Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
RAJAIAN RSPRABHU,CHUNKANKADAI vs JURISDICTIONAL ASSESSING OFFICER, NAGERCOIL
ITA 2305/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
TNSPL 52 KAYATHAR PRIMAARY AGRICULTURE CO-OP SOCIETY,CHENNAI vs ITO, TUTICORIN
ITA 2293/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
AR FOUNDATION,CHENNAI vs ITO, CHENNAI
ITA 2281/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
AR FOUNDATION,CHENNAI vs ITO, CHENNAI
ITA 2280/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
PROFESSIONAL EDUCATIONAL TRUST,PALLADAM vs ACIT, COIMBATORE
ITA 2274/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
MARIAPPAN RAJENDRAN,THIRUVARUR vs THE INCOME TAX OFFICER, WARD - 1, THIRUVARUR
ITA 2192/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
MARIAPPAN RAJENDRAN,THIRUVARUR vs THE INCOME TAX OFFICER, WARD - 1, THIRUVARUR
ITA 2185/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
MARIAPPAN RAJENDRAN,THIRUVARUR vs THE INCOME TAX OFFICER, WARD - 1, THIRUVARUR
ITA 2184/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
MARIAPPAN RAJENDRAN,THIRUVARUR vs THE INCOME TAX OFFICER, WARD - 1, THIRUVARUR
ITA 2183/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
SH. K.PONDURAI,CHENNAI vs ACIT, CHENNAI
ITA 2179/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ECO CHEM LABORATORES PVT. LTD.,TUTICORIN vs ACIT, CIRCLE-1,, TIRUNELVELI
ITA 2065/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
LATHA,CHENNAI vs ITO, NCW-8(2), CHENNAI
ITA 2023/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
SURENDRANATH CHITTIBABU,CHENNAI vs DCIT, NON CORP CIRCLE 17(1) CHENNAI, CHENNAI
ITA 2015/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
SRINIVASAN CHITRA,KRISHNAGIRI vs ITO, WARD-1,, KRISHNAGIRI
ITA 1997/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
THE SINGANALLUR CO OPERATIVE HOUSING SOCIETY LIMITED,COIMBATORE vs INCOME TAX OFFICER NON CORP WARD 1(4), COIMBATORE
ITA 1428/CHNY/2026[2016-2017]Status: DisposedITAT ChennaiAY 2016-2017
SUBRAMANIAN LATHA,TRICHY vs ITO, WARD-1(3), TRICHY
ITA 1378/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
M/S. VIJETHA GOLD LLP,CHENNAI vs DCIT, NCC-4(1), CHENNAI
ITA 136/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
EYYALUR PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED (E2723),EYYALUR vs INCOME TAX OFFICER, WARD 2, CUDDALORE,
ITA 1336/CHNY/2026[2019-2020]Status: DisposedITAT ChennaiAY 2019-2020
EYYALUR PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LIMITED (E2723),EYYALUR vs INCOME TAX OFFICER, WARD 2, CUDDALORE
ITA 1335/CHNY/2026[2018-2019]Status: DisposedITAT ChennaiAY 2018-2019
DINAKAR JAYARAMAN,CHENNAI vs DCIT, NCC-8(1), CHENNAI
ITA 1065/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
TYSPL 123 ANBIL PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY,TRICHY vs INCOME TAX OFFICER,WARD 2(1) TRICHY/, TRICHY
ITA 103/CHNY/2026[2019-2020]Status: DisposedITAT ChennaiAY 2019-2020
AUTO COATS,COIMBATORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, COIMBATORE
ITA 3157/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SALEM vs M/S SHRI KUMARAN SILKS, SALEM
ITA 2697/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
3M ELECTRO AND COMMUNICATIONS INDIA PRIVATE LIMITED,BANGALORE vs DCIT, PONDICHERRY
ITA 746/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, PONDICHERRY vs 3M ELECTRO & COMMUNICATIONS INDIA P. LTD., BANGALORE
ITA 1690/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
SAKREPATNA BORE GOWDA RAMALINGU,SAKRAYAPATTANA vs INCOME TAX OFFICER, WARD-1, CHICKMAGALUR, CHICKMAGALUR
ITA 894/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
INFOSYS LIMITED (SUCCESSOR TO SKAVA SYSTEMS PRIVATE LIMITED),BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), BANGALORE, BENGALURU
ITA 879/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
ANISHA SAJESH ,BANGALORE vs COMMISSIONER OF INCOME TAX , BANGALORE
ITA 542/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
RAVI KUMAR LAKSHMI KANTH,BENGALURU vs INCOME TAX OFFICER, BENGALURU
ITA 501/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
KADAVINAKOTE MARIGOWDA HONNAPPA,HASSAN vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1, HASSAN, HASSAN
ITA 1919/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
