Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,712 total)

GOBINDA CONSTRUCTION,PATNA vs DCIT, CENTRAL CIRCLE-1, PATNA

ITA 385/PAT/2025[2022-23]Status: DisposedITAT PatnaAY 2022-23
29/6/2026

GOBINDA CONSTRUCTION,PATNA vs DCIT, CENTRAL CIRCLE-1, PATNA

ITA 384/PAT/2025[2021-22]Status: DisposedITAT PatnaAY 2021-22
29/6/2026

GOBINDA CONSTRUCTION,PATNA vs DCIT, CENTRAL CIRCLE-1, PATNA

ITA 383/PAT/2025[2020-21]Status: DisposedITAT PatnaAY 2020-21
29/6/2026

GOBINDA CONSTRUCTION,PATNA vs DCIT, CENTRAL CIRCLE-1, PATNA

ITA 382/PAT/2025[2019-20]Status: DisposedITAT PatnaAY 2019-20
29/6/2026

HARI SHANKER YADAV,KANPUR NAGAR vs ASSESSMENT UNIT, NFAC, DELHI

ITA 804/LKW/2025[2018-19]Status: DisposedITAT LucknowAY 2018-19
29/6/2026

P N INTERNATIONAL,LUCKNOW vs DCIT/ACIT-3,LUCKNOW-NEW, LUCKNOW

ITA 695/LKW/2025[2016-17]Status: DisposedITAT LucknowAY 2016-17
29/6/2026

KUSUM MAHESHWARI,INDIA vs PROPRIETOR, INDIA

ITA 58/LKW/2025[2016-17]Status: DisposedITAT LucknowAY 2016-17
29/6/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BAREILLY, BAREILLY vs ADESH PANDEY, BAREILLY

ITA 208/LKW/2025[2022-23]Status: DisposedITAT LucknowAY 2022-23
29/6/2026

ACIT, CIRCLE-3, LUCKNOW, LUCKNOW vs PREM KUMAR KANDHARI, LUCKNOW

ITA 374/LKW/2024[2017-18]Status: DisposedITAT LucknowAY 2017-18
29/6/2026

THE SURELI DUDH UTPADAK SAHKARI MANDLI LTD,PANCHMAHAL vs THE ITO, WARD-1, GODHRA

ITA 58/AHD/2026[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
29/6/2026

JIGNESHKUMAR KANAIYALAL MEHTA,VADODARA vs INCOME TAX OFFICER WARD 1(2)(1), VADODARA

ITA 54/AHD/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
29/6/2026

DCIT CIRCLE-4(1)(1), AHMEDABAD, AHMEDABAD vs SAL CARE PRIVATE LIMITED, AHMEDABAD

ITA 520/AHD/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
29/6/2026

DILIPSINH LAXMANSINH RATHOD,AHMEDABAD vs THE ITO, WARD-7(2)(3), AHMEDABAD

ITA 207/AHD/2026[2004-05]Status: DisposedITAT ChandigarhAY 2004-05
29/6/2026

BHAVANABEN RAJESHBHAI PATEL ,VADODARA vs INCOME TAX OFFICER WARD 1(2)(1), VADODARA

ITA 1543/AHD/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
29/6/2026

GHANSHYAM PUBLIC CHARITABLE TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD

ITA 1291/AHD/2026[N.A.]Status: DisposedITAT Chandigarh
29/6/2026

SHRI VARDHMAN STHANAKVASI JAIN SANGH,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD

ITA 1266/AHD/2026[NA]Status: DisposedITAT Chandigarh
29/6/2026

SHRI VARDHMAN STHANAKVASI JAIN SANGH,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD

ITA 1265/AHD/2026[NA]Status: DisposedITAT Chandigarh
29/6/2026

GUJARAT CSR AUTHORITY,GSFC BUILDING vs THE CIT (EXEMPTION), AHMEDABAD., AAYAKAR BHAWAN (VEJALPUR)

ITA 1220/AHD/2026[NA]Status: DisposedITAT Chandigarh
29/6/2026

GUJARAT CSR AUTHORITY,GSFC BUILDING vs THE CIT (EXEMPTION), AHMEDABAD., AAYAKAR BHAWAN (VEJALPUR)

ITA 1219/AHD/2026[NA]Status: DisposedITAT Chandigarh
29/6/2026

THE SURELI DUDH UTPADAK SAHKARI MANDLI LTD,PANCHMAHAL vs THE ITO, WARD-1, GODHRA

ITA 58/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
29/6/2026

JIGNESHKUMAR KANAIYALAL MEHTA,VADODARA vs INCOME TAX OFFICER WARD 1(2)(1), VADODARA

ITA 54/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
29/6/2026

DCIT CIRCLE-4(1)(1), AHMEDABAD, AHMEDABAD vs SAL CARE PRIVATE LIMITED, AHMEDABAD

ITA 520/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
29/6/2026

DILIPSINH LAXMANSINH RATHOD,AHMEDABAD vs THE ITO, WARD-7(2)(3), AHMEDABAD

ITA 207/AHD/2026[2004-05]Status: DisposedITAT AhmedabadAY 2004-05
29/6/2026

BHAVANABEN RAJESHBHAI PATEL ,VADODARA vs INCOME TAX OFFICER WARD 1(2)(1), VADODARA

ITA 1543/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
29/6/2026

GHANSHYAM PUBLIC CHARITABLE TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD

ITA 1291/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
29/6/2026

SHRI VARDHMAN STHANAKVASI JAIN SANGH,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD

ITA 1266/AHD/2026[NA]Status: DisposedITAT Ahmedabad
29/6/2026

SHRI VARDHMAN STHANAKVASI JAIN SANGH,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD

ITA 1265/AHD/2026[NA]Status: DisposedITAT Ahmedabad
29/6/2026

GUJARAT CSR AUTHORITY,GSFC BUILDING vs THE CIT (EXEMPTION), AHMEDABAD., AAYAKAR BHAWAN (VEJALPUR)

ITA 1220/AHD/2026[NA]Status: DisposedITAT Ahmedabad
29/6/2026

GUJARAT CSR AUTHORITY,GSFC BUILDING vs THE CIT (EXEMPTION), AHMEDABAD., AAYAKAR BHAWAN (VEJALPUR)

ITA 1219/AHD/2026[NA]Status: DisposedITAT Ahmedabad
29/6/2026

SARVA MANGAL CHARITABLE TRUST,AHMEDABAD vs WARD 2,EXEMP, AHM, AHMEDABAD

ITA 1207/AHD/2026[2026-27]Status: DisposedITAT AhmedabadAY 2026-27
29/6/2026