Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,712 total)

M/S JYOTI AWARENESS FOUNDATION,NEW DELHI vs CIT, EXEMPTION, NEW DELHI

ITA 4825/DEL/2026[NA]Status: DisposedITAT Delhi
29/6/2026

VIDYA VISTAR RASHTRIYA TRUST,DELHI vs CIT (EXEMPTION), NEW DELHI

ITA 4816/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
29/6/2026

BHARATH DIGITAL INFRASTRUCTURE ASSOCIATION,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE EXEMPT 1(1), DELHI, CIVIC CENTRE, NEW DELHI

ITA 4781/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
29/6/2026

BHARATH DIGITAL INFRASTRUCTURE ASSOCIATION,SOUTH DELHI, DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE EXEMPT 1(1), DELHI, CIVIC CENTRE, NEW DELHI

ITA 4780/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
29/6/2026

KAILASH KUMAR KUKREJA PROPRIETOR,DELHI vs THE ASSESSMENT UNIT INCOME TAX DEPARTMENT, DELHI

ITA 4745/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
29/6/2026

NEW INDIA MOVEMENT,DELHI vs SHRI PRAKASH DUBEY CIT(EXEMPTION), DELHI

ITA 4706/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
29/6/2026

INCOME TAX OFFICER, DELHI vs MEENAKSHI CHAUHAN, DELHI

ITA 4684/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
29/6/2026

VINITA SINGH,DELHI vs ITO, WARD-58(6), DELHI

ITA 4661/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
29/6/2026

SANJAY KUMAR JAIN,UTTAR PRADESH vs DCIT/ACIT(CENTRAL), MORADABAD, MORADABAD

ITA 4655/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
29/6/2026

SANJAY KUMAR JAIN,UTTAR PRADESH vs DCIT/ACIT(CENTRAL), MORADABAD, UTTAR PRADESH

ITA 4654/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
29/6/2026

CHANDER HAS BHATIA,KARNAL vs ITO WARD 1, KARNAL

ITA 4586/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
29/6/2026

VIKAS KUMAR AGARWAL PROP VIKAS TRADERS ,UTTAR PRADESH vs DCIT/ACIT (CENTRAL) , MORADABAD

ITA 4579/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
29/6/2026

VIKAS KUMAR AGARWAL PROP VIKAS TRADERS ,UTTAR PRADESH vs DCIT/ACIT (CENTRAL ) , MORADABAD

ITA 4578/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
29/6/2026

RAJIV KUMAR MANOJ KUMAR,BIJNOR vs DCIT CENTRAL , MORADABAD

ITA 4577/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
29/6/2026

RAJIV KUMAR MANOJ KUMAR,BIJNOR vs DCIT CENTRAL , MORADABAD

ITA 4576/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
29/6/2026

JAIN BROTHERS,BIJNOR vs ACIT CENTRAL , MORADABAD

ITA 4575/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
29/6/2026

JAIN BROTHERS ,BIJNOR vs DCIT CENTRAL , MORADABAD

ITA 4574/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
29/6/2026

RAJU,NEW DELHI vs INCOME TAX OFFICER WARD 58(7), DELHI, NEW DELHI

ITA 4518/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
29/6/2026

INDIAN NATIONAL THEATRE TRUST,DELHI vs DCIT E, DELHI

ITA 4497/DEL/2026[-]Status: DisposedITAT Delhi
29/6/2026

INDIAN NATIONAL THEATRE TRUST,DELHI vs CIT E, DELHI

ITA 4496/DEL/2026[-]Status: DisposedITAT Delhi
29/6/2026

JEEVAN JYOTI EDUCTIONAL & CULTURAL SOCIETY,PALWAL, HARYANA vs INCOME TAX OFFICER (EXEMEPTION), FARIDABAD

ITA 4472/DEL/2026[NA]Status: DisposedITAT Delhi
29/6/2026

JEEVAN JYOTI EDUCATIONAL & CULTURAL SOCIETY,FARIDABAD vs INCOME TAX OFFICER (EXEMPTION), FARIDABAD

ITA 4471/DEL/2026[NA]Status: DisposedITAT Delhi
29/6/2026

FEDERATION OF INDIA MICRO AND SMALL AND MEDIUM ENTERPRISES,NEW DELHI vs CIT EXEMPTION , DELHI

ITA 4445/DEL/2026[-]Status: DisposedITAT Delhi
29/6/2026

FEDERATION OF INDIA MICRO AND SMALL AND MEDIUM ENTERPRISES,DELHI vs CIT EXEMPTION, DELHI

ITA 4444/DEL/2026[-]Status: DisposedITAT Delhi
29/6/2026

SUPPORTASKILL CARE FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI

ITA 4421/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
29/6/2026

SUPPORTASKILL CARE FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI

ITA 4420/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
29/6/2026

HIMDENT FOUNDATION,. vs CIT (EXEMPTION), DELHI , .

ITA 4406/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
29/6/2026

HIMDENT FOUNDATION,. vs CIT (EXEMPTION), DELHI, .

ITA 4405/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
29/6/2026

INDIAN RICE EXPORTER FEDERATION,NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), NEW DELHI

ITA 4402/DEL/2026[N.A.]Status: DisposedITAT Delhi
29/6/2026

INDIAN RICE EXPORTER FEDERATION,NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), NEW DELHI

ITA 4401/DEL/2026[N.A.]Status: DisposedITAT Delhi
29/6/2026