Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
NIKHIL GYANCHAND BARDIYA,KOLHAPUR vs ITO, WARD-1, ICHALKARANJI, ICHALKARANJI
ITA 2597/PUN/2025[2010-11]Status: DisposedITAT PuneAY 2010-11
VIVEK PRASAD,USA vs INCOME TAX OFFICER WARD 13(2), PUNE
ITA 2573/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
MAHARASHTRA CRICKET ASSOCIATION,PUNE vs DCIT EXEMPTION, PUNE
ITA 1385/PUN/2025[2021-22]Status: DisposedITAT PuneAY 2021-22
AWARD VINTRADE (P) LTD.,,KOLKATA vs ITO, WARD 11(1),, KOLKATA
ITA 995/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
AWARD VINTRADE (P) LTD.,,KOLKATA vs ITO, WARD 11(1),, KOLKATA
ITA 994/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
AWARD VINTRADE (P) LTD.,,KOLKATA vs ITO, WARD 11(1),, KOLKATA
ITA 974/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
AWARD VINTRADE (P) LTD.,,KOLKATA vs ITO, WARD 11(1),, KOLKATA
ITA 973/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
IFB AGRO INDUSTRIES LIMITED,KOLKATA vs DCIT, CIRCLE 5(1), , KOLKATA
ITA 582/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
IFB AGRO INDUSTRIES LIMITED,KOLKATA vs ACIT, CIRCLE 6(1),, KOLKATA
ITA 581/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
MAHA MAI DEVELOPERS & CO.,,KOLKATA vs ITO, WARD 3(1),, KOLKATA
ITA 559/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
MACEDON VINIMAY PVT. LTD.,KOLKATA vs A.C.I.T., CC - 3(4), KOLKATA
ITA 54/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
NURSING VANIJYA LTD.,KOLKATA vs D.C.I.T., CIRCLE - 7(1), KOLKATA
ITA 333/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
A.B. NIRVAN BUILDERS (P) LTD.,KOLKATA vs A.D.I.T., RANGE - 7,, KOLKATA
ITA 666/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
S D ENCOMM LLP,KOLKATA vs I.T.O., WARD - 33(2), KOLKATA
ITA 3180/KOL/2025[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
S D ENCOMM LLP,KOLKATA vs I.T.O., WARD - 33(2), KOLKATA
ITA 3179/KOL/2025[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
VIRAT TRADECOM P. LIMITED,SECUNDERBAD vs ITO, WARD 5(4),, KOLKATA
ITA 3152/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
AARYA HARSH FOOD PRODUCTS PVT. LTD.,,KOLKATA vs ITO, WARD 11(1),, KOLKATA
ITA 2956/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
SOCIETY FOR HERITAGE & ECOLOGICAL RESEARCHES,KOLKATA vs CIT (EXEMPTION), , KOLKATA
ITA 2912/KOL/2025[-----]Status: DisposedITAT Kolkata
BRIDGING CULTURE AND ARTS FOUNDATION,KOLKATA vs ITO WARD 1(2), KOLKATA
ITA 2036/KOL/2025[2023-24 TO 2028-29]Status: DisposedITAT Kolkata
RAKESH KUMAR SHRIVASTAVA,DARJEELLING vs D.C.I.T., CIRCLE - 1,, SILIGURI
ITA 1756/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
SUBBURAYA CHETTIAR GUNASEKAR,KANCHIPURAM vs ITO, WARD-1, KANCHEEPURAM
ITA 681/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
BHARATHAMATHA FAMILY WELFARE FOUNDATION,TIRUVARUR vs CIT EXEMPTIONS WARD, TRICHY
ITA 654/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
C.R. PARTHIBAN,CHENNAI vs INCOME TAX OFFICER, NUNGAMBAKKAM
ITA 2377/CHNY/2026[2012-2013]Status: DisposedITAT ChennaiAY 2012-2013
BALAJI GADALA,ROYAPURAM, CHENNAI vs COMMISSIONER OF INCOME TAX, DELHI
ITA 2346/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
TRINITY FULL GOSPEL MINISTRIES,PUDUCHERRY vs CIT (EXEMPTION), CHENNAI, CHENNAI
ITA 2345/CHNY/2026[2027-28]Status: DisposedITAT ChennaiAY 2027-28
VELLUSAMY SURESHKUMAR,COIMBATORE vs ITO, COIMBATORE
ITA 2336/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
VELLUSAMY SURESHKUMAR,COIMBATORE vs ITO, COIMBATORE
ITA 2335/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
NATARAJAN PRABHU,KANCHIPURAM vs ITO, KANCHIPURAM
ITA 2332/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
VELUSAMY SURESHKUMAR,COIMBATORE vs ITO, COIMBATORE
ITA 2324/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
DINESH KUMAR D,CHENNAI vs ITO, CHENNAI
ITA 2321/CHNY/2026[2024-25]Status: DisposedITAT ChennaiAY 2024-25