Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,712 total)

S.S INFRASTRUCTURES,DELHI vs ACIT CIRCLE4-31 , DELHI

ITA 5285/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
30/6/2026

S.S INFRASTRUCTURES,DELHI vs ACIT CENTERAL CIRCLE-31, DELHI

ITA 5284/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
30/6/2026

S.S INFRASTRUCTURES,DELHI vs ACIT CENTRAL CIRCLE-31, DELHI

ITA 5283/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
30/6/2026

S.S. INFRASTRUCTURES ,DELHI vs PCIT(CENTRAL)-3, DELHI

ITA 3438/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
30/6/2026

S.S. INFRASTRUCTERS,DELHI vs PCIT(CENTRAL)-3, DELHI

ITA 3437/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
30/6/2026

V AND S INTERNATIONAL PVT LTD,GURUGRAM vs JOINT COMMISSIONER OF INCOME TAX, DELHI

ITA 2152/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
30/6/2026

MITSUI PRIME ADVANCED COMPOSITES INDIA PRIVATE LIMITED,RAJASTHAN vs INCOME TAX OFFICER, DELHI

ITA 3056/DEL/2024[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
30/6/2026

VINOD OMPRAKASH KAINYA,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 25(1), MUMBAI

ITA 6428/MUM/2024[2010-11]Status: DisposedITAT MumbaiAY 2010-11

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

30/6/2026

NEOASKA PHARMA PRIVATE LIMITED vs The ASSISTANT COMMISSIONER OF INCOME TAX

WP/12612/2026ITAT Telangana
29/6/2026

NAVIN CHADHA AY 2016 17 vs Deputy Commissioner of Income Tax 35 (2) Mumbai

APL/608/2025ITAT Bombay
29/6/2026

NAVIN CHADHA AY 2014 15 vs Deputy Commissioner of Income Tax 35 (2) Mumbai

APL/606/2025ITAT Bombay
29/6/2026

NAVIN CHADHA AY 2015 16 vs Deputy Commissioner of Income Tax 35 (2) Mumbai

APL/607/2025ITAT Bombay
29/6/2026

MS. SWETA SHANTILAL SHAH vs ADDL. JOINT COMMISSIONER OF INCOME TAX AND ANR

WP/14428/2022ITAT Bombay

HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

29/6/2026

M/S. PLINTRON MOBILITY SOLUTIONS PVT. LTD.,KANCHIPURAM vs DCIT, COPORATE CIRCLE-1, LTU RANGE-801,, CHENNAI

ITTPA 32/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
29/6/2026

NTT DATA FA INSURANCE SYSTEMS (INDIA) PRIVATE LIMITED ,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BENGALURU

ITTPA 1557/BANG/2024[2020-21]Status: DisposedITAT BangaloreAY 2020-21
29/6/2026

EINN VOLANT AIRCRAFT LEASING IRELAND 1 LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX INT TAX CIRCLE 1(2)(2) NEW DELHI, NEW DELHI

ITITA 125/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
29/6/2026

CAVIC 17 DESIGNATED ACTIVITY COMPANY,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX INT TAX CIRCLE 1(2)(1) NEW DELHI, NEW DELHI

ITITA 124/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
29/6/2026

CELESTIAL AVIATION TRADING 38 LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX INT TAX CIRCLE 1(2)(1) NEW DELHI, NEW DELHI

ITITA 123/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
29/6/2026

CELESTIAL AVIATION TRADING 15 LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX INT TAX CIRCLE 1(2)(1) NEW DELHI, NEW DELHI

ITITA 122/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
29/6/2026

CELESTIAL AVIATION TRADING 32 LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX INT TAX CIRCLE 1(2)(1) NEW DELHI, NEW DELHI

ITITA 121/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
29/6/2026

APF 3 PROJECT NO 3 LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX INT TAX CIRCLE 1(1)(1) NEW DELHI, NEW DELHI

ITITA 119/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
29/6/2026

APF 4 PROJECT NO 8 LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX INT TAX CIRCLE 1(1)(1) NEW DELHI, NEW DELHI

ITITA 118/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
29/6/2026

CALF (A1) AVIATION IRELAND DESIGNATED ACTIVITY COMPANY,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX INT. TAX CIRCLE 1(2)(1), NEW DELHI

ITITA 117/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
29/6/2026

ACCIPITER INVESTMENTS AIRCRAFT 2 LIMITED,IRELAND vs ASSTANT COMMISSIONER OF INCOME TAX INT TAX CIRCLE 1(1)(1) NEW DELHI, NEW DELHI

ITITA 113/DEL/2026[2023-2024]Status: DisposedITAT DelhiAY 2023-2024
29/6/2026

CELESTIAL AVIATION TRADING 100 LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

ITITA 109/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
29/6/2026

AWAS 3 IRELAND LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

ITITA 108/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
29/6/2026

GILEAD AVIATION IRELAND 1 LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

ITITA 107/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
29/6/2026

ADOBE SYSTEMS SOFTWARE IRELAND LIMITED,IRELAND vs ACIT/ DCIT, CIRCLE 1(1)(1), NEW DELHI

ITITA 1748/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
29/6/2026

AMJAD ALI MEMORIAL WELFARE TRUST,GORAKHPUR vs CIT EXEMPTION, LUCKNOW

ITA 195/VNS/2024[2024-25]Status: DisposedITAT VaranasiAY 2024-25
29/6/2026

REENA VERMA,GHAZIPUR vs INCOME TAX OFFICER, WARD - 1(4), BHADOHI

ITA 139/VNS/2024[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
29/6/2026