Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
M/S AKSHAT ROLLER FLOUR MILLS PVT. LTD.,CHANDAULI vs D.C.I.T., CIRCLE - 1, VARANASI
ITA 81/VNS/2023[2013-2014]Status: DisposedITAT VaranasiAY 2013-2014
RAM CHANDAR SINGH BISTT,NEW TEHRI TEHRI GARHWAL vs CIT (A), DELHI
ITA 82/DDN/2026[2011-12]Status: DisposedITAT DehradunAY 2011-12
MANIK GUJRAL,DEHRADUN vs ACIT/DCIT, DEHRADUN
ITA 161/DDN/2026[2017-18]Status: DisposedITAT DehradunAY 2017-18
DARPAN SHARMA,DEHRADUN vs ITO TDS INTNL TAXATION, DEHRADUN
ITA 276/DDN/2025[2017-2018]Status: DisposedITAT DehradunAY 2017-2018
SBL PVT. LTD.,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - HARIDWAR, HARIDWAR, UTTARAKHAND
ITA 114/DDN/2025[2014-15]Status: DisposedITAT DehradunAY 2014-15
PRAGATI URBAN AND RURAL DEVELOPMENT SEVA SOCIETY,GHATAPRABHA vs INCOME TAX OFFICER (EXEMPTIONS)PANAJI, PANAJI GOA
ITA 51/PAN/2026[2014-15]Status: DisposedITAT PanajiAY 2014-15
VIKAS RAMNATH MANDREKAR,NORTH GOA vs ITO, WARD 1(1) PANAJI, NORTH GOA
ITA 120/PAN/2026[2024-25]Status: DisposedITAT PanajiAY 2024-25
JAVEDKHAN ABDULKHADARKHAN PATHAN,BELGAUM vs INCOME-TAX OFFICER, BELGAUM
ITA 490/PAN/2025[2012-13]Status: DisposedITAT PanajiAY 2012-13
SIDDAPPA GIRIMALLA BADAVAGOL,KOTTALAGI, BELAGAVI vs INCOME TAX OFFICER & COMMISSIONER OF INCOME TAX APPEALS, BELAGAVI
ITA 457/PAN/2025[2015-2016]Status: DisposedITAT PanajiAY 2015-2016
RAJENDRA ANKALGI,BELGAUM vs INCOME TAX OFFICER, BELGAUM
ITA 384/PAN/2025[2017-18]Status: DisposedITAT PanajiAY 2017-18
VIVIDODDHESHA PRATHAMIK GRAMEEN KRUSHI SAHAKAR SANGH NIYAMIT BEDKIHAL,BEDKIHAL vs INCOME TAX OFFICER, WARD 1, NIPPANI, NIPPANI
ITA 377/PAN/2025[2020-21]Status: DisposedITAT PanajiAY 2020-21
DAPHALAPURE DAIRY AND AGRO PRODUCTS,BELGAVI vs ITO WARD 1, BELGAVI
ITA 359/PAN/2025[2015-2016]Status: DisposedITAT PanajiAY 2015-2016
PRATHAMIK KRUSHI PATTIN SAHAKARI SANGHA NIYAMIT YADWAD,YADWAD vs INCOME TAX OFFICER WARD 1 , GOKAK
ITA 353/PAN/2025[2018-19]Status: DisposedITAT PanajiAY 2018-19
THE BELGAUM BAKERS CO-OP CREDIT SOCIETY LTD,BELGAUM vs INCOME TAX OFFICER, WARD - 1, BELGAUM
ITA 296/PAN/2025[2020-21]Status: DisposedITAT PanajiAY 2020-21
NEW NAVHIND MULTIPURPOSE MULTISTATE CO - OPERATIVE SOCIETY,BELAGAVI vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 1, BELAGAUM
ITA 255/PAN/2025[2017-18]Status: DisposedITAT PanajiAY 2017-18
SUMAN MANOHAR WADDAR,BELGAUM vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
ITA 225/PAN/2025[2018-19]Status: DisposedITAT PanajiAY 2018-19
GOA DOURADA PROMOTIONS PVT. LTD,DONAPAULA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 165/PAN/2025[2011-12]Status: DisposedITAT PanajiAY 2011-12
SAMBHAJI LAXMAN PATIL L/R UJWALA SAMBHAJI PATIL,BELAGAVI vs JOINT COMMISSIONER OF INCOME TAX, RANGE - 1, BELGAUM
ITA 115/PAN/2025[2011-12]Status: DisposedITAT PanajiAY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX-1-1(1), RAIPUR, RAIPUR vs CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED, RAIPUR
ITA 356/RPR/2025[2014-15]Status: DisposedITAT RaipurAY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR, RAIPUR vs CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED , RAIPUR
ITA 355/RPR/2025[2013-14]Status: DisposedITAT RaipurAY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR, RAIPUR vs CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED, RAIPUR
ITA 354/RPR/2025[2012-13]Status: DisposedITAT RaipurAY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR, RAIPUR vs CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED, RAIPUR
ITA 353/RPR/2025[2011-12]Status: DisposedITAT RaipurAY 2011-12
CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION, LTD., RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR
ITA 335/RPR/2025[2013-14]Status: DisposedITAT RaipurAY 2013-14
CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD., RAIPUR ,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR
ITA 334/RPR/2025[2012-13]Status: DisposedITAT RaipurAY 2012-13
CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD., RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR
ITA 333/RPR/2025[2011-12]Status: DisposedITAT RaipurAY 2011-12
BURGESS ENGLISH SENIOR SECONDARY SCHOOL,BILASPUR vs INCOME TAX OFFICER WARD-1(2), BILASPUR, BILASPUR
ITA 486/RPR/2024[2017-18]Status: DisposedITAT RaipurAY 2017-18
VELJI PARSOTAMBHAI GOHEL,RAJKOT vs INCOME TAX OFFICER, WARD-1(2)(1), RAJKOT
ITA 283/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
MOHSIN BILAL GILITWALA,NA vs ARIVS.ITO, WARD 3, NAVSARI, NAVSARI
ITA 523/SRT/2026[2018-19]Status: DisposedITAT SuratAY 2018-19
NAVKAR GEMS PRIVATE LTD,SURAT vs INCOME TAX OFFICER WARD 1(1)(3), SURAT
ITA 416/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
NAVKAR GEMS PRIVATE LTD,SURAT vs ITO WARD 1(1)(3), SURAT, SURAT
ITA 415/SRT/2025[2013-14]Status: DisposedITAT SuratAY 2013-14
