Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
NAVKAR GEMS PRIVATE LTD,SURAT vs ITO WARD 1(1)(3), SURAT, SURAT
ITA 414/SRT/2025[2013-14]Status: DisposedITAT SuratAY 2013-14
KAMLESH RANCHHODBHAI PATEL L/H OF LATE RANCHHODBHAI JAGABHAI PATEL,SURAT vs ITO, WARD 2(2)(4), SURAT
ITA 1160/SRT/2025[2012-13]Status: DisposedITAT SuratAY 2012-13
KAMLESH RANCHHODBHAI PATEL L/H OF LATE RANCHHODBHAI JAGABHAI PATEL,SURAT vs ITO, WARD 2(2)(4), SURAT
ITA 1159/SRT/2025[2011-12]Status: DisposedITAT SuratAY 2011-12
RAMABEN VIPULBHAI SOJITRA,SURAT vs ITO, WARD-2(3)(4), SURAT
ITA 1157/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
RAMABEN VIPULBHAI SOJITRA,SURAT vs ITO, WARD-2(3)(4), SURAT
ITA 1156/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
RAJESH KUMAR AZMANI ,CHAKRADHARPUR vs ACIT/DCIT, CENTRAL CIRCLE
ITA 142/RAN/2026[2023-24]Status: DisposedITAT RanchiAY 2023-24
SUMIT GOPE,JAMSHEDPUR vs CIT (APPEALS), CHAIBASA
ITA 480/RAN/2025[2018-19]Status: DisposedITAT RanchiAY 2018-19
MOHAMMED SAYEED,RANCHI vs ACIT, C. C.-2, RANCHI
ITA 454/RAN/2025[2001-02]Status: DisposedITAT RanchiAY 2001-02
MOHAMMED SAYEED,RANCHI vs ACIT, C.C.-2, RANCHI
ITA 453/RAN/2025[1999-2000]Status: DisposedITAT RanchiAY 1999-2000
MOHAMMED SAYEED,RANCHI vs ACIT, C. C.-2, RANCHI
ITA 452/RAN/2025[98-99]Status: DisposedITAT Ranchi
MOHAMMED SAYEED,RANCHI vs ACIT, C. C.-2, RANCHI
ITA 451/RAN/2025[97-98]Status: DisposedITAT Ranchi
MOHAMMED SAYEED,RANCHI vs ACIT, C. C.-2, RANCHI
ITA 450/RAN/2025[93-94]Status: DisposedITAT Ranchi
ANIL KUMAR JAIN,RANCHI vs DCIT, CIRCLE-1, RANCHI
ITA 401/RAN/2025[15-16]Status: DisposedITAT Ranchi
INFOTECH EDUCATION CENTRE SILDIRI,RANCHI vs EXEMPTION WARD, RANCHI, RANCHI
ITA 283/RAN/2025[2020-21]Status: DisposedITAT RanchiAY 2020-21
JAMIPOL LIMITED,JAMSHEDPUR vs DCIT CIRCLE- 1 JAMSHEDPUR, JAMSHEDPUR
ITA 285/RAN/2024[2017-2018]Status: DisposedITAT RanchiAY 2017-2018
MOME KARCHO,AALO vs ITO, WARD - NORTH LAKHIMPUR, NORTH LAKHIMPUR
ITA 67/GTY/2026[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
WANTEI KUPAR WARJRI,SHILLONG vs ASSISTANT COMMISSIONER OF INCOME TAX, MEGHALAYA
ITA 283/GTY/2026[2024-2025]Status: DisposedITAT GuwahatiAY 2024-2025
ASALIE PESEYIE,DIMAPUR vs ITO WARD- 1, DIMAPUR, DIMAPUR
ITA 271/GTY/2026[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
OCTAGON NIRMAN PRIVATE LIMITED,BHUBANESWAR, ODISHA vs INCOME TAX OFFICER, ITO, WARD BARGARH
ITA 412/CTK/2026[2013-14]Status: DisposedITAT CuttackAY 2013-14
IRA SINHA,SIWAN vs ASSISTANT COMMISSIONER OF INCOME TAX, MUZAFFARPUR
ITA 278/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
BASANT KUMAR GUPTA,DISTRICT SUPAUL, BIHAR vs ITO WARD 3(4), SAHARSA, SAHARSA BIHAR
ITA 277/PAT/2026[2020-21]Status: DisposedITAT PatnaAY 2020-21
SALIM ANSARI,PATNA vs INCOME TAX OFFICER, PATNA
ITA 26/PAT/2026[2018-2019]Status: DisposedITAT PatnaAY 2018-2019
SALIM ANSARI,PATNA vs INCOME TAX OFFICER, PATNA
ITA 22/PAT/2026[2018-19]Status: DisposedITAT PatnaAY 2018-19
BADRI NARAYAN SHAH,MAA JAGDAMBA TRADERS MADHWAPUR MADHUBANI BIHAR vs ITO WARD 3(5) MADHUBANI, MADHUBANI
ITA 211/PAT/2026[2020-2021]Status: DisposedITAT PatnaAY 2020-2021
PRIMCO PRIVATE LIMITED,PATNA vs CIRCLE 1, PATNA
ITA 518/PAT/2025[2017-18]Status: DisposedITAT PatnaAY 2017-18
DCIT, PATNA vs GOBINDA CONSTRUCTION, PATNA
ITA 455/PAT/2025[2022-23]Status: DisposedITAT PatnaAY 2022-23
DCIT, PATNA vs GOBINDA CONSTRUCTION, PATNA
ITA 454/PAT/2025[2021-22]Status: DisposedITAT PatnaAY 2021-22
DCIT, PATNA vs GOBINDA CONSTRUCTION, PATNA
ITA 453/PAT/2025[2020-21]Status: DisposedITAT PatnaAY 2020-21
DCIT, PATNA vs GOBINDA CONSTRUCTION, PATNA
ITA 452/PAT/2025[2019-20]Status: DisposedITAT PatnaAY 2019-20
GOBINDA CONSTRUCTION,PATNA vs DCIT, CENTRAL CIRCLE-1, PATNA
ITA 386/PAT/2025[2023-24]Status: DisposedITAT PatnaAY 2023-24
