELHI
ITA 2621/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
VERTEX CONSULTANTS PRIVATE LIMITED ,MALVIYA NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-32, JHANDEWALAN EXTN.
ITA 2617/DEL/2026[2022-2023]Status: DisposedITAT DelhiAY 2022-2023
PARASNATH FOODS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER-WARD 19(3), CR BUILDING
ITA 2605/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
KALPANA SHARMA,NOIDA vs ITO, NOIDA
ITA 2603/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
RAM KISHORE AGGARWAL,DELHI vs INCOME TAX OFFICER, WARD 63(1), DELHI
ITA 2486/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
VRINDAVAN INTERNATIONAL TRADE PRIVATE LIMITED,. vs ITO WARD-26(3), DELHI, .
ITA 2425/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ANU MEHRA,DELHI vs ITO, WARD-44(2), DELHI
ITA 2412/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
RASHMI MADAN,DELHI vs INCOME TAX OFFICER, WARD 50(1), DELHI
ITA 2390/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
GEETIKA ANAND GUPTA,DELHI vs THE INCOME TAX OFFICER, DELHI
ITA 2365/DEL/2026[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
M/S OZONE PHARMACEUTICALS LIMITED ,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 18/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SANJAY KUMAR RAUL,DELHI vs ITO WARD 54(4), DELHI
ITA 1740/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
DIPMALA KUMARI,DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 1618/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
SBG DESIGNS PRIVATE LIMITED,DELHI vs DCIT, CIRCLE 22(2), DELHI, DELHI
ITA 1614/DEL/2026[2019-2020]Status: DisposedITAT DelhiAY 2019-2020
UMAXE PROJECT,DELHI vs ASSESSING OFFICER, NFAC DELHI
ITA 1613/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
AASHA KI UGATI KIRANE,FARIDABAD vs ITO WARD 1(1), FARIDABAD
ITA 1610/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
KARTARI DEVI,GURGAON vs WARD 2(2), GURGAON, GURGAON
ITA 1609/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
SHREE MADHAV CHETNA,ROHTAK vs CIT (EXEMPTIONS), CHANDIGARH
ITA 1438/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
INVESTCARE EDU FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI, DELHI
ITA 1411/DEL/2026[AY 2025-26]Status: DisposedITAT Delhi
INVESTCARE EDU FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
ITA 1392/DEL/2026[AY 2025-26]Status: DisposedITAT Delhi
AMEREX (P) LTD ,DELHI vs ACIT CENTRAL CIRCLE- 31 , DELHI
ITA 1387/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
DCIT, CENTRAL CIRCLE 32, DELHI vs M/S PAHWA BUILDTECH PVT. LTD. , DELHI
ITA 138/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs BANS AEROSOL PVT. LTD., DELHI
ITA 1242/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
DCIT, DELHI vs JAI HEALTHCARE PRIVATE LIMITED, DELHI
ITA 1241/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
SONU GROVER,DELHI vs ITO WARD 49(1), DELHI
ITA 1209/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
INCOME TAX OFFICER, REWARI vs A.N. ENTERPRISES, REWARI
ITA 1202/DEL/2026[2021]Status: DisposedITAT Delhi
SHRI MAHARAJA AGGARSAIN PARAKARTIK CHIKITSA & YOG PEETH,HARYANA vs EXEMPTIONS WARD ROHTAK, HARYANA
ITA 1023/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
SHRI MAHARAJA AGGARSAIN PARAKARTIK CHIKITSA & YOG PEETH,HARYANA vs EXEMPTIONS WARD ROHTAK, HARYANA
ITA 1022/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
