Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
JAGBIR SINGH,DELHI vs ITO WARD 62(2), DELHI
ITA 4395/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
SHREE SHYAM GAUSEWA SOCIETY,V-NALOI, TEH-SIWANI vs ITO EXEMPTIONS, ROHTAK, ROHTAK
ITA 4362/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
SHREE SHYAM GAUSEWA SOCIETY,V-NALOI, TEH-SIWANI vs ITO EXEMPTIONS, ROHTAK, ROHTAK
ITA 4361/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
LALA GULSHAN LAL SARAF MEMORIAL FOUNDATION,DELHI vs THE INCOME TAX OFFICER, CIVIC CENTRE
ITA 4357/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
LALA GULSHAN LAL SARAF MEMORIAL FOUNDATION,DELHI vs THE INCOME TAX OFFICER, DELHI
ITA 4356/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
UNITED NEWS OF INDIA,DELHI vs DCIT CIRCLE EXEMPTION 2(1), DELHI
ITA 4341/DEL/2026[-]Status: DisposedITAT Delhi
UNITED NEW OF INDIA,DELHI vs DCIT CIRCLE EXEMPTION 2(1), DELHI
ITA 4340/DEL/2026[-]Status: DisposedITAT Delhi
AMOGH YOG EVAM SWASTHAYA KALYAN SHIKSHAN SANSTHAN,PANIPAT vs CIT (E), CHANDIGARH
ITA 4337/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
PRITI CHAUDHARY,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-19, DELHI, JHANDEWALAN EXTENSION
ITA 4328/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
NITIN GUPTA,ROHINI NORTH WEST DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-20, JHANDEWALAN EXTN NEW DELHI
ITA 3991/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
ABHISHEK JAIN,BAHADURGARH vs ITO, ROHTAK
ITA 3902/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
RUPESH MITTAL HUF,DELHI vs ITO WARD 48(4), DELHI
ITA 3887/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
TEJWANT SINGH,GURGAON, HARYANA vs INCOME TAX OFFICER, CIVIC CENTRE
ITA 3850/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
R N BROTHERS,MUZAFFARNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CC-15, DELHI
ITA 3804/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
AKHTAR KHAN,NEW DELHI vs INCOME TAX OFFICER, DELHI
ITA 3802/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
ANIL MADAN,MORADABAD vs ITO WARD 2(1) , MORADABAD
ITA 3781/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ASHWANI SHARMA,DELHI vs ITO WARD 72(1), DELHI
ITA 3767/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
SANJAY RAJPUT,DELHI vs INCOME TAX OFFICER, WARD 43(1), DELHI, DELHI
ITA 3765/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
SANJAY KUMAR GUPTA,DELHI vs INCOME TAX OFFICER, WARD 46(4), DELHI, DELHI
ITA 3746/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
POOJA SAMALIA,DELHI vs INCOME TAX OFFICER, WARD 36(1), DELHI, DELHI
ITA 3742/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ARVIND KUMAR,MEERUT vs INCOME TAX OFFICER, MEERUT
ITA 3734/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ARUN YADAV,DELHI vs ITO, DELHI
ITA 3731/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
IHD HOTELS & RESORTS,DELHI vs WARD 43(6) - DELHI, DELHI
ITA 3725/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
GAURAV RASTOGI (LEGAL HEIR OF LATE SMT. ASHA RASTOGI),16, BODHI MARG, DLF CITY, PHASE-1, GURGAON, HARYAN vs INCOME TAX OFFICER, WARD-1(3), GURGAON
ITA 3723/DEL/2026[2012-2013]Status: DisposedITAT DelhiAY 2012-2013
SUDESH PAL,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 3710/DEL/2026[2012-2013]Status: DisposedITAT DelhiAY 2012-2013
SHEEJA RAJ ,R K PURAM, NEW DELHI vs INCOME TAX OFFICER WARD 28(1), DELHI, NEW DELHI
ITA 3660/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
MUKESH GARG THROUGH LEGALA HEIR GAURAV GARG,DELHI vs ITO WARD 51(3), DELHI
ITA 3659/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SHASHI KANT,DELHI vs COMMISSIONER OF INCOME TAX (APPEALS), NEW DELHI
ITA 3655/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
VIRENDRA SINGH,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 3649/DEL/2026[2012-2013]Status: DisposedITAT DelhiAY 2012-2013
PARIVARTNAM SEVA SAMITI,SOUTH WEST DELHI vs WARD EXEMP 2(4), DELHI, DELHI
ITA 2882/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
