Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(3), MUMBAI, MUMBAI vs PRADEEP PHULCHAND AGARWAL, MUMBAI
ITA 6171/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
IMPERIAL JEWELS,MUMBAI vs DCIT-24(1), MUMBAI
ITA 5941/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
SUNDER VISHAN LAKHANI ,MUMBAI vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 15(2)(1), MUMBAI
ITA 4958/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ACIT-CC-7(3), MUMBAI vs CFM ASSET RECONSTRUCTION PRIVATE LIMITED, MUMBAI, MAHARASHTRA
ITA 3821/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
ACIT-CC-7(3), MUMBAI vs CFM ASSET RECONSTRUCTION PRIVATE LIMITED, MUMBAI, MAHARASHTRA
ITA 3810/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
RANJAN TALAKSHI VORA ,MUMBAI vs INCOME-TAX OFFICER 20 (3) -1, MUMBAI
ITA 3730/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
INCOME TAX OFFICER-22(1)(6), MUMBAI vs JITENDRA NIRANJAN KEWALRAMANI, MUMBAI
ITA 2238/PUN/2024[2015]Status: DisposedITAT Mumbai
BHARAT SERUMS AND VACCINES LIMITED (KASIAK RESEARCH PRIVATE LIMITED HAS MERGED WITH BHARAT SERUMS AND VACCINES LIMITED ),MUMBAI vs DCIT, CIRCLE 3(2)(2), MUMBAI, MUMBAI
ITA 2647/MUM/2023[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
ASSISTANT COMMISSIONER OF INCOME TAX-2(2)(1), MUMBI vs STATE BANK OF INDIA, MUMBAI
ITA 4431/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
STATE BANK OF INDIA,MUMBAI vs DCIT 2(2), MUMBAI
ITA 3717/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT, DELHI vs MOHIT SARAF, DELHI
ITA 9/DEL/2026[2015]Status: DisposedITAT Delhi
PATANJALI RENEWABLE ENERGY PRIVATE LIMITED LIMITED,DELHI vs DCIT, CIRCLE-19(1), DELHI
ITA 607/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
PATANJALI RENEWABLE ENERGY PRIVATE LIMITED,DELHI vs DCIT, CIRCLE 19(1), DELHI
ITA 606/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
KUNDKUND BHARTI,GHAZIABAD vs CIT(E), DELHI
ITA 5974/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
HINDI BHAWAN SAMITI,GHAZIABAD vs INCOME-TAX OFFICER, GHAZIABAD
ITA 5954/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
ZEE FOUNDATION,DELHI vs SHRI PRAKASH DUBEY, COMMISSIONER OF INCOME-TAX- (EXEMPTIONS)- DELHI, DELHI
ITA 5917/DEL/2026[Not Applicable]Status: DisposedITAT Delhi
TELECOMMUNICATIONS STANDARDS DEVELOPMENT SCCIETY INDIA,DELHI vs CIT (EXEMPTION), DELHI, DELHI
ITA 5904/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
SMT. MANGLAWATI & DR. PREM NARAIN CHARITABLE TRUST ,NEW DELHI vs CIT (E) , DELHI
ITA 5868/DEL/2026[-]Status: DisposedITAT Delhi
MAANAWTA FOUNDATION,DELHI vs CIT EXEMPTION, DELHI
ITA 5852/DEL/2026[-]Status: DisposedITAT Delhi
GASTROENTEROLOGY RESEARCH AND EDUCATION SOCIETY,DELHI vs CIT EXEMPTION, DELHI
ITA 5825/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
SATISH BABBAR CREATIVE MUSIC FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI, DELHI
ITA 5805/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
SATISH BABBAR CREATIVE MUSIC FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 5804/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
IVF (IN-VITRO FERTILIZATION) RESEARCH SOCIETY,DELHI vs CIT EXEMPTION, DELHI
ITA 5790/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
INDIAN DIRECT SELLING ASSOCIATION,NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), NEW DELHI
ITA 5755/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
SRKA FOUNDATION,NEW DELHI vs COMMISSIONER OF INCOME TAX OFFICER, NEW DELHI
ITA 5751/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
CENTER FOR COMMUNICATION AND CHANGE INDIA,DELHI vs CIT (EXEMPTION), NEW DELHI
ITA 5750/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
HANS VAHINI EDUCATIONAL & SOCIAL WELFARE SOCIETY ,DELHI vs CIT E, DELHI
ITA 5745/DEL/2026[-]Status: DisposedITAT Delhi
BAGRI TRUST,DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 4943/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
SUSHILA BHAWAN TRUST,HISAR vs CIT(EXEMPTION), ROHTAK
ITA 4904/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
M/S JYOTI AWARENESS FOUNDATION,NEW DELHI vs CIT, EXEMPTION, DELHI
ITA 4826/DEL/2026[NA]Status: DisposedITAT Delhi