Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
PALATINE HOSPITALITY PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER- - WARD 14(3)(4), MUMBAI, MUMBAI
ITA 711/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
MAHESH HEMRAJ MEHTA,MUMBAI vs ITO WARD 22(2)(1), PIRAMAL CHAMBER,MUMBAI
ITA 627/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
AANAND FOUNDATION ,MUMBAI vs CIT EXEMPTIONS , MUMBAI
ITA 4606/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SARCOMA EDUCATION FOUNDATION,MUMBAI vs ASSESSING OFFICER - EXEMPTION WARD 2(3), MUMBAI
ITA 4605/MUM/2026[NA]Status: DisposedITAT Mumbai
LIONS CLUB OF SOL MUMBAI CHARITABLE TRUST ,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 4602/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
BHARAT UTTHAN SANGH,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 4601/MUM/2026[NA]Status: DisposedITAT Mumbai
DESAI FOUNDATION FOR CHANGE,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 4592/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SARASWATI EDUCATIONAL TRUST ,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 4586/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SMT RUPAWANTI HARISHCHANDRA JAIN WELFARE FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 4571/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
KUNWAR HARISINGH LALSINGH TRUST ,MUMBAI vs CIT EXEMPTIONS , MUMBAI
ITA 4564/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
RAMCHANDRA LALJI TRUST ,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 4563/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHRI SURTI VISALAD VIDYOTEJAK FUND, OPP TARDEO A C MARKET vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4560/MUM/2026[2026-27]Status: HeardITAT MumbaiAY 2026-27
ADARSH MANAV SEVA TRUST,MUMBAI vs CIT (EXEMPTION), MUMBAI
ITA 4559/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
INDIAN SQUASH PROFESSIONAL, MUMBAI vs COMISSIONER OF INCOME TAX EXEMPTION, MUMBAI
ITA 4554/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
INSPIRE SAFETY FOUNDATION,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 4550/MUM/2026[NA]Status: DisposedITAT Mumbai
INSPIRE SAFETY FOUNDATION,MUMBAI vs CIT ( EXEMPTIONS), MUMBAI, MUMBAI
ITA 4549/MUM/2026[NA]Status: DisposedITAT Mumbai
SHRI KARAMCHAND MAYACHAND PARIKH TRUST,CHOWPATY vs CIT (EXEMPTIONS), CUMBALLA HILL
ITA 4544/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
NAISARGIC VIKLANG SEVA SANGH ,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 4542/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
NAISARGIC VIKLANG SEVA SANGH,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 4541/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
AHIMSA PRASARAK TRUST,C/O A. G. DAFTARY, UNIQUE HOUSE 2ND FLOOR, 25 S A vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI, ROOM 601, MTNL BLDG, PEDDER RD, MUMBAI 400026 MH.
ITA 4495/MUM/2026[NA-Reg u/s 12A]Status: DisposedITAT Mumbai
AHIMSA PRASARAK TRUST,C/O A. G. DAFTARY, UNIQUE HOUSE 2ND FLOOR, 25 S A vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI, ROOM 601, CUMBALLA HILL MTNL, PEDDER RD, MUMBAI
ITA 4494/MUM/2026[NA- Reg u/s 80G]Status: DisposedITAT Mumbai
AHURA SUPPORT,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4472/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
AHURA SUPPORT,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4461/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
JALMAYUR COOP HSG SOC LTD,NEPEANSEA ROAD vs CIT(APPEAL), MUMBAI
ITA 445/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ARYODAYA TRUST,BLOCK NO 65, 61 QUEENS CORNER, JNT OF 16 AND 29 RO vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI, ROOM 601,CUMBALLA HILL MTNL,PEDDER RD,MUMBAI
ITA 4448/MUM/2026[NA-Reg u/s 12A]Status: DisposedITAT Mumbai
CHANDRAPRABHU DIGAMBER JAIN MANDIR TRUST,MUMBAI vs CIT (EXEMPTION), MUMBAI
ITA 4394/MUM/2026[2027-28 to 2036-37]Status: DisposedITAT Mumbai
FOSMA MARITIME INSTITUTE & RESEARCH ORGANISATION,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX-EXEMPTION CIRCLE 1, MUMBAI, MUMBAI
ITA 4354/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
WALCHAND CHARITABLE TRUST,MUMBAI vs ITO EXEM. WARD 2(4), MUMBAI, MUMBAI
ITA 4103/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SETH HIRACHAND NEMCHAND DIGAMBAR JAIN DHARMASHALA & AROGYA BHUVAN TRUST,MUMBAI vs ITO EXEM.WARD 2(3), MUMBAI
ITA 4094/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
VJTF EDUSERVICES LIMITED,MUMBAI vs DCIT - CIRCLE 13(3)(2), MUMBAI
ITA 3854/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21