Recent Judgments

GOEL JEWELERY & MART PVT LTD,DELHI vs ITO WARD 10(2), DELHI

SUNLIGHT FOUNDATION,FAZALPUR, DELHI vs ITO, WARD 14(3) DELHI, DELHI

SUNLIGHT FOUNDATION,FAZALPUR, DELHI vs ITO, WARD 14(3) DELHI, DELHI

ASHOK KUMAR JAIN,GHAZIABAD vs ASSESSMENT UNIT, DELHI

INCOME TAX OFFICER, IP ESTATE vs RITA JAIN, MALVIA NAGAR

DIAMOND PISTON AND RINGS LTD,GHAZIABAD vs ACIT,DELHI, DELHI

FORESIGHT VANTAJE PRIVATE LIMITED FORMERLY VICTORY INFRAEDGE PRIVATE LIMITED,DELHI vs DY COMMISIONER OF INCOME TAX 25 (1), DELHI

GAURAV MITTAL,DELHI vs ASSESSING OFFICER FACELESS UNIT, DELHI

SACHIN,DELHI vs ITO WARD 60(7), DELHI

ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-1, FARIDABAD., FARIDABAD vs ANIL MUNJAL, DELHI

SHEELA GAUTAM,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD

MALKHAN SINGH,H.NO VILLAGE BAZIDA RORAN vs AO, KARNAL

DEEP CHAND SINGHAL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -3 DELHI, DELHI

FLORENCE NIGHTINGALE EDUCATIONAL SOCIETY,DELHI vs DCIT, CENTRAL CIRCLE-29, NEW DELHI, DELHI

YUM RESTAURANTS (INDIA) PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS), NEW DELHI

INCOME TAX OFFICER WARD-2(1), FARIDABAD, FARIDABAD vs SH. RAJINDER PRASHAD SINGHAL, FARIDABAD

MANTOLA COOPERATIVE THRIFT AND CREDIT SOCIETY LIMITED,NEW DELHI vs INCOME TAX OFICER WARD 62(5), NEW DELHI

PRABHAT BHATIA,WEST PATEL NAGAR, DELHI vs CIRCLE INT TAX 1(1)(2), NEW DELHI

GURUKRUPA BUILDCON,NAVI MUMBAI vs ITO, MUMBAI

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

M/S TIGE INFRAWORKS LLP vs ASSESSMENT UNIT

B M SHYAM PRASAD

ABB ASEA BROWN BOVERI LTD., vs THE DEPUTY COMMISSIONER OF INCOME TAX

B M SHYAM PRASAD

SANDHYA RANI BELEL vs INCOME TAX OFFICER

JAWAHAR SHETKARI SAHAKARI SAKHAR KARKHANA LTD vs DY. COMMISSIONER OF INCOME TAX CIRCLE ICHALKARANJI, AND ANR

HON'BLE SHRI JUSTICE MILIND N. JADHAV,HON'BLE SHRI JUSTICE NANDESH SHANKARRAO DESHPANDE

THE COMMISSIONER OF INCOME TAX-I vs SUNILKUMAR B HANDA

HONOURABLE MR. JUSTICE BHARGAV D. KARIA,HONOURABLE MR. JUSTICE PRANAV TRIVEDI

LANDCRAFT PROMOTERS PRIVATE LIMITED,GHAZIABAD vs DCIT, CENTRAL CIRCLE-28, DELHI

SKY HIGH XXII LEASING COMPANY LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX) CIRCLE 3(1)(2), DELHI , DELHI

SKY HIGH XCV LEASING COMPANY LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX) CIRCLE 3(1)(2), DELHI , DELHI

NAVIGATORAVIATIONIRELAND 7 DESIGNATEDACTIVITY COMPANY(FORMERLY KNOWNAS NAVIGATORAVIATIONIRELAND7LTD),IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX INT TAX CIRCLE 2(2)(2) NEW DELHI, NEW DELHI

JACKSON SQUARE AVIATION IRELAND LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX INT TAX CIRCLE 2(1)(2) NEW DELHI, NEW DELHI

PEMBROKE AIRCRAFT LEASING 11 LIMITED,IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX INT TAX CIRCLE 2(2)(2) NEW DELHI, NEW DELHI