Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
GOLLAHALLI SREERAMAIAH MANJUNATH,BENGALURU vs DCIT, CIRCLE - 2(1)(1), BANGALORE
ITA 419/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
SUBBARO ANANDARAO,KALABURAGI vs INCOME TAX OFFICER, WARD 1, YADGIRI, YADGIRI
ITA 357/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
LKQ INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BENGALURU
ITA 330/BANG/2026[2021-2022]Status: DisposedITAT BangaloreAY 2021-2022
JYOTHI KODENKIRI,BANGALORE vs DCIT, CIRCLE3(3)(1), BANGALORE
ITA 269/BANG/2026[2022-2023]Status: DisposedITAT BangaloreAY 2022-2023
GOUTHAM LALITHA DEVI,BANGALORE vs INCOME TAX OFFICER, WARD-2(3)(4), BANGALORE
ITA 3051/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
EMBASSY PROPERTY DEVELOPMENTS PRIVATE LIMITED ,BANGALORE vs ACIT, CENTRAL CIRCLE-1(3), BANGLAORE
ITA 2864/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
TRIMBAK KONHER PATIL,HUBBALLI vs INCOME TAX OFFICER, WARD-1, RAICHUR
ITA 2537/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
TRIMBAK KONHER PATIL,HUBBALLI vs INCOME TAX OFFICER, WARD-1, HUBLI
ITA 2536/BANG/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20
SRI JAGADGURU SHIVANAND HUMAN WELFARE ASSOCIATION,GADAG vs CIT EXEMPTIONS BANGLORE, BENGALURU
ITA 2519/BANG/2025[2025-26]Status: DisposedITAT BangaloreAY 2025-26
MANSOOR ALI,DAVANGERE vs INCOME TAX OFFICER, WARD-1, DAVANGERE
ITA 1283/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
INDIAN MYELOMA ACADEMIC GROUPE,DELHI vs CIT EXEMPTIONS, DELHI
ITA 5632/DEL/2026[NOT APPLICABLE]Status: DisposedITAT Delhi
INDIAN MYELOMA ACADEMIC GROUPE,DELHI vs CIT EXEMPTIONS, DELHI
ITA 5631/DEL/2026[20]Status: DisposedITAT Delhi
SHREE DIGAMBER JAIN SHASWAT TEERATHRAJ SAMMED SHIKHAR TRUST ,GHAZIBAD vs CIT E, DELHI
ITA 5311/DEL/2026[-]Status: DisposedITAT Delhi
PRIYAL HITAY NIDHI,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
ITA 5308/DEL/2026[2027-28 TO 2031-32]Status: DisposedITAT Delhi
PRIYAL HITAY NIDHI,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
ITA 5307/DEL/2026[2027-28 TO 2031-32]Status: DisposedITAT Delhi
MRS NARANG MEMORIAL SOCIETY,DELHI vs C, NEW DELHI
ITA 5280/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
SHIRDI SAI SMRITI SANSTHAN,DELHI vs CIT E, DELHI
ITA 5271/DEL/2026[-]Status: DisposedITAT Delhi
UNIQUE SOCIAL CHARITABLE TRUST ,NEW DELHI vs CIT EXEMPTION, NEW DELHI
ITA 5224/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
THINK GOOD FOUNDATION,DELHI vs INCOME TAX OFFICER, WARD EXEMP 2(3), DELHI
ITA 5150/DEL/2026[2025-2026]Status: DisposedITAT DelhiAY 2025-2026
TARA DEVI MEMORIAL TRUST,DELHI vs EXEMPTION WARD 2(3) , DELHI
ITA 5143/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
TARA DEVI MEMORIAL TRUST,DELHI vs WARD EXEMPTION, 2(3), DELHI, NEW DELHI
ITA 5095/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
DASS DHARM PUBLIC CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI
ITA 5069/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
DEWAN HARNAM DAS SARASWATI DEVI TRUST,NEW DELHI vs ADDL./JOINT CIT(EXEMPTION), DELHI
ITA 4517/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
PUNYADHAMA,RISHABH VIHAR, DELHI vs CIT, EXEMPTION DELHI, MINTO ROAD, NEW DELHI
ITA 4488/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
RISHI KANT FOUNDATION,ROHINI, DELHI vs CIT, (EXEMPTION DELHI), MINTO ROAD,DELHI
ITA 4385/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
P.S INTERNATIONAL ,DELHI vs DCIT CIRCLE -28 , DELHI
ITA 4182/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
RAJ KUMAR,PANIPAT vs ITO WARD 1, KARNAL
ITA 3917/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
SANDEEP KUMAR,NEW DELHI vs ITO WARD 47(1), DELHI
ITA 3885/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
MOHD KHALID,SAMBHAL vs ITO WARD 1(5), SAMBHAL
ITA 3874/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
GEETA BHASIN,NEW DELHI vs DCIT CIRCLE 28(1), DELHI
ITA 3791/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
