Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,712 total)

DEWASI SAMAJ SEVA SAMITI NAVI MUMBAI,MUMBAI vs EXEMPTION WARD, THANE, THANE

ITA 1739/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
29/6/2026

SHYAM GOPALDAS AHUJA,MUMBAI vs DCIT - CIRCLE 22(1), MUMBAI

ITA 1571/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
29/6/2026

ASSURITY REAL ESTATE LLP,CHANDIGARH vs WARD 19(1)(1), MUMBAI, MAHARASHTRA

ITA 1521/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
29/6/2026

SHRI RAMCHANDRA GANA BHAGAT ,MUMBAI vs ITO WARD 41(4)(3), MUMBAI

ITA 1479/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
29/6/2026

ASHOK HEMANDAS ADNANI,ULHASNAGAR vs INCOME TAX OFFICER, WARD KALYAN

ITA 1465/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
29/6/2026

VAIBHAV MORARKA,MUMBAI vs ITO 19(3) (1), MUMBAI

ITA 1386/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
29/6/2026

GKM SHIPPING & LOGISTICS PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER WARD 2(1)(4),MUMBAI, MUMBAI

ITA 1377/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
29/6/2026

INCOME-TAX OFFICER - 12(1)(1), MUMBAI, MUMBAI vs M/S. AADESH COMMODITIES PRIVATE LIMITED, MUMBAI

ITA 1334/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
29/6/2026

LAXMAN ANAND SHELAR ,MUMBAI vs ITO WARD 42(1)(8), MUMBAI

ITA 1299/MUM/2026[2022-23]Status: HeardITAT MumbaiAY 2022-23
29/6/2026

JAYANT IMPEX PVT LTD,GIRGAON MUMBAI vs INCOME TAX OFFICER WARD 5 2 1 MUMBAI, MUMBAI

ITA 9182/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
29/6/2026

NIHIT INFRACON PRIVATE LIMITED,MUMBAI vs AO, MUMBAI

ITA 9181/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
29/6/2026

KARUNASHANKER SHUKLA,THANE vs ITO 3(2), KALYAN

ITA 8836/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
29/6/2026

KARUNASHANKER SHUKLA,THANE vs ITO 3(2), KALYAN

ITA 8835/MUM/2025[2015-2016]Status: DisposedITAT MumbaiAY 2015-2016
29/6/2026

SHOBHA MANOJ KUMAR JAIN,MUMBAI vs DCIT-CENTRAL CIRCLE-4(2), MUMBAI, MUMBAI

ITA 8703/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
29/6/2026

SHOBHA MANOJ KUMAR JAIN,MUMBAI vs DCIT-CENTRAL CIRCLE-4(2), MUMBAI, MUMBAI

ITA 8702/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
29/6/2026

ACIT221, MUMBAI vs CHANDRA ASOO NIHALANI, MUMBAI

ITA 8430/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
29/6/2026

INDIAN SOCIETY OF HIP AND KNEE SURGEONS ,MUMBAI vs INCOME TAX OFFICER EXEM WARD 1(3), MUMBAI

ITA 8336/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
29/6/2026

INDIAN SOCIETY OF HIP AND KNEE SURGEONS ,MUMBAI vs INCOME TAX OFFICER EXEM WARD 1(3), MUMBAI

ITA 8335/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
29/6/2026

INDIAN SOCIETY OF HIP AND KNEE SURGEONS,MUMBAI vs ITO EXEM. WARD 1(3), MUMBAI

ITA 8334/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
29/6/2026

ACIT-6(1)(1),MUMBAI, MUMBAI vs M/S. DOSHION WATER SOLUTIONS PVT. LTD, MUMBAI

ITA 8255/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
29/6/2026

PIYALI TRADING COMPANY PRIVATE LIMITED ,MUMBAI vs ITO, WARD 7(3)(1), MUMBAI, MUMBAI

ITA 8203/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
29/6/2026

PIYALI TRADING COMPANY PRIVATE LIMITED ,MUMBAI vs ITO, WARD 7(3)(1), MUMBAI, MUMBAI

ITA 8202/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
29/6/2026

DEPUTY COMMISSIONER OF INCOME TAX 2 1 1, MUMBAI vs INVENTURE GROWTH & SECURITIES LIMITEDQ, MUMBAI

ITA 8169/MUM/2025[2014]Status: DisposedITAT Mumbai
29/6/2026

DEPUTY COMMISSIONER OF INCOME TAX 2 1 1, MUMBAI vs INVENTURE GROWTH & SECURITIES LIMITED, MUMBAI

ITA 8168/MUM/2025[2012]Status: DisposedITAT Mumbai
29/6/2026

DEPUTY COMMISSIONER OF INCOME TAX 2 1 1, MUMBAI vs INVENTURE GROWTH & SECURITIES LIMITED, MUMBAI

ITA 8167/MUM/2025[2011]Status: DisposedITAT Mumbai
29/6/2026

RAJENDRA MUNILALJI HIRANI,MUMBAI vs DCIT CENTRAL CIRCLE 2, THANE, THANE

ITA 7589/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
29/6/2026

ACIT 15(1)(1) , MUMBAI vs M/S PAMVI HOSPITALITY LIMITED, NAVI MUMBAI

ITA 7384/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
29/6/2026

ASST. COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), MUMBAI vs FANCY DIAMONDS INDIA PRIVATE LIMITED, MUMBAI

ITA 7045/MUM/2025[2010]Status: DisposedITAT Mumbai
29/6/2026

FANCY DIAMONDS INDIA PRIVATE LIMITED,MUMBAI vs DCIT, CIRCLE 5(1)(1), MUMBAI, MUMBAI

ITA 6845/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
29/6/2026

DY. CIT CENTRAL CIRCLE 3 4, MUMBAI, MUMBAI vs SAMAGRA WEALTHMAX PRIVATE LIMITED, MUMBAI

ITA 6590/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
29/6/2026