Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
S M EDUCATIONAL SOCIETY,SILIGURI vs I.T.O., EXEMPTION, WARD - 2(2), SILIGURI
ITA 526/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
ST. JOANS EDUCATIONAL TRUST,KOLKATA vs CIT(EXEMPTION),, KOLKATA
ITA 522/KOL/2026[2024-2025]Status: DisposedITAT KolkataAY 2024-2025
DEPUTY COMMISSIONER OF INCOME TAX, CEN. CIR.-1(1), KOLKATA, KOLKATA vs M/S. S S NATURAL RESOURCES PRIVATE LIMITED, KOLKATA
ITA 509/KOL/2026[2022-23]Status: DisposedITAT KolkataAY 2022-23
KHALSA MODEL SENIOR SECONDARY SCHOOL,KOLKATA vs I.T.O., WARD - 1(4), EXEMPTION,, KOLKATA
ITA 483/KOL/2026[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
PRIMARC PRABHU DAYAL CHARITABLE TRUST,KOLKATA vs CIT(EXEMPTION),, KOLKATA
ITA 430/KOL/2026[----]Status: DisposedITAT Kolkata
MURSHIDABAD DIST POLICE PERSONEL & FAMILY WELFARE COOP CREDIT SOCIETY LTD.,,MURSHIDABAD vs ITO, WARD 42(2),, MURSHIDABAD
ITA 294/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
MURSHIDABAD DIST POLICE PERSONEL & FAMILY WELFARE COOP CREDIT SOCIETY LTD.,,MURSHIDABAD vs ITO, WARD 42(1),, MURSHIDABAD
ITA 293/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
MURSHIDABAD DIST POLICE PERSONEL & FAMILY WELFARE COOP CREDIT SOCIETY LTD.,,MURSHIDABAD vs ITO, WARD 42(1),, MURSHIDABAD
ITA 292/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
NIRMAL KUMAR AGARWAL,HOWRAH vs ITO, WARD 46(1),, KOLKATA
ITA 288/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
PRAKASH CHAND SHAH,KOLKATA vs INCOME TAX OFFICER - WARD 44(1)/KOLKATA, KOLKATA
ITA 263/KOL/2026[2013-14]Status: DisposedITAT KolkataAY 2013-14
M/S. RAJ CONSTRUCTION PROJECTS PVT. LTD., (SUCCESSOR COMPANY OF M/S. HEADMAN MERCANTILE PVT. LTD.,),KOLKATA vs DCIT, CIRCLE 4(1),, KOLKATA
ITA 257/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
M/S. RAJ CONSTRUCTION PROJECTS PVT. LTD., (SUCCESSOR COMPANY OF M/S. KASTURI TIE UP PVT. LTD.,),KOLKATA vs DCIT, CIRCLE 4(1),, KOLKATA
ITA 256/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
SHREE LAKSHMI TRADING CENTRE,PASCHIM MIDNAPORE vs I.T.O., WARD - 39(1), MIDNAPORE
ITA 231/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
ALLIED BARTER PVT. LTD.,,KOLKATA vs ITO, WARD 11(1),, KOLKATA
ITA 215/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
SATWINDER SINGH,KOLKATA vs I.T.O., WARD - 43(1), KOLKATA
ITA 177/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
M/S. VRINDA ISPAT PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA
ITA 9/KOL/2025[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
M/S. VRINDA ISPAT PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA
ITA 8/KOL/2025[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
M/S VRINDA ISPAT PVT. LTD,KOLKATA vs ITO, WARD-5(1), KOLKATA, KOLKATA
ITA 7/KOL/2025[2014-15]Status: DisposedITAT KolkataAY 2014-15
M/S. VRINDA ISPAT PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA
ITA 6/KOL/2025[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
SUMEDHA FISCAL SERVICES LTD.,KOLKATA vs ADIT, CPC, , BENGALURU
ITA 3170/KOL/2025[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
THE SHALIMAR WORKS 1980 LTD.,KOLKATA vs ACIT/DCIT, CIRCLE - 11(1),, KOLKATA
ITA 3116/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
SHREE SHYAM PROJECTS PVT. LTD.,KOLKATA vs I.T.O., WARD-9(1), KOLKATA
ITA 3102/KOL/2025[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
GOPAL AGARWAL,ASANSOL vs I.T.O., WARD - 1(1),, ASANSOL
ITA 3101/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
HOLOS HEALTHCARE FOUNDATION,KOLKATA vs CIT (EXEMPTION),, KOLKATA
ITA 2955/KOL/2025[-------]Status: DisposedITAT Kolkata
ULTRA CARBON INDUSTRIES,BANAGRAM vs ITO, WARD 25(1),, KOLKATA
ITA 2741/KOL/2025[2024-2025]Status: DisposedITAT KolkataAY 2024-2025
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs MAAN STEEL & POWER LIMITED, KOLKATA
ITA 2609/KOL/2025[2019-20]Status: DisposedITAT KolkataAY 2019-20
TREASURES OF INNOCENCE,GARIA , SOUTH PARGANAS vs CIT( EXEMPTION) , KOLKATA, KOLKATA
ITA 2436/KOL/2025[2025-26]Status: DisposedITAT KolkataAY 2025-26
DCIT CC 1 4 KOLKATA, KOLKATA vs SRIJAN POLYPACKS LIMITED, KOLKATA
ITA 2391/KOL/2025[2015-16]Status: DisposedITAT KolkataAY 2015-16
PRICEWATERHOUSE COOPERS PRIVATE LIMITED,KOLKATA vs DCIT CIRCLE 1(1), KOLKATA
ITA 2368/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
SWAMI VIVEKANANDA GRAMONNAYAN KENDRA,MURSHIDABAD vs CIT(EXEMPTION),, KOLKATA
ITA 2366/KOL/2025[2025-2026]Status: DisposedITAT KolkataAY 2025-2026
