Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
ACADEMY OF LIBERAL EDUCATION REGD,SULLIA vs CIT(EXEMPTION), BANGALORE
ITA 1766/BANG/2026[2025-26]Status: DisposedITAT BangaloreAY 2025-26
KUPPAHALLY VENKATASUBBAIAH VANI,MYSURU vs ITO, WARD 2(4), MYSURU, MYSURU
ITA 1434/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
GADIKOPPA NARASEGOWDRU SRINIVASA,SHIMOGA vs ACIT CIRCLE - 1, SHIMOGA, SHIMOGA
ITA 1433/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
NAYAKA RAMANNA RAMESHBABU,MOLAKALMUR vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL CIRC1E 1(3) , BANGALORE
ITA 1426/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
AJMERA GREEN ACRES APARTMENT OWNERS WELFARE ASSOCIATION,BANGALORE vs INCOME TAX OFFICER, WARD 4(3)(1), BANGALORE
ITA 1423/BANG/2026[2024-25]Status: DisposedITAT BangaloreAY 2024-25
SRI SAI SOUHARDHA CREDIT COOPERATIVE LTD.,KOLAR vs INCOME TAX OFFICER, WARD -1, KOLAR
ITA 1326/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
BANTVAL SULOCHANA MADHAVA SHENOI TRUST(REGD),MYSURU vs CIT(EXEMPTIONS), BENGALURU
ITA 1324/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
CHANDRAPRAKASH,BENGALURU vs INCOME TAX OFFICER WARD 1(2)(4), BENGALURU
ITA 1318/BANG/2026[2017-2018]Status: DisposedITAT BangaloreAY 2017-2018
PORNPRAPHA PHOLDAHAN,KOLAR vs INCOME TAX OFFICER, WARD 4(1)(1), BANGALORE
ITA 1232/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
CHANDRASHEKAR ADAPPA GANGANAGOUDAR,VIJAYAPUR vs INCOME TAX OFFICER, WARD 1 AND TPS, VIJAYAPUR, VIJAYAPUR
ITA 1231/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
HEJJAJI SRIKANTIAH JAGADEESHA,BENGALURU vs ITO WARD WARD 5(3)(2), BENGALURU
ITA 1227/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
PARTHASARATHY VENKATES BABU,BANGALORE vs INCOME-TAX OFFICER, WARD - 3(1)(1), BANGALORE, BANGALORE
ITA 1121/BANG/2026[2015 - 2016]Status: DisposedITAT Bangalore
MALLENAHALLI GURUSIDDAIAH SHIVASHANKARASWAMY,MALLENAHALLI, HASSAN vs INCOME-TAX OFFICER, WARD -1, HASSAN, HASSAN
ITA 1117/BANG/2026[2017 - 2018]Status: DisposedITAT Bangalore
SUMUKHA TRAVELS,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 1059/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
ABC GLASS,BANGALORE vs ACIT, CIRCLE-6(1)(1), BANGALORE
ITA 2991/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
NATARAJ KALYANI AMRUTHESH,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(3), BANGALORE
ITA 2952/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
D.R.SHANMUKAPPA CHARITABLE TRUST,HASSAN vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 2950/BANG/2025[2025-26]Status: DisposedITAT BangaloreAY 2025-26
SRI UMIYA VIJAY SAW MILL,BENGALURU vs INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE
ITA 2700/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SRI SARVA DHARMA SAMANVAYA TRUST,CHIKKABALAPUR vs CIT EXEMPTIONS , BANGALORE
ITA 2544/BANG/2025[2025-26]Status: DisposedITAT BangaloreAY 2025-26
AJAX ENGINEERING LIMITED ,BANGALORE vs DCIT, CIRCLE-1(1)(1), BANGALORE
ITA 2540/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
PRESTIGE SHANTINIKETAN APARTMENT OWNERS WELFARE ASSOCIATION,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1), BANGALORE
ITA 2113/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SJR PRIME CORPORATION PVT. LTD., ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BENGALURU
ITA 2112/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SASKEN TECHNOLOGIES LIMITED ,BANGALORE vs ACIT, CIRCLE-6(1)(1), BANGALORE
ITA 2058/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SASKEN TECHNOLOGIES LIMITED ,BANGALORE vs ACIT, CIRCLE-6(1)(1), BANGALORE
ITA 2057/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
STEER ENGINEERING PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 6(1)(1), BMTC BUILDING KORAMANGALA
ITA 2030/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
S V DISTILLERIES PRIVATE LIMITED,MALCHAPUR, BIDAR vs DC/ACIT CIRCLE 6(1)(1), BLR, BANGALORE
ITA 1940/BANG/2025[AY 2018-19]Status: DisposedITAT Bangalore
PAVAN KUMAR AGARWAL ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BANGALORE
ITA 1916/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
HASSAN LAXMAN RAO VIDYA,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(2), BANGALORE
ITA 1784/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
KAUSSHAL BAGADIA HUF ,MUMBAI vs ITO WARD 25(1)(1), MUMBAI
ITA 903/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ULKA CHANDRASHEKHAR NAIR,MUMBAI vs ITO, WD-26(3)(5), MUMBAI
ITA 902/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13