Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
JASHVANTBHAI ASHABHAI PATEL,AHMEDABAD vs ITO, WARD-7(2)(1), AHMEDABAD
ITA 1145/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
RAVI LALWANI,AHMEDABAD vs THE ITO, WARD-7(2)(1), AHMEDABAD
ITA 747/AHD/2025[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
MADHYA GUJARAT VIJ COMPANY LTD.,VADODARA vs THE DY.CIT, CIRLCE-2(1)(1) PREVIOUSLY CIRCLE-2(1)(2), VADODARA
ITA 1467/AHD/2025[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
YIZUMI ADVANCED PROCESSING TECHNOLOGY PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-4(1)(1), AHMEDABAD
ITA 2036/AHD/2024[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
THE DCIT, CIRCLE-2(1)(1),, BARODA vs M/S. MADHYA GUJARAT VIJ COMPANY LTD., BARODA,
ITA 204/AHD/2022[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
M/S. MADHYA GUJARAT VIJ COMPANY LTD.,BARODA vs THE ACIT, CIRCLE-2(1)(2),, BARODA
ITA 190/AHD/2022[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
THE DCIT, CIRCLE-1(1),, VADODARA vs GUJARAT STATE ELECTRICITY CORPORATION LTD., VADODARA
ITA 1254/AHD/2012[2003-04]Status: DisposedITAT AhmedabadAY 2003-04
GUJARAT STATE ELECTRICITY CORPORATION LTD.,VADODARA vs THE DY.CIT.,CIRCLE-1(1),, VADODARA
ITA 1248/AHD/2012[2005-06]Status: DisposedITAT AhmedabadAY 2005-06
GUJARAT STATE ELECTRICITY CORPORATION LTD.,VADODARA vs THE DY.CIT.,CIRCLE-1(1),, VADODARA
ITA 1247/AHD/2012[2004-05]Status: DisposedITAT AhmedabadAY 2004-05
MARUTI DAGADU RANJANE, VAHAGAON, SATARA vs ASSESSING OFFICER WARD 4 SATARA, AAYKAR BHAWAN, MANJUNATH MANOR, PAWAI NAKA, SATARA
ITA 814/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
AVIRAT MAHADEV KAPGATE ,PUNE vs ITO WD-1 , BHANDARA
ITA 807/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
LIONS CLUB CARE FOUNDATION CHARITABLE TRUST ,SANGLI vs ITO (E) , KOLHAPUR
ITA 804/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
RAAKESH SAJAN SUREKA,PUNE vs ACIT CIRCLE 2, PUNE
ITA 737/PUN/2026[2009-10]Status: DisposedITAT PuneAY 2009-10
SANDIP TUKARAM SISAL ,SANGLI vs ITO WD-3 , SANGLI
ITA 716/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
VIJAY NARAYAN GAIKWAD,PUNE vs ITO WARD 9(1), AKURDI
ITA 658/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
BIJAPURE FITNESS PRIVATE LIMITED,SATARA vs INCOME TAX OFFICER WARD 3, SATARA
ITA 621/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
MAHADEV SHANKAR CHAVHAN,PUNE vs THE ITO 8(1), PUNE
ITA 343/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
SATISH GAJANAN BHOIR,URAN, MAHARASHTRA vs COMMISSIONER OF INCOME TAX (APPEALS), NFAC
ITA 1261/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
MAHENDRA OMPRAKASH AGRAWAL,JALNA vs ITO, WARD-1, JALNA, JALNA
ITA 750/PUN/2025[2017-18]Status: DisposedITAT PuneAY 2017-18
MAHENDRA OMPRAKASH AGRAWAL,JALNA vs ITO, WARD-1, JALNA, JALNA
ITA 749/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
MAHENDRA OMPRAKASH AGRAWAL,JALNA vs ITO, WARD-1, JALNA, JALNA
ITA 748/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
MAHENDRA OMPRAKASH AGRAWAL,JALNA vs ITO, WARD-1, JALNA, JALNA
ITA 747/PUN/2025[2013-14]Status: DisposedITAT PuneAY 2013-14
MAHENDRA OMPRAKASH AGRAWAL,JALNA vs ITO, WARD-1, JALNA, JALNA
ITA 746/PUN/2025[2014-15]Status: DisposedITAT PuneAY 2014-15
PADMAJA SUDHAKAR KHARE,PUNE vs INCOME TAX OFFICER WARD 3(3), PUNE
ITA 3283/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
INCOME TAX OFFICER, DHULE vs SANA TREDING COMPANY, DHULE
ITA 3097/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
ITO, WARD-2(2), PUNE, PUNE vs VASANT TUKARAM KALATE, PUNE
ITA 3084/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
SANA TRADING COMPANY,DHULE vs INCOME TAX OFFICER WARD 1, DHULE
ITA 2975/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
MAHARANI DEVI AHILYABAI HOLKAR EDUCATION SOCIETY,SANGLI vs CIT (EXEMPTION), PUNE
ITA 2636/PUN/2025[2026-27]Status: DisposedITAT PuneAY 2026-27
MAHEBUB KHAN NIYAMAT KHAN PATHAN,BHOKARDAN vs INCOME TAX OFFICER WARD 1(1), AURANGABAD
ITA 2621/PUN/2025[2014-2015]Status: DisposedITAT PuneAY 2014-2015
NIKHIL GYANCHAND BARDIYA,KOLHAPUR vs ITO, WARD-1, ICHALKARANJI, ICHALKARANJI
ITA 2598/PUN/2025[2009-10]Status: DisposedITAT PuneAY 2009-10
