Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
NILKANTH CHAWAL MILLS PVT. LTD.,,KOLKATA vs ITO, WARD 12(3),, KOLKATA
ITA 2357/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
M/S. MAAN STEEL & POWER LIMITED,KOLKATA vs ACIT, CENTRAL CIRCLE 1(2),, KOLKATA
ITA 2354/KOL/2025[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
KUMAR MANGALAM LAMBORIA,KOLKATA vs ACIT, CIRCLE 40,, KOLKATA
ITA 2205/KOL/2025[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs S.H. MUMTAZUDDIN TIMES PVT LTD, KOLKATA
ITA 1993/KOL/2025[2017-18]Status: DisposedITAT KolkataAY 2017-18
NIMDASBAR S K U S LIMITED,PURBA MEDINIPUR vs ITO, WARD 27(1),, HALDIA
ITA 1906/KOL/2025[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
NIMDASBAR S K U S LIMITED,PURBA MEDINIPUR vs ITO, WARD 27(1),, HALDIA
ITA 1905/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
SUMEDHA FISCAL SERVICES LTD.,KOLKATA vs CENTRALIZED PROCESSING CENTER,, BANGALORE
ITA 1684/KOL/2025[2024-2025]Status: DisposedITAT KolkataAY 2024-2025
SMT. SWEETY AGARWAL,SILIGURI vs ITO, NFAC,, DELHI
ITA 1491/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
OM PRAKASH GOURISARIA (DECEASED) (LEGAL REPRESENTATIVE GITA DEVI GOURISARIA),KOLKATA vs ITO, WARD 32(2), KOLKATA
ITA 132/KOL/2025[2011-12]Status: DisposedITAT KolkataAY 2011-12
M/S. MAAN STEEL & POWER LIMITED,KOLKATA vs ACIT, CENTRAL CIRCLE 1(2),, KOLKATA
ITA 1167/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs MAAN STEEL & POWER LIMITED , KOLKATA
ITA 1096/KOL/2025[2018-19]Status: DisposedITAT KolkataAY 2018-19
M/S. VRINDA ISPAT PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA
ITA 10/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
SHAMIM KHAN,RANIGANJ vs ITO, WARD-3(1), ASANSOL
ITA 281/KOL/2024[2017-18]Status: DisposedITAT KolkataAY 2017-18
ARROWSPACE TRADECOM PVT. LTD.,KOLKATA vs I.T.O., WARD - 10(2), KOLKATA
ITA 2569/KOL/2024[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
SANTANU ROY, ITO, WARD-10(2),KOLKATA, KOLKATA vs KAMDHENU COMMOSALES PRIVATE LIMITED , KOLKATA
ITA 2176/KOL/2024[2010-11]Status: DisposedITAT KolkataAY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs ARISSAN INFRASTRUCTURES PRIVATE LIMITED, KOLKATA
ITA 2162/KOL/2024[2017-18]Status: DisposedITAT KolkataAY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs ARISSAN INFRASTRUCTURES PRIVATE LIMITED, KOLKATA
ITA 2161/KOL/2024[2015-16]Status: DisposedITAT KolkataAY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs ARISSAN INFRASTRUCTURES PRIVATE LIMITED, KOLKATA
ITA 2160/KOL/2024[2013-14]Status: DisposedITAT KolkataAY 2013-14
NIPEN KUMAR PODDAR,NORTH 24 PARGANAS vs D.C.I.T., CIRCLE- 50(1), , KOLKATA
ITA 1756/KOL/2024[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
MELPATTAMBAKKAM PACCS LTD.,CUDDALORE vs ITO, WARD-4,, CUDDALORE
ITA 1974/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
BHERARAM,CHENNAI vs ITO, NCW-11(3), CHENNAI
ITA 1417/CHNY/2026[2015-16]Status: HeardITAT ChennaiAY 2015-16
STARGATE ENTERPRISES PVT. LTD.,CHENNAI vs DCIT, CORP. CIRCLE-3(1), CHENNAI
ITA 1396/CHNY/2026[2018-19]Status: HeardITAT ChennaiAY 2018-19
DR. S. SELVAM,CHENNAI vs ITO, NCW-8(2), CHENNAI
ITA 4098/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
AYYADURAI ADAIKALAM,SIVAKASI vs ITO WARD 1, VIRUDHUNAGAR, VIRUDHUNAGAR
ITA 4004/CHNY/2025[2018-19]Status: HeardITAT ChennaiAY 2018-19
AYYADURAI ADAIKALAM,SIVAKASI vs ITO WARD 1, VIRUDHUNAGAR , VIRUDHUNAGAR
ITA 4003/CHNY/2025[2017-18]Status: HeardITAT ChennaiAY 2017-18
AYYADURAI ADAIKALAM,SIVAKASI vs ITO WARD 1, VIRUDHUNAGAR, VIRUDHUNGAR
ITA 4002/CHNY/2025[2016-17]Status: HeardITAT ChennaiAY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs WHITE LOTUS STRUCTURES LIMITED, CHENNAI
ITA 3489/CHNY/2025[2015-16]Status: DisposedITAT ChennaiAY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs WHITE LOTUS STRUCTURES LIMITED, CHENNAI
ITA 3488/CHNY/2025[2014-15]Status: DisposedITAT ChennaiAY 2014-15
CUDDALORE IMA WELFARE TRUST,CHENNAI vs ITO, (EXEMPTION), WARD 2, CHENNAI, CHENNAI
ITA 3440/CHNY/2025[2012-13]Status: DisposedITAT ChennaiAY 2012-13
JAMBAI KNM TEXTILES PVT. LTD.,NAMAKKAL vs DCIT, CIRCLE-1,, NAMAKKAL
ITA 2636/CHNY/2025[2014-15]Status: DisposedITAT ChennaiAY 2014-15