Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,712 total)

VJTF EDUSERVICES LIMITED,MUMBAI vs DCIT - CIRCLE 13(3)(2), MUMBAI

ITA 3853/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
29/6/2026

GANDHAR FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI

ITA 3703/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
29/6/2026

GANDHAR FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI

ITA 3702/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
29/6/2026

MAHARASHTRA LOKHITA SEVA MANDAL,MUMBAI vs CIT (EXEMPTION)-MUMBAI, MUMBAI

ITA 3635/MUM/2026[NA]Status: DisposedITAT Mumbai
29/6/2026

MAHARASHTRA LOHITA SEVA MANDAL,MUMBAI vs CIT EXEMPTION, MUMBAI

ITA 3634/MUM/2026[NA]Status: DisposedITAT Mumbai
29/6/2026

MRUTYUNJAYA EDUCATIONAL CULTURAL & PHILOSPHICAL SOCIETY,MUMBAI vs THE CIT (EXEMPTIONS), MUMBAI, MUMBAI

ITA 3593/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
29/6/2026

BLUESKY 30 LEASING COMPANY LIMITED,IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX INT TAX CIRCLE 1(2)(2) MUMBAI, MUMBAI

ITA 3576/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
29/6/2026

BLUESKY 19 LEASING COMPANY LIMITED,IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX INT TAX CIRCLE 1(2)(2) MUMBAI, MUMBAI

ITA 3575/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
29/6/2026

NISHANT RAJENDRABHAI PARIKH,MUMBAI vs DCIT CIRCLE 42(2)(1), KAUTILYA BHAWAN, MUMBAI

ITA 3477/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
29/6/2026

SANJAY NAYAR, MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-19(3), MUMBAI

ITA 3370/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
29/6/2026

TFDAC IRELAND II LIMITED,IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX INT TAX CIRCLE 4(1)(2) MUMBAI, MUMBAI

ITA 3336/MUM/2026[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
29/6/2026

BLUESKY 26 LEASING COMPANY LIMITED,IRELAND vs DCIT INT TAX CIRCLE 1(2)(2) MUMBAI, MUMBAI

ITA 3330/MUM/2026[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
29/6/2026

DCIT CIRCLE 19(1) MUMBAI, MUMBAI vs OVERSEAS EXPORTS , MUMBAI

ITA 3309/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
29/6/2026

ARUN BHUPENDRA CHILDREN TRUST,MUMBAI vs ITO-19(1)(1), MUMBAI

ITA 3143/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
29/6/2026

ADITYA SUSHIL DAMANI,MUMBAI vs ITO 412(1)(1), MUMBAI

ITA 3097/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
29/6/2026

RELIANCE JIO INFOCOMM UK LIMITED,UNITED KINGDOM vs DEPUTY COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION)-4(1)(1), MUMBAI, MUMBAI

ITA 2990/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
29/6/2026

MOHAMMED UMAR RAIS AHMED QURESHI ,MUMBAI vs ITO WARD 23(2)(3), MUMBAI

ITA 278/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
29/6/2026

JAYSHREE JAISING SURVE,MUMBAI vs INCOME TAX OFFICER, PIRAMAL CHAMBER, MUMBAI

ITA 2741/MUM/2026[2015-2016]Status: DisposedITAT MumbaiAY 2015-2016
29/6/2026

KAMLESH MANHARLAL SHAH, LEGAL HEIR OF LATE MANHARLAL VRJALAL SHAH,MUMBAI vs INCOME-TAX OFFICER, WARD 25(2)(1), MUMBAI

ITA 2707/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
29/6/2026

SANJAY PRABHAKAR,MUMBAI vs INCOME TAX OFFICER WARD 42(1)(5), MUMBAI, MUMBAI

ITA 2695/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
29/6/2026

JALMAYUR COOP HSG SOC LTD,LAXMI VILAS vs CIT (APPEAL), PRIMAL CHEMBER

ITA 2677/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
29/6/2026

LAGOM LABS PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER, MUMBAI

ITA 267/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
29/6/2026

SHYAM GOPALDAS AHUJA,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CIRCLE 22(1) , MUMBAI

ITA 2479/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
29/6/2026

SHYAM GOPALDAS AHUJA,MUMBAI vs DY COMMISSIONER OF INCOME TAX - CIRCLE 22(1), MUMBAI

ITA 2478/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
29/6/2026

SHYAM GOPALDAS AHUJA,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CIRCLE 22(1), MUMBAI

ITA 2417/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
29/6/2026

SIDDHARTH STRUCTURALS ,MUMBAI vs DCIT, CIRCLE 41(1)(1), MUMBAI

ITA 2314/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
29/6/2026

VALARAM MEHRAJI CHOUDHARY ,MUMBAI vs I.T.O 19(3)(1), MUMBAI, MUMBAI

ITA 2092/MUM/2026[2009-2010]Status: DisposedITAT MumbaiAY 2009-2010
29/6/2026

DEWASI SAMAJ SEVA SAMITI NAVI MUMBAI ,MUMBAI vs EXEMPTION WARD, THANE, THANE

ITA 1868/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
29/6/2026

SHRI ROHITKUMAR SHRIRAMLAL SRIVASTAVA ,MUMBAI vs DY. COMMISSIONER OF INCOME TAX CIRCLE -1 , KALYAN

ITA 1858/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
29/6/2026

HARSHAD VASUDEO CHAUDHARI,THANE vs CIRCLE 3, THANE, THANE

ITA 1844/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
29/6/2026